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State of Tamilnadu - Section

Section 6 in The Chennai Corporation Health, Malaria and Family Welfare Subordinate Services bye-laws, 2009

6. Passing of Tamil Language Test.

- Every person appointed to a category whose first language is other than Tamil should pass the Tamil Language Test conducted by the Tamil Nadu Public Service Commission within the period of probation (i.e. 2 years) failing which, the increments will be stopped from 3rd year onwards till they qualify. In the case of direct recruitees, they must pass the Tamil Language Test within the period of 5 years from the date of entry in service. Otherwise their service will be terminated forthwith.