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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Manipur - Subsection

Section 30(8) in Manipur International University Act, 2018

(8)The President shall exercise such other powers and perform such other duties as may , be conferred on him under the provisions of this Art, its Statutes, Ordinances etcetera or specifically given/granted by the Chancellor.