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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(12) in Rajasthan Electricity Regulatory Commission (Intra-State ABT) Regulations, 2006

(12)"Specified network" means state transmission network of 132 kv and above owned and operated by the transmission licensee(s) of the state including RVPN.For the purpose of this regulation distribution licensee, generating stations & trading licensee means intra state distribution licensees, intra state generating station & intra state trading licensees respectively.All words and expressions appearing in these regulations and not defined herein above bear the meaning assigned to them in the following order:
(i)RERC (Terms & Conditions for Open Access) Regulations 2004,
(ii)State Grid Code
(iii)Indian Electricity Grid Code
(iv)The Electricity Act-2003.