Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Entire Act] State of Kerala - Section Section 12 in Kerala Forest Act, 1961 12. Section 5 of the Limitation Act to apply. - The provisions contained in section 5 of the Limitation Act shall apply to an appeal under section II.
