Rajasthan High Court - Jaipur
Sunil And Ors vs State Of Raj And Ors on 7 September, 2018
Author: Veerendr Singh Siradhana
Bench: Veerendr Singh Siradhana
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writs No. 12762/2018
1. Sunil S/o Rajendra Kumar , Resident Of Ward No. 20,
Bapu Basti, Jhunjhunu.
2. Sundar S/o Kashi Ram , Resident Of Ward No. 20, Bapu
Basti, Jhunjhunu.
3. Gajanand S/o Ramesh Kumar , Resident Of Ward No. 20,
Bapu Basti, Jhunjhunu.
4. Bajrang S/o Uttam Kumar , Resident Of Ward No. 20,
Bapu Basti, Jhunjhunu.
5. Lakhan Chawanriya S/o Manak Chand , Resident Of
Ward No. 20, Bapu Basti, Jhunjhunu.
6. Gopi Ram S/o Santosh Kumar , Resident Of Ward No.
20, Bapu Basti, Jhunjhunu.
7. Rahul S/o Gopal Lal , Resident Of Ward No. 20, Bapu
Basti, Jhunjhunu.
8. Ganesh S/o Tillu Ram , Resident Of Ward No. 20, Bapu
Basti, Jhunjhunu.
9. Poonam Chand S/o Pawan Kumar , Resident Of Ward No.
20, Bapu Basti, Jhunjhunu.
10. Mamta W/o Ummed Kumar , Resident Of Ward No. 23,
Shiv Colony, Jhunjhunu.
11. Santosh Devi W/o Sarwan Kumar , Resident Of Ward No.
23, Shiv Colony, Jhunjhunu.
12. Charan Das S/o Thanu Ram , Resident Of Ward No. 20,
Bapu Basti, Jhunjhunu.
13. Munni Devi W/o Ummed Kumar , Resident Of Ward No.
20, Bapu Basti, Jhunjhunu.
14. Baby Devi W/o Kishan Lal , Resident Of Ward No. 20,
Bapu Basti, Jhunjhunu.
15. Ganesh S/o Lal Chand , Resident Of Ward No. 37,
Khetano Ka Mohhalla, Jhunjhunu.
16. Sarla Devi W/o Radhey Shyam , Resident Of Ward No.
20, Bapu Basti, Jhunjhunu.
17. Ram Gopal S/o Jagdish Prasad , Resident Of Ward No.
20, Bapu Basti, Jhunjhunu.
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18. Kushumlata D/o Santosh Kumar , Resident Of Ward No.
20, Bapu Basti, Jhunjhunu.
19. Anchi Devi W/o Chote Lal , Resident Of Ward No. 20,
Bapu Basti, Jhunjhunu.
20. Krishan Kumar S/o Suresh Kumar , Resident Of Ward
No. 20, Bapu Basti, Jhunjhunu.
21. Hemlata W/o Shyam Lal , Resident Of Ward No. 37,
Khetano Ka Mohhalla, Jhunjhunu.
22. Vijay Kumar S/o Banwari Lal , Resident Of Ward No. 20,
Bapu Basti, Jhunjhunu.
23. Sumittra W/o Kanu Ram , Resident Of Ward No. 23, Hari
Ram Colony, Jhunjhunu.
24. Bharat S/o Babu Lal , Resident Of Ward No. 20, Bapu
Basti, Jhunjhunu.
25. Mukesh S/o Gori Shankar , Resident Of Ward No. 20,
Bapu Basti, Jhunjhunu.
26. Simmy Seema W/o Mukesh Kumar , Resident Of Ward
No. 20, Bapu Basti, Jhunjhunu.
27. Tulsi Devi W/o Jagdish Prasad , Resident Of Ward No.
20, Bapu Basti, Jhunjhunu.
28. Ketan S/o Mangal Chand , Resident Of Ward No. 20,
Bapu Basti, Jhunjhunu.
29. Kali Devi S/o Sethi , Resident Of Ward No. 20, Bapu
Basti, Jhunjhunu.
30. Mahendra Kumar S/o Garoo Ram , Resident Of Ward No.
20, Bapu Basti, Jhunjhunu.
31. Kailash S/o Shyam Lal , Resident Of Ward No. 20, Bapu
Basti, Jhunjhunu.
32. Sanju Devi W/o Rajesh Kumar , Resident Of Ward No.
20, Bapu Basti, Jhunjhunu.
33. Arun Kumar S/o Rajesh Kumar , Resident Of Ward No.
20, Bapu Basti, Jhunjhunu.
34. Sushila W/o Late Shri Shyam Lal , Resident Of Ward No.
20, Bapu Basti, Jhunjhunu.
35. Amar Singh S/o Munshi Ram , Resident Of Ward No. 20,
Bapu Basti, Jhunjhunu.
36. Santosh Devi W/o Ganesh , Resident Of Ward No. 20,
Bapu Basti, Jhunjhunu.
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37. Pradeep Kumar S/o Prem Kumar , Resident Of Ward No.
20, Bapu Basti, Jhunjhunu.
38. Santosh Devi W/o Baldev , Resident Of Ward No. 37,
Khetano Ka Mohhalla, Jhunjhunu.
39. Geeta Devi W/o Late Shri Kishan Lal , Resident Of Ward
No. 20, Bapu Basti, Jhunjhunu.
40. Raghu Nath S/o Kanhiya Lal , Resident Of Ward No. 20,
Bapu Basti, Jhunjhunu.
41. Bhawani S/o Banwari Lal , Resident Of Ward No. 20,
Bapu Basti, Jhunjhunu.
42. Seema Devi W/o Murlidhar , Resident Of Ward No. 37,
Khetano Ka Mohhalla, Jhunjhunu.
43. Suman Devi W/o Munshi Ram , Resident Of Ward No.
20, Bapu Basti, Jhunjhunu.
44. Reena Devi W/o Ramesh Kumar , Resident Of Ward No.
20, Bapu Basti, Jhunjhunu.
45. Pushpa Devi W/o Shri Pushkar Dutta , Resident Of Ward
No. 14, Khedi Mohhalla, Bagar, Jhunjhunu.
----Petitioners
Versus
1. State Of Rajasthan Through Principal Secretary, Local
Self Government Department , Government Secretariat,
Jaipur.
2. Director, Local Self Department, Govt. Of Rajasthan , G-
3, Raj Mahal Place, Residential Area, Civil Line Phatak,
Bias Godam, Jaipur-302013.
3. Municipal Council, Jhunjhunu Through Commissioner,
Municipal Council , Jhunjhunu.
----Respondents
Connected With
S.B. Civil Writs No. 918/2013
Gyan Chand S/o Shri Kalyan, B/c Harijan S.c. , House No. 43,
Indira Bazar, Topkhane Ka Rasta, Harijan Basti, Jaipur.
----Petitioner
Versus
1. The State Of Rajasthan Through Principal Secretary,
Local Self Bodies Department , Rajasthan Secretariat
Jaipur.
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2. The Chief Executive Officer, Jaipur Municipal
Corporation, Jmc , Lal Kothi, Tonk Road, Jaipur.
3. The Commissioner, Personnel Jaipur Municipal
Corporation Jmc , Lal Kothi, Tonk Road, Jaipur.
----Respondents
S.B. Civil Writs No. 8090/2016
1. Devendra Kumar S/o Shri Kailash Chandra, aged about 28
years, B/C Balmiki R/o Behind old Kachhari, Balmki Basti,
Bharatpur.
2. Madan Mohan S/o Shri Phool Singh, aged about 25 years,
B/C Balmiki R/o Near Amba Cinema, Harijan Basti, Bayana,
District Bharatpur.
3. Khamesh S/o Shri Phool Singh, aged about 24 years, B/C
Balmiki R/o Near Amba Cinema, Harijan Basti, Bayana,
District Bharatpur.
4. Gaurav Kumar Sarwan S/o Shri Kailash Chandra, aged
about 27 years, B/C Balmiki R/o Behind old Kachhari,
Balmki Basti, Bharatpur.
5. Ajeet S/o Shri Mohan Singh, aged about 23 years, B/C
Balmiki R/o Village Pidawali, Teh. Bayana, Bharatpur.
6. Smt. Rakhi W/o Shri Gopi Kishan, aged about 29 years,
B/C Balmiki R/o Behind old Kachhari, Balmki Basti,
Bharatpur.
7. Smt. Rakhi W/o Pushpendra, aged about 28 years, B/C
Balmiki R/o Village Samraya, Teh. Wair, Bharatpur.
8. Smt. Reena W/o Shri Veeru Sarvan, Aged about 30 years,
B/c Balmiki, R/o Behind old Kachhari, Balmiki Basti,
Bharatpur.
9. Smt. Sanju W/o Shri Anil Kumar, Aged about 26 years,
B/C Balmiki, R/o Village Kunder, Post Mudhera, Teh. Roobas,
Distt. Bharatpur.
10. Smt. Suman W/o Shri Sanjay Kumar, Aged about 25
years, B/C Balmiki, R/o Village Kunder, Post Mudhera, Teh.
Roobas, Distt. Bharatpur.
11. Smt. Rajkumari W/o Shri Lalaram, aged about 28
years, B/C Balmiki R/o Village Samraya, Teh. Wair, Distt.
Bharatpur.
12. Smt. Geeta W/o Shri Sanjeev Kumar, aged about 32
years, B/C Balmiki R/o Behind old Kachhari, Balmki Basti,
Bharatpur.
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----Petitioner
Versus
1. The State Of Rajasthan Through Principal Secretary,
Department of Local Self Government, Secretariat,
Rajasthan, Jaipur.
2. The Director, Department of Local Self Government,
Residency Road, Jaipur.
3. The Municipal Board, Rajakheda, Distt. Dholpur,
throught its Executive officer.
----Respondents
S.B. Civil Writs No. 11261/2017
1. Amit Gujrati S/o Sukhram Gujrati, B/c. Balmiki Sc , R/o
Plot No. A-15, Adarsh Nawal Colony, Hasanpura-A,
Jaipur.
2. Sumit S/o Sukhram Gujrati, B/c. Balmiki Sc , R/o Plot
No. A-15, Adarsh Nawal Colony, Hasanpura-A, Jaipur.
3. Surendra S/o Suresh, B/c. Balmiki Sc , R/o 161, Rajeev
Nagar, N.b.c. Khatipura Road, Jaipur
4. Satyanarayan S/o Deep Chand, B/c Sc Balmiki , R/o Plot
No. 135, Rajeev Nagar, Khatipura Road, Harizan Basti,
Jaipur.
----Petitioners
Versus
1. The State Of Rajasthan Through Principal Secretary
Local Self Govt. Rajasthan , Secretariat, Jaipur.
2. The Director Cum Deputy Secretary, Local Self Govt. ,
Rajasthan, Jaipur.
3. The Chief Executive Officer, Jaipur Municipal Corporation
Jmc , Lal Kothi, Tonk Road, Jaipur.
4. The Commissioner Personnel Jaipur Municipal
Corporation Jmc , Lal Kothi, Tonk Road, Jaipur.
...Respondents
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S.B. Civil Writs No.23082/2017
Bablu S/o Shri Shravan Kumar, By Caste Valmiki , R/o House
No. 80, Santosh Nagar, Ajmer Road, Jaipur Raj.
----Petitioner
Versus
1. The State Of Rajasthan Through Director, Local Bodies
Department , Jaipur.
2. Chief Executive Officer, Municipal Corporation , Jaipur.
3. The Commissioner Personnel, Municipal Corporation ,
Jaipur.
----Respondents
S.B. Civil Writs No. 11208/2018
1. Vishnu S/o Pyarelal
2. Kapoor S/o Murari Lal
3. Mahesh Chand S/o Om Prakash
4. Narendra S/o Kalua
5. Vikas S/o Shyamlal
6. Ram S/o Gokul
7. Ravi S/o Prakash Chand
8. Prem Chand S/o Shyam Lal
9. Amit S/o Ashok Kumar
10. Mahendra S/o Sugan
11. Mohit Kumar S/o Tara
12. Bholu S/o Bachchu
13. Pushpa W/o Madan Mohan
14. Mahekan W/o Pappu
15. Seda W/o Chandra Bhan
16. Rajni W/o Prem Chand
17. Santosh S/o Hari Chand
18. Satish S/o Bhagwat
19. Akash S/o Pappu
20. Kinna W/o Ashok
21. Naresh Kumar S/o Rajan , All Resident Of Goverdhan
Gate, Harijan Basti, Deeg, District Bharatpur, Rajasthan.
(7 of 126) [CW-12762/2018]
----Petitioners
Versus
1. State Of Rajasthan Through Secretary, Local Self
Department , Govt. Secretariat, Jaipur, Rajasthan.
2. Director, Local Bodies , Govt. Of Rajasthan, 22 Godwon,
Jaipur, Rajasthan.
3. Executive Officer, Nagar Palika Deeg, District Bharatpur,
Rajasthan.
----Respondents
S.B. Civil Writs No. 11904/2018
1. Ashok Kumar Son Of Shri Sohan Lal Harijan , By Caste
Harijan, Resident Of Ward No. 3, Harijan Basti,tehsil
Sarwar, District Ajmer
2. Sona Devi Wife Of Shri Kailash Chand Harijan , By Caste
Harijan, Resident Of Ward No.3, Harijan Basti,tehsil
Sarwar, District Ajmer
3. Munshi Lal Son Of Shri Ratan Lal Harijan , By Caste
Harijan, Resident Of Harijan Basti, Fathegarh, Tehsil
Sarwar, District Ajmer
4. Baby Wife Of Shyamlal Gharu , By Caste Harijan,
Resident Of Ward No.2 Kotha Ki Talai, Ganesh Ganj,
Tehsil Sarwar District Ajmer
----Petitioners
Versus
1. State Of Rajasthan Through The Director, Directorate
Local Bodies, Near Civil Lines, Jaipur , Jaipur
2. Nagar Palika Sarwar Through Commissioner, Nagar
Palika Sarwar , District Ajmer
3. Executive Officer, Nagar Palika Sarwar , District Ajmer
----Respondents
S.B. Civil Writs No. 12233/2018
1. Smt. Usha Devi W/o Shri Sunil , B/c Valmiki Sc , R/o
Ward No. 1, Sainthal Road Byepass, Dausa Raj.
2. Bhagwan Sahay S/o Shri Babulal, B/c Valmiki Sc , R/o
Meera Colony, Ward No. 1, Dausa Raj.
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3. Smt. Chanda Devi Valmiki W/o Shri Lallu Ram, B/c
Valmiki Sc , R/o V And P Dhanwad, Tehsil Baswa, District
Dausa Raj.
4. Mohan Valimiki S/o Shri Narayan Valmiki, B/c Valmiki Sc
, R/o Meera Colony, Golcha Garden Ke Piche, Dausa Raj.
5. Jeetu Valmiki S/o Kedar Valmiki, B/c Valmiki Sc , R/o
Amarnath Colony, Raj Mandir Ke Piche, Dausa Raj.
6. Smt. Sheela Devi W/o Shri Moolchand Valmiki, B/c
Valmiki Sc , R/o Near Ramkaran School, Badiyan
Mohalla, Dausa Raj.
7. Bhouti Devi W/o Late Shri Veerdas Valmiki, B/c Valmiki
Sc , R/o Meera Colony, Ward No. 39, Dausa Raj.
8. Indra Valmiki S/o Suresh Valmiki, B/c Valmiki Sc , R/o
Purviya Mohalla, Harijan Basti, Dausa Raj.
9. Kailash Valmiki S/o Shri Chotu Valmiki, B/c Valmiki Sc ,
R/o Near Man Club, Ambedkar Colony, Dausa Raj.
10. Lal Chand Valmiki S/o Nathu Lal Valmiki, B/c Valmiki
Sc , R/o Haripura Maheshwara Khurd, Dausa Raj.
11. Omprakash Valmiki S/o Chotu Valmiki, B/c Valmiki Sc ,
R/o Ambedkar Colony, Dausa Raj.
12. Prem Prakash Valmiki S/o Bhairuram Valmiki, B/c
Valmiki Sc , R/o R.k. Joshi School Ke Piche, Badiyan
Mohalla, Dausa Raj.
13. Bhagchand Valmiki S/o Ram Kishor Valmiki, B/c Valmiki
Sc , R/o Khari Khoti Mohalla, Valmiki Basti, Dausa Raj.
14. Smt. Chanda Devi W/o Om Prakash Valmiki, B/c Valmiki
Sc , R/o Khari Kothi, Harijan Basti, Dausa Raj.
15. Smt. Chothi Devi W/o Late Shri Titu Valmiki, B/c Valmiki
Sc , R/o Bawadi Pada, Sursagar Ke Pass, Dausa Raj.
16. Maya Devi Valmiki W/o Vishnu Valmiki, B/c Valmiki Sc ,
R/o Near Kabir Mandir, Dausa Raj.
17. Kalu Ram Valmiki S/o Babulal Valmiki, B/c Valmiki Sc ,
R/o Subhash Colony, Poonam Talkies Ke Piche, Dausa
Raj.
18. Smt. Neetu Devi W/o Shri Rakesh, B/c Valmiki Sc , R/o
Khari Kothi Mohalla, Harijan Basti, Dausa Raj.
19. Smt. Kalawati Devi W/o Shri Lal Chand, B/c Valmiki Sc ,
R/o Haripura, The. Dausa, District Dausa Raj.
20. Shri Ashok Kumar S/o Munna Lal, B/c Valmiki Sc , R/o
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Khari Kothi Mohalla, Harijan Basti, Dausa Raj.
21. Shri Omprakash S/o Shri Prabhat, B/c Valmiki Sc , R/o
Village Kolawa, Tehsil Baswa, Distt. Dausa Raj.
22. Kaniya Valmiki S/o Shri Babu Lal Valmiki, B/c Valmiki
Sc , R/o Bairwa Bas School Ke Pass, Banda Roopwas,
Dausa Raj.
----Petitioners
Versus
1. The State Of Rajasthan Through Additional Chief
Secretary/ Principal Secretary , Urban Development And
Housing Department Udh, Govt. Of Rajasthan,
Secretariat, Jaipur.
2. The Director, Directorate Of Local Self Bodies, Govt. Of
Rajasthan , Civil Lines Phatak, Jaipur.
3. The Municipal Council Dausa Through Its Commissioner.
----Respondents
S.B. Civil Writs No. 12270/2018
1. Baldev S/o Shri Kalyan, B/c Harijan Sc , R/o House No.
43, Indira Bazar, Top Khana Ka Rasta, Harijan Basti,
Jaipur.
2. Vikram S/o Bimal, B/c Harijan Sc , R/o Rajamal Ka
Talab, Harijan Basti, Jaipur.
3. Rajesh S/o Babu Lal, B/c Harijan Sc , R/o Balnand Ji Ka
Mandir, Phuta Kot, Purani Basti, Jaipur.
4. Rajesh Kumar S/o Mishri Lal, B/c Harijan Sc , R/o Plot
No. 51, Yagyashala Ki Bawadi, Purani Basti, Jaipur.
----Petitioners
Versus
1. The State Of Rajasthan Through Principal Secretary,
Local Self Bodies Department , Rajasthan, Secretariat,
Jaipur
2. The Chief Executive Officer, Jaipur Municipal Corporation
Jmc , Lal Kothi, Tonk Road, Jaipur.
3. The Commissioner Personnel Jaipur Municipal
Corporation Jmc , Lal Kothi, Tonk Road, Jaipur.
(10 of 126) [CW-12762/2018]
----Respondents
S.B. Civil Writs No. 12512/2018
1. Smt. Rukamni Devi W/o Shri Raju B/c Valmikisc , R/o
Khari Khothi, Silavat Maholla, Valmiki Basti, Ward No.
28, Dausa.
2. Smt. Chotti Devi Patnu W/o Shri Ashok Patnu B/c
Valmikisc , R/o Ambedker Colony, Valmiki Basti, Ward
No. 22, Dausa.
3. Smt. Rasal Devi W/o Shri Radhey Shayam B/c
Valmikisc , R/o Ambedker Colony, Near Nagori Yan
School, Dausa.
4. Smt, Pinki Devi W/o Shri Ravi Kumar B/c Valmikisc , R/o
Khari Khothi, Silavat Maholla, Valmiki Basti, Ward No.
28, Dausa.
5. Smt. Manju Devi W/o Shri Hari Naraian Valmiki B/c
Valmikisc , R/o Behind Ramkaran Joshi School, Badiyan
Maholla, Dausa.
6. Shri Tarachand Harijan S/o Pappu Lal Harijan B/c
Valmikisc , R/o Ambedker Colony, Valmiki Basti, Ward
No. 22, Dausa.
7. Shri Bablu Harijan S/o Madan Lal B/c Valmikisc , R/o
Tagor Nagar, Ward No. 22, Dausa.
8. Shri Rajesh Dadoriya Harijan S/o Shri Moolchand
Dadoriya Harijan B/c Valmikisc , R/o Khari Khothi,
Silavat Maholla, Valmiki Basti, Ward No. 28, Dausa.
9. Shri Ganesh Panwar S/o Shri Chotte Lal B/c Valmikisc ,
R/o Ambedker Colony, Valmiki Basti, Ward No. 22,
Dausa.
10. Shri Ramavtar Harijan S/o Shri Roshan Lal Harijan B/c
Valmikisc , R/o Khari Khothi, Silavat Maholla, Valmiki
Basti, Ward No. 28, Dausa.
11. Shri Sohan Lal Harijan S/o Shri Banna Ram Harijan B/c
Valmikisc , R/o Khari Khothi, Silavat Maholla, Dausa.
12. Shri Dilip Kumar S/o Shri Dinesh Chandra Chanwariya
B/c Valmikisc , R/o Ambedker Colony, Near Man Club,
Ward No. 22, Dausa.
13. Shri Rakesh Kumar S/o Shri Prabhu Dayal B/c
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Valmikisc , R/o Khari Khothi, Silavat Maholla, Valmiki
Basti, Ward No. 28, Dausa.
14. Shri Gajendra Valmiki S/o Shri Chottu Valmiki B/c
Valmikisc , R/o Ambedker Colony, Valmiki Basti, Dausa.
----Petitioners
Versus
1. State Of Rajasthan Through Acs/principal Secretary
Urban Development And Housing Department Udh Gov ,
Secretariat, Jaipur.
2. The Director, Directorate Of Local Self Govt., Govt. Of
Rajasthan , Civil Lines Phatak, C-Scheme, Jaipur
3. The Municipal Council Dausa Through Its Commissioner.
----Respondents
S.B. Civil Writs No. 12621/2018
Pradeep Kumar Chaturvedi S/o Sh. Hemant Kumar Diwedi ,
R/o 197, Competition Colony, Mahaveer Nagar-Iii, Kota,
Rajasthan.
----Petitioner
Versus
1. State Of Rajasthan Through Secretary, Department Of
Local Self Body , Shivaji Nagar, Jaipur-302007,
Rajasthan.
2. Directorate Of Local Body Through Director And Joint
Secretary, Department Of Local Self Body , Shivaji
Nagar, Jaipur - 302007, Rajasthan.
3. Nagar Nigam Kota Through Commissioner , Opp.
Dusshera Ground, C.a.d. Circle, Shakti Nagar, Dadabari
Kota - 324009, Rajasthan.
----Respondents
S.B. Civil Writs No. 12655/2018
Nakul Dutt Son Of Shri Vishweshwar Dutt, By Caste Brahmin ,
Resident Of Kaviraj Ji Ki Haveli, Bada Bazar, Jhalawar
Rajasthan.
----Petitioner
Versus
1. The State Of Rajasthan Through The Secretary, Local
Self Government , Secretariat, Jaipur.
2. The Director And Joint Secretary, Department Of Local
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Bodies, Government Of Rajasthan , G-3, Rajmahal
Palace Residential Area, Civil Line Phatak, 22 Godown,
Jaipur Rajasthan.
----Respondents
S.B. Civil Writs No. 12764/2018
Akhil Bhartiya Safai Mazdoor Congress A Registered Trade
Union Bearing Registration No. 7262, Under , Resident Of
Ward No. 19, Bhilwara Rajasthan
----Petitioner
Versus
1. State Of Rajasthan, Through Chief Secretary ,
Secretariat, Jaipur.
2. Additional Chief Secretary, Department Of Local Self
Bodies, State Of Rajasthan , Secretariat, Jaipur.
3. Director, Department Of Local Self Bodies , Jaipur.
4. Additional Chief Secretary, Department Of Social Justice
And Welfare , Secretariat, Jaipur
5. Union Of India, Through Secretary, Ministry Of Social
Justice And Welfare , New Delhi.
----Respondents
S.B. Civil Writs No. 12793/2018
Khushi Ram Nakwal S/o Late Shri Nathu Lal Nakwal , R/o B/c
Valmiki Sc R/o 132, Rajeev Nagar, Nbc, Khatipura Road,
Jaipur
----Petitioner
Versus
1. State Of Rajasthan Through Acs/principal Secretary
Urban Development And Housing Department Udh ,
Govt. Of Rajasthan Secretariat, Jaipur
2. The Director Cum-Joint Secretary , Directorate Of Local
Self Govt., Govt. Of Rajasthan, Civil Lines Phatak, C-
Scheme, Jaipur
3. The Jaipur Municipal Corporation , Lal Kothi, Tonk Road,
Jaipur Through Its Commissioner Personnel
----Respondents
S.B. Civil Writs No. 12805/2018
1. Smt. Rekha W/o Shri Ashok Kumar B/c Valmiki Sc , R/o
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89, Sarvodaye Nagar, Distt. Pali
2. Shri Sunil Kumar S/o Shri Kishan Ji B/c Valmiki Sc , R/o
Plot No. 236, Vivekanand Nagar, Sumerpur, Distt. Pali
3. Smt. Anju W/o Shri Sunil Kumar B/c Valmiki Sc , R/o
Plot No. 236, Vivekanand Nagar, Sumerpur, Distt. Pali
----Petitioners
Versus
1. State Of Rajasthan Through Acs/ Principal Secretary ,
Urban Development And Housing Department Udh Govt.
Of Rajasthan Secretariat, Jaipur
2. The Director Cum-Joint Secretary , Directorate Of Local
Self Govt. Govt. Of Rajasthan Civil Lines Phatak, C-
Scheme, Jaipur
3. The Municipality/m.b. , Sumerpur Distt. Pali Through Its
Executive Officer
----Respondents
S.B. Civil Writs No. 12808/2018
1. Smt. Manju Devi W/o Shri Vijendra , B/c Valmikisc R/o
Ward No. 19, New Harijan Basti, Laxmangarh, Distt.
Sikar.
2. Shri Suresh Kumar S/o Late Shri Bhanwar Lal Meena ,
B/c Valmikist R/o Vandp Patoda, Teh. Laxmangarh, Distt.
Sikar.
3. Mahendra Kumar S/o Shri Banwari Lal Meena , B/c
Valmikisc R/o Vandp Chudela, Distt. Jhunjhunu.
4. Shri Santosh Kumar S/o Shri Damodar Prasad , B/c
Valmikisc R/o Ward No. 18, Harijan Basti, Sikar Road,
Laxmangarh.
5. Vikas S/o Shri Raj Kumar , B/c Valmikisc R/o Near S.r.
School, Ward No. 24, Laxmangarh, Sikar.
6. Mukesh Kumar S/o Shri Murari Lal , B/c Valmikisc R/o
Near S.r. School, Ward No. 24, Laxmangarh, Sikar.
7. Ajay Kumar S/o Shri Santu Ram , B/c Valmikisc R/o
Near S.r. School, Ward No. 24, Laxmangarh, Sikar.
8. Guru Dayal S/o Shri Gudad Mal , B/c Valmikisc R/o Ward
No. 18, Sikar Road, Laxmangarh, Sikar.
9. Mahesh Dhikiya S/o Shri Suresh Kumar , B/c Valmikisc
R/o Near S.r. School, Ward No. 24, Laxmangarh, Sikar.
(14 of 126) [CW-12762/2018]
10. Kapil S/o Shri Gori Shanker , B/c Valmikisc R/o Power
House Road, Ward No.23, Laxmangarh, Sikar.
11. Raju S/o Shri Basesar , B/c Valmikisc R/o Harijan
Maholla, Ward No. 18, Laxmangarh, Distt. Sikar.
12. Vishal Kumar S/o Shri Munna Ram , B/c Valmikisc R/o
Near S.r. School, Ward No. 24, Laxmangarh, Sikar.
13. Sunil Kumar S/o Shri Raj Kumar , B/c Valmikisc R/o
Near S.r. School, Ward No. 24, Laxmangarh, Sikar.
14. Mahendra Kumar S/o Shri Moti Lal , B/c Valmikisc R/o
Ward No. 18, Laxmangarh, Sikar.
15. Vijay Kumar S/o Shri Kashi Prasad , B/c Valmikisc R/o
Near S.r. School, Ward No. 24, Laxmangarh, Sikar.
16. Ganpat Ram S/o Shri Mohan Lal , B/c Valmikisc R/o Near
S.r. School, Ward No. 24, Laxmangarh, Sikar.
17. Dharmendra S/o Bajrang Lal , B/c Valmikisc R/o Ward
No. 18, Harijan Basti, Laxmangarh, Distt. Sikar.
18. Smt. Prem Devi W/o Shri Pawan Kumar , B/c Valmikisc
R/o Ward No. 18, Harijan Basti, Laxmangarh, Distt.
Sikar.
19. Smt. Seema Devi W/o Shri Mukesh Kumar , B/c
Valmikisc R/o Ward No. 18, Mahettar Basti, Sikar Road,
Laxmangarh, Distt. Sikar.
20. Smt. Guddi Devi W/o Shri Suresh Kumar , B/c Valmikisc
R/o Harijan Basti, Ward No. 19, Laxmangarh, Distt.
Sikar.
21. Smt. Pushpa Devi W/o Bajrang Lal , B/c Valmikisc R/o
Ward No. 18, Harijan Basti, Sikar Road, Laxmangarh.
22. Smt. Anupuna Devi W/o Shri Pappu Ram , B/c Valmikisc
R/o Near S.r. School, Ward No. 24, Laxmangarh, Distt.
Sikar.
23. Smt. Sona Devi W/o Shri Sachine Kumar , B/c Valmikisc
R/o Harijan Basti, Ward No. 24, Laxmangarh, Distt.
Sikar.
24. Smt. Priyanka Devi W/o Shri Sanwarmal , B/c Valmiki Sc
R/o Harijan Basti, Sikar Road, Ward No. 18,
Laxmangarh, Distt. Sikar.
----Petitioners
Versus
1. State Of Rajasthan Through Acs/principal Secretary
(15 of 126) [CW-12762/2018]
Urban Development And Housing Department Udh ,
Govt. Of Rajasthan Secretariat, Jaipur.
2. The Director Cum-Joint Secretary, Directorate Of Local
Self Govt. , Govt. Of Rajasthan, Civil Lines Phatak, C-
Scheme, Jaipur
3. The Municipality Laxmangarh District Sikar Through Its
Executive Officer.
----Respondents
S.B. Civil Writs No. 12809/2018
Kamal S/o Omprakash, B/c Balmiki Sc , R/o Bada Mohalla,
Harijan Basti, Gangapur City. Sawai Madhopur
----Petitioner
Versus
1. State Of Rajasthan Through Principal Secretary Local
Self Govt. Rajasthan , Secretariat, Jaipur.
2. Director Cum Deputy Secretary, Local Self Govt.
Rajasthan , Jaipur.
3. Chief Executive Officer , Nagar Parishad Gangapur City.
Sawai Madhopur
4. The Commissioner Personnel , Nagar Parishad Gangapur
City. Sawai Madhopur
----Respondents
S.B. Civil Writs No. 12818/2018
1. Bharat Kumar Bhaduka S/o Shri Radhakishan Sharma ,
R/o Village Gadarwada Brahmnan, Post Gudaliya, Tehsil
Baswa, District Dausa.
2. Naresh Kumar Sharma S/o Tara Chand Sharma , R/o
Village Gadarwada Brahmnan, Post Gudaliya, Tehsil
Baswa, District Dausa.
3. Chandra Mohan Sharma S/o Mool Chand Sharma , R/o
Village Gadarwada Brahmnan, Post Gudaliya, Tehsil
Baswa, District Dausa.
4. Mohit Bhardwaj S/o Mukesh Sharma , R/o Village
Gadarwada Brahmnan, Post Gudaliya, Tehsil Baswa,
District Dausa.
5. Amit Mishra S/o Ashok Kumar Mishra , R/o Opp. Old
Anaj Mandi, Ward No. 10, Khairthal, Alwar.
----Petitioners
(16 of 126) [CW-12762/2018]
Versus
1. The State Of Rajasthan Through Secretary, Department
Of Local Bodies Department, Rajasthan , Secretariat,
Jaipur.
2. The Director And Joint Secretary, Department Of Local
Bodies , G-3, Rajmahal Palace Residential Area, Civil
Phatak, 22 Godown, Jaipur.
3. Nagar Palika Bhiwadi District Alwar Through Its
Executive Officer.
----Respondents
S.B. Civil Writs No. 12917/2018
Mahendra Kumar Son Sh. Raju B/c Mehtar , Resident Of Ward
No. 19 Chhekuriya Basti, Rajakheda Distt. Dholpur Raj.
----Petitioner
Versus
1. Local Self Department , Govt. Secretariat, Jaipur
Through Secretary.
2. Director, Local Bodies, Govt. Of Rajasthan , 22 Godown,
Jaipur.
3. Executive Officer, Nagar Palika Rajakheda , Distt.
Dholpur.
----Respondents
S.B. Civil Writs No. 12957/2018
Raviraj Khare S/o Shri Pappu Lal, By Caste Mehtar Valmiki ,
Resident Of Nai Basti, Ward No. 11, Aklera, Distt.- Jhalawar
Raj.
----Petitioner
Versus
1. State Of Rajasthan Through The Principle Secretary,
Local Self Government Department , Government Of
Rajasthan, Government Secretariat, Jaipur.
2. The Director, Local Bodies, Government Of Rajasthan ,
Residency Road, Jaipur.
3. Nagar Palika, Chhabada, District- Baran Raj. Through Its
Commissioner.
4. Nagar Palika, Chhabada, District- Baran Raj. Through Its
Executive Officer.
----Respondents
(17 of 126) [CW-12762/2018]
S.B. Civil Writs No. 12993/2018
1. Lakhan S/o Sh. Jagmohan
2. Kuldeep S/o Sh. Ghanshyam
3. Lakhan S/o Sh. Babu Lal
4. Smt. Jyoti W/o Sh. Lakhan
5. Smt. Suman W/o Sh. Anil
6. Raja S/o Sh. Jagmohan
7. Vijay S/o Sh. Giriraj
8. Ravi S/o Sh. Ramesh
9. Bhura S/o Sh. Raju
10. Sunil S/o Sh. Rajendra
11. Dileep S/o Sh. Giriraj , All Are Resident Of Village And
Post Gangapur City, Distt. Sawai Madhopur And Have
Served As Safai Karamchari Through Placement Agency
Under Commissioner Municipal Council Gangapur City,
Distt. Sawai Madhopur.
----Petitioners
Versus
1. State Of Rajasthan Through The Principal Secretary,
Local Self Department , Govt. Secretariat, Jaipur.
2. The Director, Local Body, Govt. Of Rajasthan , Jaipur.
3. The Collector, Sawai Madhopur , Rajasthan.
4. The Commissioner, Municipal Council Gangapur City ,
Distt. Sawai Madhopur.
----Respondents
S.B. Civil Writs No. 13016/2018
1. Smt. Sunita W/o Jagdish , B/c Valmiki Sc, R/o Ward
No.3, Harijan Basti, Malpura, District Tonk
2. Smt. Rekha Devi W/o Rajesh Kumar , B/c Valmiki Sc,
R/o Ward No.3, Harijan Basti, Malpura, District Tonk
3. Smt. Manju Devi W/o Yadav Chand , B/c Valmiki Sc, R/o
Ward No.3, Harijan Basti, Malpura, District Tonk
4. Smt. Guddi Devi W/o Bablu , B/c Valmiki Sc, R/o Ward
No.3, Harijan Basti, Malpura, District Tonk
5. Smt. Anjali W/o Rajendra , B/c Valmiki Sc, R/o Ward
No.3, Harijan Basti, Malpura, District Tonk
(18 of 126) [CW-12762/2018]
6. Smt. Heena W/o Rakesh , B/c Valmiki Sc, R/o Ward
No.3, Harijan Basti, Malpura, District Tonk
7. Smt. Sonu Devi W/o Ramavtar , B/c Valmiki Sc, R/o
Ward No.3, Harijan Basti, Malpura, District Tonk
8. Smt. Sona Devi W/o Raju , B/c Valmiki Sc, R/o Ward
No.3, Harijan Basti, Malpura, District Tonk
9. Smt. Manju Devi W/o Dinesh , B/c Valmiki Sc, R/o Ward
No.3, Harijan Basti, Malpura, District Tonk
10. Smt. Laxmi Devi W/o Rakesh , B/c Valmiki Sc, R/o Ward
No.3, Harijan Basti, Malpura, District Tonk
11. Smt. Sita Devi W/o Mukesh Kumar , B/c Valmiki Sc, R/o
Ward No.3, Harijan Basti, Malpura, District Tonk
12. Smt. Nirmla Devi W/o Rambabu , B/c Valmiki Sc, R/o
Ward No.3, Harijan Basti, Malpura, District Tonk
13. Smt. Munni Devi W/o Chetan , B/c Valmiki Sc, R/o Ward
No.3, Harijan Basti, Malpura, District Tonk
14. Smt. Vimla Devi W/o Prem Chand , B/c Valmiki Sc, R/o
Ward No.3, Harijan Basti, Malpura, District Tonk
----Petitioners
Versus
1. The State Of Rajasthan Through Principal Secretary,
Department Of Local Bodies , Rajasthan, Secretariat,
Jaipur.
2. The Director-Cum- Ex-Officio, Joint Secretary, Local Self
Govt. , G-3, Rajmahal Palace Residential Area, Civil
Phatak, 22 Godown, Jaipur
3. Executive Officer, Municipality Malpura, District Tonk
----Respondents
S.B. Civil Writs No. 13020/2018
1. Karan Singh S/o Sh. Rattu, By Caste Sc , R/o Anari
Gate, Bharatpur.
2. Hari Charan S/o Lakkhi, By Caste Sc , R/o Harijan Basti,
Bharatpur.
3. Raju Lal Narwal Sc S/o Sh. Hari Lal , R/o Bada Mohalla,
Gangapur City, Distt. Sawai Madhopur Rajasthan
4. Suresh Chand Sc S/o Sh. Bhikha Ram , R/o Harijan
Basti, Karuli.
5. Buddhi Prakash Sc S/o Sh. Ghasi Ram , R/o Harijan
(19 of 126) [CW-12762/2018]
Basti, Sawai Madhopur.
----Petitioners
Versus
1. State Of Rajasthan Through The Principal Secretary,
Local Self Department , Govt. Secretariat, Jaipur.
2. The Director, Local Body, Govt. Of Rajasthan, Jaipur.
3. The Collector, Bharatpur, Rajasthan
4. The Collector, Dholpur, Rajasthan
5. The Collector, Karauli, Rajasthan
6. The Collector, Sawai Madhopur, Rajasthan
7. The Commissioner, Municipal Council Gangapur City ,
Distt. Sawai Madhopur
----Respondents
S.B. Civil Writs No. 13026/2018
1. Sunita W/o Lt. Rajesh , Resident Of 42, Sitabadi,
Jhotwara, Jaipur Application No. 9064298
2. Pinky Umarwal W/o Shri Girdhari Lal , Resident Of H-
571, Gandhi Nagar, Jaipur Application No. 9014532
3. Savitri W/o Shri Omprakash , Resident Of 20, Amagarh
Colony Delhi Bye Pass, Jaipur Application No. 9017135
4. Sangeeta W/o Shri Sunil Kumar , Resident Of 71, Jamna
Niwas Gulab Niwas Ke Peche Sanganer, Jaipur
Application No. 9015402
5. Mamta Devi W/o Shri Jagdish , Resident Of D-55,
Amritpuri, Ghatgate, Jaipur Application No. 9014399
6. Hemlata W/o Shri Ashok Dabodiya , Resident Of D-55,
Amritpuri, Ghatgate, Jaipur Application No.9015889
7. Ashoik S/o Shri Babu Lal , Resident Of D-55, Amritpuri,
Ghatgate, Jaipur Application No. 9015888
8. Rohit S/o Shri Jagdish , Resident Of D-55, Amritpuri,
Ghatgate, Jaipur Application No. 9015888
9. Surendra S/o Shri Jagdish , Resident Of D-55, Amritpuri,
Ghatgate, Jaipur Application No. 9015668
10. Manju W/o Shri Rajesh , Resident Of Gangori Darwaja,
Chaugan Stadium, Jaipur Application No. 9014397
11. Poonam W/o Shri Manoj , Resident Of D-55, Amritpuri,
Ghatgate, Jaipur
(20 of 126) [CW-12762/2018]
12. Sobha Devi W/o Shri Mukesh Kumar , Resident Of 43,
Narayan Nagar, Kamani Factory, Jhotwawra, Jaipur
Application No. 9003039
13. Abhilasha W/o Shri Babu Lal , Resident Of Quarter No.
3, Rd Hostel Ke Peche, S.m.s. Medical College, Jaipur
Application No. 600682
14. Sandeep Rana S/o Shri Babu Lal , Quarter No. 3, Rd
Hostel Ke Peche, S.m.s. Medical College, Jaipur
Application No. 00681
15. Ashok Harijan S/o Shri Kaluram , Resident Of 47,
Sitabadi Kamani Road, Jhotwara, Jaipur Application No.
9012636
16. Rajesh Umarwal S/o Shri Prabhu Dayal , Resident Of 54,
Sitawadi, Kamani Road, Jhotwara, Jaipur Application No.
9012681
17. Devkaran Harijab S/o Shri Badri Prasad , Resident Of
425, Chakki Wali Gali, Kachi Basti, Jaipur Application No.
9012674
18. Prakash S/o Shriu Maliram , Resident Of Sitawadi
Kamani Road, Jhotwara, Jaipur Application No. 912649
19. Manu W/o Praveen , Resident Of 47, Ankur Cinema Ki
Piche, Ghatgate, Jaipur Application No. 9014631
20. Maya Devi W/o Shri Murari Lal , Resident Of Sitawadi
Kamani Road, Jhotwara, Jaipur Application No. 9012648
21. Devendra Chawariya S/o Shri Swaroop Chand , Resident
Of P-29, Adarsh Nagar, Ahok Chowk, Jaipur Application
No. 100049
22. Renu W/o Shri Ramavatar , Resident Of 10, Govind Rav
Ji Ka Rasta, Chandpole, Jaipur Application No. 9015540
23. Rekha W/o Shri Ravindra , Resident Of Sindhi Panchayat
School Ke Pass, M.i. Road, Jaipur Application No.
9017120
24. Umrav Devi W/o Shri Mahesh , Resident Of Sindhi
Panchayat School Ke Pass, M.i. Road, Jaipur Application
No.9017122
25. Sonia W/o Shri Bhanwar Lal , Resident Of Sindhi
Panchayat School Ke Pass, M.i. Road, Jaipur Application
No.9017130
26. Deepak Kumar Dandoria S/o Shri Chandra Prakash ,
(21 of 126) [CW-12762/2018]
Resident Of 30, Sindhi Panchayat School Ke Pass, M.i.
Road, Jaipur Application No. 9016943
27. Sunita W/o Shri Vikash , Resident Of 166, Rajiv Nagar
Nbc Ke Samne, Jaipur Application No. 500472
28. Urmila W/o Shri Mahendra Kumar , Resident Of Sitawadi
Kamani Road, Jhotwara, Jaipur Application No. 9012665
29. Indra Devi W/o Shri Anil Kumar , Resident Of 54,
Sitawadi, Kamani Road, Jhotwara, Jaipur Application No.
9012672
30. Sanjeev Kumar Chawariya S/o Shri Shyam
Lalchawariya , Resident Of 44, Govind Rav Ji Ka Rasta,
Chandpole Bazar Akhari Chouraha, Jaipur Application
No. 9004372
31. Sunil Kumar Chawariya S/o Shri Shyam Lal Chawariya ,
Resident Of 44, Govind Rav Ji Ka Rasta, Chandpole
Bazar Akhari Chouraha, Jaipur Application No. 9002323
32. Sunita Devi W/o Shri Mahesh Kumar , Resident Of
Sitabadi Kamani Road, Jhotwara, Jaipur Application No.
9012652
33. Vikash Dabodiya S/o Shriu Rajendra Dabodiya , Resident
Of D-55, Amritpuri Ghatgate, Jaipur Application No.
9003144
34. Santosh Devi W/o Shri Rajesh Kumar , Resident Of 54,
Sitabadi Kamani Road, Jhotwara, Jaipur Application No.
9014208
35. Tulsi Devi W/o Shri Rajesh Kumar , Resident Of Sitabadi
Kamani Road, Jhotwara, Jaipur Application No. 9009790
36. Kushal Kumar S/o Shri Mukesh Kumar , Resident Of 48,
Sitabadi Kamani Road, Jhotwara, Jaipur Application
No.9014480
37. Laxmi Devi W/o Shri Ashok Kumar , Resident Of 48,
Sitabadi Kamani Road, Jhotwara, Jaipur Application No.
9014481
38. Mahavir Prasad Harijan S/o Shri Kulu Ram Harijan ,
Resident Of Maharkala Via Chomu, Jaipur Application
No. 9001543
39. Subhash Ghodiwal S/o Shri Munna Lal , Resident Of 48,
Sitabadi Kamani Road, Jhotwara, Jaipur Application No.
9014479
(22 of 126) [CW-12762/2018]
40. Saraswati W/o Shri Rakesh , Resident Of D-55, Amritpuri
Ghatgate, Jaipur Application No. 9015882
41. Sangram S/o Shr Bhagwan Sahai , Resident Of Sitabadi
Kamani Road, Jhotwara, Jaipur Application No. 9012652
42. Laxminarayan S/o Shri Jagdish Prasad , Resident Of A-
14, Amritpuri, Ghatgate, Jaipur. Application No. 9014394
43. Uday Jadiya S/o Shri Bhagwan Sahai , Resident Of A-
135, Amritpuri, Ghatgate, Jaipur. Application No.
901588.
44. Raju Nawal S/o Shri Babu Lal , Resident Of D-36,
Amritpuri, Ghatgate, Jaipur. Application No. 9014395.
45. Hari Narayan S/o Shri Babu Lal , Resident Of D-36,
Amritpuri, Ghatgate, Jaipur. Application No. 9014396.
46. Vinod S/o Shri Munna Lal , Resident Of 59, N.b.c.,
Rajeev Nagar, Jaipur. Application No. 9015883.
47. Kaluram Harijan S/o Shri Ramdas Harijan , Resident Of
Ambedkar Colony, Darwaja Bahar, Sanganer, Jaipur.
Application No. 600080.
48. Deepak Kumar S/o Shri Ramdas Harijan , Resident Of
Ambedkar Colony, Darwaja Bahar, Sanganer, Jaipur.
Application No. 600078.
49. Rakesh S/o Shri Suresh , Resident Of 20, Amagarh,
Vedpuri, Delhi Road, Jaipur. Application No. 9015539.
50. Santosh Devi W/o Raju Dabodiya , Resident Of D-32,
Amritpuri, Ghatgate, Jaipur. Application No. 9014424.
51. Yogesh S/o Shri Ramujilal , Resident Of 2/146, Azad
Nagar, Jawahar Nagar, Jaipur. Application No. 9016121.
52. Manish S/o Shri Suresh , Resident Of Amagarh, Vedpuri,
Delhi Road, Jaipur. Application No. 9017125.
53. Anita W/o Rajeev Kumar , Resident Of 40, Sindhi
Panchayat School Ke Pass, New Colony, Jaipur.
Application No. 9012213.
54. Shanti Devi W/o Shri Ashok Kumar , Resident Of 39,
Sindhi Panchayat School Ke Pass, New Colony, Jaipur.
Application No. 9014419.
55. Nisha W/o Shri Vijay Kujmar , Resident Of 40, Sindhi
Panchayat School Ke Pass, New Colony, Jaipur.
Application No. 9016236.
56. Sanjeev Kumar S/o Shri Prem Chand , Resident Of 40,
(23 of 126) [CW-12762/2018]
Sindhi Panchayat School Ke Pass, New Colony, Jaipur.
Application No. 9009410.
57. Kalpana W/o Shri Deepak , Resident Of Ward No.3,
Chatariyon Ke Samne, Delhi Road, Amer, Jaipur.
Application No. 9014422.
58. Kalpana W/o Shri Vijay Kumar , Resident Of A-116, D.p.
Colony, Shastri Nagar, Jaipur. Application No. 400662.
59. Sandeep Teji W/o Shri Kamlesh Teji , Resident Of P-8,
Bapu Colony, Ashok Chowk, Adarsh Nagar, Jaipur.
Application No.90013479.
60. Seema Devi W/o Shri Shivcharan , Resident Of P-29,
Bapu Colony, Ashok Chowk, Adarsh Nagar, Jaipur.
Application No.100509.
61. Rekha Devi W/o Shri Rohitas , Resident Of P-29, Bapu
Colony, Ashok Chowk, Adarsh Nagar, Jaipur. Application
No.100045.
62. Seema Devi W/o Shri Sunil Dabodiya , Resident Of 44,
Regar Basti, Mansinghpura, Jaipur. Application No.
9016489
63. Anil Dabodiya S/o Shri Mohan Lal , Resident Of 44,
Regar Basti, Mansinghpura, Jaipur. Application No.
9016499
64. Kiran Devi W/o Shri Hemraj Hada , Resident Of Sitabari,
Harijan Basti, Kamani Road, Jaipur. Application No.
9011072.
65. Sanju Devi W/o Shri Aman , Resident Of Sitabari,
Harijan Basti, Kamani Road, Jaipur. Application No
66. Bhagchand S/o Shri Buddhi Prakas , Resident Of 141,
Shyampuri, Hida Ki Mori, Jaipur. Application No.
9001276.
67. Jyoti W/o Shri Rajendra , Resident Of Shivaji Nagar
Kacchi Basti, Jaipur. Application No. 9013316.
68. Bablu S/o Shri Kaluram , Resident Of 37, Gurjaron Ki
Bagichee, Topkhana Ka Rasta, Indira Bazar, Jaipur.
Application No. 9014916.
69. Mamta W/o Shri Rajesh , Resident Of 19, Kanwar Nagar,
Rajamal Ka Talab, Jaipur. Application No. 301049.
70. Rahul S/o Shri Nand Kishore , Resident Of 25, Gurjaron
Ki Bagichee, Topkhana Ka Rasta, Indira Bazar, Jaipur.
(24 of 126) [CW-12762/2018]
Application No. 9014917.
71. Meera W/o Shri Kaviraj , Resident Of 498, Nadi Area,
Nahargarh Fort, Jaipur. Application No. 9016550.
72. Aashish S/o Ramkishore , Resident Of 37, Gujaron Ki
Bagichee, Topkhana Ka Rasta, Indira Bazar, Jaipur.
Application No.9015395.
73. Sukanya W/of Shri Mahaveer Prasad , Resident Of D232,
Muralipura Scheme, Jaipur. Application No. 400386.
74. Guddi Devi W/o Shri Manjee Kumar , Resident Of 36,
Gurjaron Ki Bagichee, Topkhana Ka Rasta, Indira Bazar,
Jaipur. Application No. 9015159.
75. Munna Chawariya S/o Shri Babu Lal Chawariya ,
Resident Of Shivaji Nagar Kacchi Basti, Jaipur.application
No. 9015346.
76. Sugna W/o Shri Bablu , Resident Of 37, Gurjaron Ki
Bagichee, Topkhana Ka Rasta, Indira Bazar, Jaipur.
Application No. 9015394.
77. Ratan Lal S/o Shri Gopal Lal , Resident Of Dantla Meena,
Gram Post Jamwaramgarh, Jaipur. Application No.
9102291.
78. Krishna Devi W/o Shri Kaluram , Resident Of 65,
Ambedkar Colony, Darwaja Bahar, Sanganer, Jaipur.
Application No. 600079.
79. Sunita Devi W/o Shri Deepak Valmiki , Resident Of 65,
Ambedkar Colony, Darwaja Bahar, Sanganer, Jaipur.
Application No. 600081.
80. Rakesh S/o Shri Buddhi Prakas , Resident Of 25, Sindhi
Panchayat School, M.i. Road, New Colony, Jaipur.
Application No. 9016430.
81. Sanjay Goyer S/o Shri Narayan , Resident Of 137,
Hamid Marg, Bhomiya Ji Ki Chatri, Adarsh Nagar, Jaipur.
Application No. 9016442.
82. Santosh Devi W/o Shri Mukesh Kumar , Resident Of 25,
Sindhi Panchayat School, M.i. Road, New Colony, Japur.
Application No.9011676.
83. Ramswaroop S/o Shri Banshiram , Resident Of 189,
Shyampuri, Hida Ki Mori, Jaipur. Application No. 300946.
84. Bhonri Devi W/o Shri Ramswaroop , Resident Of 189,
Shyampuri, Hida Ki Mori, Jaipur. Application No.
(25 of 126) [CW-12762/2018]
9013905.
85. Saroj Devi W/o Shri Govind Biwal , Resident Of 116,
Hida Ki Mori, Gandhi Circle, Jaipur. Application No.
9010824.
86. Chandu Devi W/o Shri Gopal Uakwal , Resident Of
Panchayat Samiti Ke Piche, Jain Mandir, Sanganer,
Jaipur. Application No. 9014707.
87. Aarti W/o Shri Ravi Biwal , Resident Of 114, Hida Ki
Mori, Gandhi Circle, Jaipur. Application No. 9010716.
88. Anil Gujarati S/o Shri Babu Lal , Resident Of 15, Adarsh
Nwal Colony, Hasanpura, Jaipur. Application No.
9011359.
89. Hero Gujarati S/o Shri Babu Lal Gujarati , Resident Of
15, Hida Ki Mori, Gandhi Circle, Jaipur. Application No.
9011361.
90. Amit Biwal S/o Shri Mahesh Biwal , Resident Of 114,
Hida Ki Mori, Gandhi Circle, Jaipur. Application No.
9010705.
91. Suresh Biwal S/o Shri Mahesh Biwal , Resident Of 114,
Hida Ki Mori, Gandhi Circle, Jaipur. Application No.
9014704.
92. Govind Biwal S/o Shri Mahesh Biwal , Resident Of 116,
Hida Ki Mori, Gandhi Circle, Jaipur. Application No.
9010823.
93. Rakesh Biwal S/o Shri Mahesh Biwal , Resident Of 116,
Hida Ki Mori, Gandhi Circle, Jaipur. Application No.
9010822.
94. Kamlesh Biwal W/o/s/o Shri Mahesh Biwal , Resident Of
Resident Of 114, Hida Ki Mori, Gandhi Circle, Jaipur.
Application No. 9012724.
95. Vinod Nakwal S/o Shri Ramcharan Nakwal , Resident Of
A-18, Amritpuri, Ghatgate, Jaipur. Application No.
Ho/90/16/784.
96. Aman S/o Shri Gopal Lal , Resident Of B-47, Amritpuri,
Ghatgate, Jaipur. Application No. Ho-90/16/644
97. Pooran S/o Shri Banshi Lal , Resident Of A-47,
Amritpuri, Ghatgate, Jaipur. Application No.
Ho/90/15/309
98. Rakesh Biwal S/o Shri Bhawan Lal , Resident Of Sindhi
(26 of 126) [CW-12762/2018]
Panchayti School Ke Pass, New Colony, M.i. Road, Jaipur.
Application No. 9010762.
99. Govind Dhamonia S/o Shri Mangal Chand Dhamoni ,
Resident Of Shyampuri, Hida Ki Mori, Jaipur. Application
No. 9010660.
100 Bharti Devi W/o Shri Ashwani Dhamoniya , Resident Of
. Shyampuri, Hida Ki Mori, Jaipur. Application No.
9010666.
101 Brajesh S/o Shri Dinesh Kumar , Resident Of 5, Sindhi
. Panchayati School Ke Pass, New Colony, M.i. Road,
Jaipur. Application No.9013086.
102 Shashi Kal S/o Shri Dinesh Kumar , Resident Of 5,
. Sindhi Panchayati School Ke Pass, New Colony, M.i.
Road, Jaipur. Application No.9007460.
103 Dheeraj Devi W/o Shri Giriraj , Resident Of 36, Sindhi
. Panchayati School Ke Pass, New Colony, M.i. Road,
Jaipur. Application No.9016675.
104 Ajeet Dhandoriya S/o Shri Ganpat Lal , Resident Of 36,
. Sindhi Panchayati School Ke Pass, New Colony, M.i.
Road, Jaipur. Application No.9013242.
105 Nisha Devi W/o Shri Mahendra , Resident Of 36, Sindhi
. Panchayati School Ke Pass, New Colony, M.i. Road,
Jaipur. Application No.9013850.
106 Mahendra S/o Shri Shravan Lal , Resident Of 36, Sindhi
. Panchayati School Ke Pass, New Colony, M.i. Road,
Jaipur. Application No.9013848.
107 Ashish Ranawat S/o Shri Mohan Ranawat , Resident Of
. Indira Nagar, Jhalana Dungari, Jaipur. Application No.
9010772.
108 Aarti Devi W/o Shri Hero Gujarati , Resident Of A-11,
. Adarh Nawal Basti, Hasanpura, Jaipur. Application No.
9015133.
109 Ravindra S/o Jagdev , Resident Of 31, Sindhi Panchayat
. School, New Colony, Harijan Basti, M.i. Road, Jaipur.
Application No.9015378.
110 Jeetendra S/o Shri Jagdev , Resident Of 31, Sindhi
. Panchayat School, New Colony, Harijan Basti, M.i. Road,
Jaipur. Application No.9015380.
111 Jaswant S/o Shri Jagdev , Resident Of 31, Sindhi
. Panchayat School, New Colony, Harijan Basti, M.i. Road,
(27 of 126) [CW-12762/2018]
Jaipur. Application No.9015376.
112 Mahesh S/o Shri Sukhdev , Resident Of Sindhi
. Panchayat School, New Colony, Harijan Basti, M.i. Road,
Jaipur. Application No.9017124.
113 Aruna W/o Shri Sitaram , Resident Of 31, Sindhi
. Panchayat School, New Colony, Harijan Basti, M.i. Road,
Jaipur. Application No.9017377.
114 Suresh Dangoriya S/o Shri Ramsagar Dangoriya ,
. Resident Of Plot No. 242, Gautam Nagar, Tonk Road,
Jaipur. Application No. 100073.
115 Renbala S/o Shri Suresh Dangoriya , Resident Of Plot
. No. 242, Gautam Nagar, Tonk Road, Jaipur. Application
No. 100074.
116 Vinod Dangoriya, S/o Shri Ramsagar , Resident Of Plot
. No. 242, Gautam Nagar, Tonk Road, Jaipur. Application
No. 100898.
117 Sunil Umarwal S/o Shri Ramswaroop Umarwal , Resident
. Of A-6, New Mount Road, Brahmpuri, Jaipur. Application
No. 9001861.
118 Rajesh Chawariya W/o Shri Mangilal Chawariya ,
. Resident Of 100/99, J.p. Colony, Sector-3, Lankapuri,
Shastri Nagar, Jaipur. Application No. 400732.
119 Mahendra S/o Shri Mool Chand , Resident Of H.no.49, 1
. Sector, Malviya Nagar, Jaipur. Application No. 9005621.
120 Dharmendra S/o Shri Lallu , Resident Of A-14, Saini
. Colony, Mahesh Nagar, Jaipur. Application No. 9004484.
121 Narendra S/o Shri Surendra , Resident Of 5/20, High
. Court Colony, Gandhi Nagar, Jaipur. Application No.
9003432.
122 Sunita W/o Shri Ranjeet Tope , Resident Of A-51, Adarsh
. Nawal Colony, Hasanpura, Jaipur. Application No.
9010878.
123 Sarita Devi W/o Shri Vishnu Charan , Resident Of 111,
. Hida Ki Mori, Shyampura, Gandhi Circle, Ramganj,
Jaipur. Application No. Hme/3/00237.
124 Deepak Kumar Sarsat S/o Shri Hari Narayan Sarsat ,
. Resident Of Plot No. 128, Gautam Nagar, Tonk Road,
Jaipur. Application No. 9003370.
125 Nisha W/o Shri Ganesh Kumar Sarsat , Resident Of Plot
(28 of 126) [CW-12762/2018]
. No. 128, Gautam Nagar, Tonk Road, Jaipur. Application
No. 9003371.
126 Dinesh Goyal D/o Shri Ramvilas , Resident Of 207,
. Vidyadhar Nagar, Sector-8, Jaipur. Application
Bdz/4/00364.
127 Rajni W/o Shri Raibahadur , Resident Of P.no.42, Road
. No.6, Geejgarh House Ke Piche, 22 Godam, Jaipur.
Application No. 500279.
128 Hardyana Dangoriya, S/o Shri Birdhi Chand Dangoriya ,
. Resident Of Plot No.237, Gautam Nagar, Tonk Road,
Jaipur Application No.9010882.
129 Sanjay Kumar S/oshri Prahlad Rai , Resident Of H.no.
. 256, Gautam Nagar, Tonk Road, Jaipur. Application No.
9000422.
130 Kumari Manju D/o Shri Prahlad Rai , Resident Of H.no.
. 256, Gautam Nagar, Tonk Road, Jaipur. Application No.
9000421.
131 Yogesh S/o Bajrang Lal , Resident Of 31, Ambedkar
. Colony, Jaipur Gate, Sanganer, Jaipur. Application
No.600765.
132 Himika W/o Shriraj , Resident Of 31, Ambedkar Colony,
. Jaipur Gate, Sanganer, Jaipur. Application No.600553.
133 Prahlad S/o Shri Jamna Prasad , Resident Of Gali No. 7,
. 22 Godam, Jaipur. Application No. 9013232.
134 Ramavtar S/o Shri Shravan Lal , Resident Of Survey
. No.27, Aloo Factory, Bhawani Singh Road, Jaipur.
Application No.ho/90/11063.
135 Raju S/o Shri Ghanshyam , Resident Of Survey No.26,
. Aloo Factory, Bhawani Singh Road, Jaipur. Application
No.ho/90/11048.
136 Buddhi Prakash S/o Shri Ghanshyam , Resident Of
. Survey No.26, Aloo Factory, Bhawani Singh Road, Jaipur.
Application No.ho/90/11053.
137 Gordhan Chauhan S/o Shri Bhagchand Chauhan ,
. Resident Of H.no. 7, D.p. Colony, Nahari Ka Naka,
Shastri Nagar, Jaipur. Application No. 9001502.
138 Sanjay W/o Shri Puran , Resident Of P.no.128, Gautam
. Nagar, Tonk Road, Jaipur. Application No. 9012730.
139 Jyoti W/o Shri Rajendra , Resident Of Ward No.3,
(29 of 126) [CW-12762/2018]
. Opposite Chatariya, Jaipur. Application No.
Ho/90/04737.
140 Shyam Lal S/o Shri Jagdish Tamboli , Resident Of 197/2,
. Topkhana Ka Rasta, Harijan Basti, Jaipur. Application No.
Ho/90/06787.
141 Manoj Kumar Hatwal S/o Shri Om Prakash Hatwal ,
. Resident Of Adarsh Nawal Colony, Hasanpura, Jaipur.
Application No. 9002182.
142 Jyoti W/o Shri Manoj Kumar Hatwal , Resident Of Adarsh
. Nawal Colony, Hasanpura, Jaipur. Application No.
9002191.
143 Kamal Kumar S/o Shri Suresh Kumar , Resident Of 75,
. Santosh Nagar, Ajmer Road, Jaipur. Application No.
Ho/90/10600.
144 Poonam Devi W/o Shri Kamal Kumar , Resident Of 75,
. Santosh Nagar, Ajmer Road, Jaipur. Application No.
Ho/90/10598.
145 Nisha Sarwan D/o Shri Prakash Sarwa , Resident Of
. 229-D, Shyampuri, Near Gandhi Circle, Hida Ki Mori,
Ramganj Bazar, Jaipur. Application No. Ho/90/15139.
146 Pawan Raj S/o Shri Yograj , Resident Of F-45, Jamnalal
. Bajaj Marg, C-Scheme, Jaipur.
147 Pooja W/o Shri Pawan Raj , Resident Of F-45, Jamnalal
. Bajaj Marg, C-Scheme, Jaipur.
148 Pushpraj S/o Shri Yograj , Resident Of Jamnalal Bajaj
. Marg, C-Scheme, Jaipur.
149 Manju Devi W/o Shri Pushpraj , Resident Of Jamnalal
. Bajaj Marg, C-Scheme, Jaipur.
150. Pushpa Devi W/o Shri Bhagchand Dandoriya , Resident
Of Ashok Chowk, Adarsh Nagar, Harijan Basti, Jaipur.
151 Vinay Kumar S/o Shri Poonam Chand Mahar , Resident
. Of 5, Vinobha Marg, Vinoba Colony, C-Scheme, Jaipur.
Application No. 9016322.
152 Vivek S/o Shri Poonam Chand Mahar , Resident Of 5,
. Vinobha Marg, Vinoba Colony, C-Scheme, Jaipur.
Application No. 9016323.
153 Sunita Wife Of Kalu , Resident Of 148, Shyam Puri, Hida
. Ki Mouri, Jaipur. Application No. 9015726.
154 Laxmi W/oshri Rajesh , Resident Of 148, Shyam Puri,
(30 of 126) [CW-12762/2018]
. Hida Ki Mouri, Jaipur. Application No. 9015725.
155 Munni W/o Shri Phool Harijan , Resident Of C-28, Indra
. Nagar, Jhalana Doongri, Jaipur. Application No. 9015724.
156 Om Prakash Son Of Shri Jamna Prasad , Resident Of
. 4893, Ghoda Nikas Road, Ramganj Bazar, Jaipur.
Application No. 9013902.
157 Jitendra Sarwan S/o Shri Laxminarayan , Resident Of
. 4893, Ghoda Nikas Road, Ramganj Bazar, Jaipur.
Application No. 9015001.
158 Govind Sarwan S/o Shri Laxminarayan , Resident Of
. 4893, Ghoda Nikas Road, Ramganj Bazar, Jaipur.
Application No. 9015898.
159 Mahendra Sarwan S/o Shri Laxminarayan , Resident Of
. 4893, Ghoda Nikas Road, Ramganj Bazar, Jaipur.
Application No. 9016360.
160 Rajan Sarwan S/o Shri Amar Singh , Resident Of 4893,
. Ghoda Nikas Road, Ramganj Bazar, Jaipur. Application
No. 9016361.
161 Narendra Sarwan S/o Shri Amar Singh , Resident Of
. 4893, Ghoda Nikas Road, Ramganj Bazar, Jaipur.
Application No. 9016357.
162 Megraj Sarwan S/o Hemraj Sarwan , Resident Of 173-A,
. Shyam Puri, Hida Ki Mouri, Jaipur. Application No.
9013901.
163 Deshraj Sarwan S/o Shri Hemraj Sarwan , Resident Of
. 173-A, Shyam Puri, Hida Ki Mouri, Jaipur. Application
No. 9015897.
164 Mamta Devi W/o Shri Amar Singh , Resident Of 4893,
. Ghoda Nikas Road, Ramganj Bazar, Jaipur. Application
No. 9015757.
165 Santosh Devi W/o Omprakash , Resident Of 4893,
. Ghoda Nikas Road, Ramganj Bazar, Jaipur. Application
No. 9015756.
166 Vandana W/o Narendra Sarwan , Resident Of 4893,
. Ghoda Nikas Road, Ramganj Bazar, Jaipur. Application
No. 9012124.
167 Pooja W/o Rajendra Sarwan , Resident Of 4893, Ghoda
. Nikas Road, Ramganj Bazar, Jaipur. Application No.
9012128.
(31 of 126) [CW-12762/2018]
168 Poonam Devi W/o Shri Jitendra Goyer , Resident Of
. 4893, Ghoda Nikas Road, Ramganj Bazar, Jaipur.
Application No. 9008215
169 Minakshi Goyer W/o Shri Rajdeep Goyer , Resident Of
. 137, Hamid Marg, Adarsh Nagar, Jaipur. Application No.
9010542.
170 Rajdeep Goyer S/o Narayan Goyer , Resident Of 137,
. Hamid Marg, Adarsh Nagar, Jaipur. Application No.
9010551.
171 Subhash Sonwal S/o Shri Sitaram Sonwal , Resident Of
. 3, Laxmi Colony, Sanganer, Jaipur Application No.
9010546.
172 Vikas Sonwal S/o Shri Sita Ram Sonwal , Resident Of 3,
. Laxmi Colony, Sanganer, Jaipur Application No.
9010549.
173 Govind Teji S/o Shri Ramesh Teju , Resident Of P-24,
. Ashok Chowk, Bapu Colony, Adarsh Nagar, Jaipur.
Application No. 9010562.
174 Kamlesh Devi W/o Nand Kishore , Resident Of 30, Sindhi
. Panchayat School Ke Pas, New Colony, M.i. Road, Jaipur.
Application No. 9016945.
175 Anita Devi W/o Shri Deepak Kumar , Resident Of 30,
. Sindhi Panchayat School Ke Pas, New Colony, M.i. Road,
Jaipur. Application No. 9016948.
176 Vandhana W/o Manish , Resident Of 30, Sindhi
. Panchayat School Ke Pas, New Colony, M.i. Road, Jaipur.
Application No. 9015587.
177 Manish S/o Shri Chandra Prakash , Resident Of 30,
. Sindhi Panchayat School Ke Pas, New Colony, M.i. Road,
Jaipur. Application No. 9015588.
178 Kamal Kishore S/o Shri Nand Kishore , Resident Of 30,
. Sindhi Panchayat School Ke Pas, New Colony, M.i. Road,
Jaipur. Application No. 9013649.
179 Neelish Dandoria S/o Shri Chand Prakash , Resident Of
. 30, Sindhi Panchayat School Ke Pas, New Colony, M.i.
Road, Jaipur. Application No. 9015583.
180 Narendra Kumar S/o Shri Shimbu Ram , Resident Of
. Yagshala Ki Bawadi, Dholkot, Harijan Basti, Jaipur.
Application No. 9015589.
181 Radha Devi W/o Shri Kamal Kishore , Resident Of 30,
(32 of 126) [CW-12762/2018]
. Sindhi Panchayat School Ke Pas, New Colony, M.i. Road,
Jaipur. Application No. 9016944.
182 Shyamlal S/o Shri Laxman Lal , Resident Of 489, Shivaji
. Nagar, Chandmari Bat, Shastri Nagar, Jaipur. Application
No. 9014311
183 Lali Devi W/o Shri Shyam Lal Goyer , Resident Of 489,
. Shivaji Nagar, Chandmari Bat, Shastri Nagar, Jaipur.
Application No. 9014331.
184 Mina Devi W/o Shri Balchand , Resident Of Aa-9, Sikar
. House, Ajad Colony, Jaipur. Application No. 9014313.
185 Chanki Goyer S/o Shri Balchand Goyer , Resident Of Aa-
. 9, Sikar House, Ajad Colony, Jaipur. Application No.
9011234.
186 Golu Goyer S/o Shri Bal Chand Goyer , Resident Of Aa-
. 9, Sikar House, Ajad Colony, Jaipur. Application No.
41235.
187 Shubham Goyer S/o Shri Shyam Lal Goyer , Resident Of
. 489, Shivaji Nagar, Chandmari Bat, Shastri Nagar,
Jaipur. Application No. 9016748.
188 Lokesh Goyer S/o Shri Shyam Lal Goyer , Resident Of
. 489, Shivaji Nagar, Chandmari Bat, Shastri Nagar,
Jaipur. Application No. 401233.
189 Rameshwar Dangoria S/o Shri Jai Narayan Dangoria ,
. Resident Of 148, Shyampuri, Hida Ki Mouri, Ramganj,
Jaipur. Application No. 9014635.
190 Dinesh Dangoria S/o Shri Jai Narayan Dangoria ,
. Resident Of 148, Shyampuri, Hida Ki Mouri, Ramganj,
Jaipur. Application No. 9014638.
191 Devendra Kumar S/o Shri Lal Chand , Resident Of 12,
. Tara Nagar, Jagatpura, Jaipur. Application No. 9008517.
192 Nirma W/o Shri Devendra Kumar , Resident Of 12, Tara
. Nagar, Jagatpura, Jaipur. Application No. 9008521.
193 Kailash Kumar Jajotar S/o Shri Raj Kumar Jajotar ,
. Resident Of H-17, Chitranjan Marg, C-Scheme, Jaipur.
Application No. 9008094.
194 Anil Kumar S/o Shri Raj Kumar Jajotar , Resident Of H-
. 17, Chitranjan Marg, C-Scheme, Jaipur. Application
No.8998096.
195 Rahul Kumar Jajotar S/o Shri Raj Kumar Jajotar ,
(33 of 126) [CW-12762/2018]
. Resident Of H-17, Chitranjan Marg, C-Scheme, Jaipur.
Application No. 9008101.
196 Ganga Ram S/o Shri Lal Chand , Resident Of 48,
. Saraswati Colony, Teja Ji Ki Bagichi Ke Pass, Purani
Basti, Jaipur. Application No. 9009794.
197 Sunita W/o Shri Ganga Ram , Resident Of 48, Saraswati
. Colony, Teja Ji Ki Bagichi Ke Pass, Purani Basti, Jaipur.
Application No. 9002459.
198 Vikram S/o Shri Vimal Kumar , Resident Of 54, Rajamal
. Ka Talab, Harijan Basti, Jaipur. Application No. 9013022.
199 Ganesh S/o Shri Gopal , Resident Of 28, New Colony,
. Sindhi Panchayat School Ke Pass, Jaipur. Application No.
9016054.
200 Komal S/o Shri Ganesh , 28, New Colony, Sindhi
. Panchayat School Ke Pass, Jaipur. Application No.
9016055.
201 Kalicharan S/o Shri Gopal Lal , 28, New Colony, Sindhi
. Panchayat School Ke Pass, Jaipur. Application No.
9016053.
202 Jitendra S/o Shri Ramgopal , 28, New Colony, Sindhi
. Panchayat School Ke Pass, Jaipur. Application No.
9013649.
203 Dinesh S/o Shri Papu Lal , Resident Of 386/564, Shahid
. Harijan Kacchi Basti, Aloo Factory, Japur. Application No.
9004550
204 Goverdhan S/o Shri Papu Lal , Resident Of 386/564,
. Shahid Harijan Kacchi Basti, Aloo Factor, Japur.
Application No. 9004553
205 Anil S/o Shri Raghuveer , Resident Of 40-E, Dhoolkot,
. Purani Basti, Jaipur. Application No. 9009747.
206 Mamta Devi W/o Shri Anil , Resident Of 40-E, Dhoolkot,
. Purani Basti, Jaipur. Application No. 9009746.
207 Asha Devi W/o Shri Rajesh Kumar , Resident Of Adarsh
. Naval Colony, Hasanpura-A, Jaipur. Application No.
9013754.
208 Avinash S/o Shri Rajesh Kumar , Resident Of Adarsh
. Naval Colony, Hasanpura-A, Jaipur. Application No.
9013752.
209 Sumitra Devi W/o Shri Munna Lal , Resident Of A-22,
(34 of 126) [CW-12762/2018]
. Krishna Colony, Near Pani Ki Tanki, Jhotwara, Jaipur.
Application No.9012690.
210 Sharda Devi W/o Shri Doongarmal , Resident Of A-22,
. Krishna Colony, Near Pani Ki Tanki, Jhotwara, Jaipur.
Application No.9012697.
211 Laxmi W/o Shri Munna Lal , Resident Of A-22, Krishna
. Colony, Near Pani Ki Tanki, Jhotwara, Jaipur. Application
No.9012702.
212 Jitendra S/o Shri Dungarmal , Resident Of A-22, Krishna
. Colony, Near Pani Ki Tanki, Jhotwara, Jaipur. Application
No.9012692.
213 Ronit Kumar S/o Shri Munna Lal , Resident Of A-22,
. Krishna Colony, Near Pani Ki Tanki, Jhotwara, Jaipur.
Application No.9012704.
214 Ashok Kumar S/o Shri Banshi Lal , Resident Of A-22,
. Krishna Colony, Near Pani Ki Tanki, Jhotwara, Jaipur.
Application No.9014908.
215 Ravi Kumar S/o Shri Doongarmal , Resident Of A-22,
. Krishna Colony, Near Pani Ki Tanki, Jhotwara, Jaipur.
Application No.9012695.
216 Guddu S/o Shri Munna Lal , Resident Of A-22, Krishna
. Colony, Near Pani Ki Tanki, Jhotwara, Jaipur. Application
No. .
217 Girdhari Lal Sarwan S/o Shri Ravi Shanker Sarwan ,
. Resident Of 710, Rishi Galib Nagar, Harijan Basti, Jaipur.
Application No. 9000612.
218 Manoj Sarwan S/o Shri Ravi Shanker Sarwan , Resident
. Of 710, Rishi Galib Nagar, Harijan Basti, Jaipur.
Application No. 9002890.
219 Preetam S/o Shri Ravi Shanker Sarwan , Resident Of
. 710, Rishi Galib Nagar, Harijan Basti, Jaipur. Application
No. 9002887.
220 Sunit W/o Shri Krishan Kumar , Resident Of Gurjaron Ki
. Baghichi, Topkhana Ka Rasta, Indira Bazar, Jaipur.
Application No.9013701.
221 Aman Raj S/o Shri Ashish , Resident Of 52, Sarawati
. Colony, Purani Basti, Ward No. 65, Jaipur. Application
No. 9013376
222 Atul Kumar S/o Shri Chhoti Lal , Resident Of Sindhi
. Panchayat School Ke Pass, New Colony, M.i. Road,
(35 of 126) [CW-12762/2018]
Jaipur. Application No. 9008560.
223 Usha W/o Shri Atul Kumar , Resident Of 710, Rishi Galib
. Nagar, Harijan Basti, Jaipur. Application No. 9015379.
224 Mahendra Kumar S/o Shri Prakash Chand , Resident Of
. 49, Saraswati Colony, Tejaji Ki Bagichi Ke Pass, Purani
Basti, Jaipur. Application No. 9013162.
225 Sunita Devi W/o Shri Mahendra Kumar , Resident Of 49,
. Saraswati Colony, Tejaji Ki Bagichi Ke Pass, Purani Basti,
Jaipur. Application No. 9013164.
226 Saroj Devi W/o Shri Manoj Kumar , Resident Of 29,
. Saraswati Colony, Tejaji Ki Bagichi Ke Pass, Purani Basti,
Jaipur. Application No. 9013160.
227 Vijendra Goyer S/o Shri Satya Narayan Goyer , Resident
. Of 242, Hida Ki Mouri, Gandhi Circle Ke Pass, Ramganj,
Jaipur. Application No. 9010060.
228 Manish Goyer S/o Shri Satya Narayan Goyer , Resident
. Of 242, Hida Ki Mouri, Gandhi Circle Ke Pass, Ramganj,
Jaipur. Application No. 9010057.
229 Jitendra Umarwal S/o Shri Girdhari Lal , Resident Of H-
. 571, Gandhi Nagar Kv No.1, Jaipur Application No.
9014534.
230 Anju Devi W/o Shri Manoj Kumar , Resident Of 20,
. Sindhi Panchayat Ke Pass, New Colony, M.i. Road, Jaipur.
Application No. 9010354.
231 Anju W/o Shri Babu Lal , Resident Of 169, Yagyashala Ki
. Bawadi, Purani Basti, Jaipur. Application No. 9010039.
232 Govind S/o Shri Rambabu , Resident Of Yagyashala Ki
. Bawadi, Bagrun Walon Ka Rasta, Jaipur. Application No.
9010041.
233 Jony Lakhan S/o Shri Babu Lal , Resident Of 169,
. Yagyashala Ki Bawadi, Purani Basti, Jaipur. Application
No. 9009703.
234 Laxmi Narayan S/o Shri Kalu Ram , Resident Of 14,
. Sindhi Panchayat School Ke Pass, New Colony, M.i.
Road, Jaipur. Application No. 9010064.
235 Pappu S/o Shri Jagdish , Resident Of 46, Adarsh Nawal
. Colony, Hasanpura-A, Jaipur. Application No. 9010062.
236 Kiran Devi W/o Shri Pappu , Resident Of 46, Adarsh
. Nawal Colony, Hasanpura-A, Jaipur. Application No
(36 of 126) [CW-12762/2018]
237 Roshan Lal S/o Shri Rajendra Kumar , Resident Of B-7,
. Mohan Nagar, Delhi Byepass, Mount Road, Jaipur.
Application No. 9010662.
238 Dinesh S/o Shri Raju Lal , Resident Of P-5, Bapu Colony,
. Adarsh Nagar, Jaipur. Application No.9015189.
239 Jai Kishan S/o Shri Shyam Bihari , Resident Of Char
. Darwaja, Bahar Mandi Khatikan, Rampuri Colony, Jaipur.
Application No. 9009242.
240 Rukmani Devi W/o Shri Jai Kishan , Resident Of Char
. Darwaja, Bahar Mandi Khatikan, Rampuri Colony, Jaipur.
Application No. 9004886.
241 Sunil S/o Shri Girdhar Lal , Resident Of Char Darwaja,
. Bahar Mandi Khatikan, Rampuri Colony, Jaipur.
Application No. 9004124.
242 Sangita W/o Shri Sunil , Resident Of Char Darwaja,
. Bahar Mandi Khatikan, Rampuri Colony, Jaipur.
Application No. 9010326.
243 Barkha Devi W/o Shri Ratan Lal , Resident Of 64, Gali
. No.7, 22 Godam, Nandpuri Kachi Basti, Jaipur.
Application No. 9004123.
244 Sonu Devi W/o Shri Shanker Lal , Resident Of 64, Gali
. No.7, 22 Godam, Nandpuri Kachi Basti, Jaipur.
Application No. 9003445.
245 Sangita Devi W/o Shri Ashok Kumar , Resident Of 197,
. Topkhana Ka Rasta, Chandpole, Jaipur. Application No.
9016164.
246 Dharmendra S/o Shri Kishan , Resident Of Sindhi
. Panchayat School Ke Pass, New Colony, M.i. Road,
Jaipur. Application No. .
247 Rajesh S/o Shri Hari Narayan , Resident Of 148,
. Shyampuri, Hida Ki Mouri, Jaipur. Application No.
9014634.
248 Kalu S/o Shri Hari Narayan , Resident Of 148,
. Shyampuri, Hida Ki Mouri, Jaipur. Application No.
9014636.
249 Rajesh Kumar Sonwal S/o Shri Prahlad Kumar , Resident
. Of 6, Laxmi Colony, Sanganer, Jaipur. Application
No.9010587.
250 Dinesh Sarsar S/o Shri Ghanshyam Sarsar , Resident Of
. 69, Hida Ki Mouri, Shyampuri, Gandhi Circle, Jaipur.
(37 of 126) [CW-12762/2018]
Application No. 9007610.
251 Anita Sarsar W/o Shri Dinesh Kumar Sarsar , Resident
. Of 69, Hida Ki Mouri, Shyampuri, Gandhi Circle, Jaipur.
Application No. 9007608.
252 Rohit Tamboli S/o Shri Charan Das Tamboli , Resident Of
. 1353, Balanandji Ka Rasta, Chandpole Bazar, Jaipur.
Application No. 9010866.
253 Ravi Kumar Tamboli S/o Shri Charan Das Tamboli ,
. Resident Of 1353, Balanandji Ka Rasta, Chandpole
Bazar, Jaipur. Application No. 9010869.
254 Jai Prakash S/o Shri Rajjab Das , Resident Of A-14, Ajad
. Colony, Sikar House, Jaipur. Application No. 9000677.
255 Vikky S/o Shri Sharwan Lal Lohra , Resident Of 4504,
. Balanandji Ka Rasta, Chandpole Bazar, Jaipur.
Application No. 9010863.
256 Goutam S/o Shri Suresh , Resident Of Dhoolkot,
. Yagyashala Ki Bawadi, Harijan Basti, Jaipur.
257 Suresh S/o Shri Prabhat , Resident Of Dhoolkot,
. Yagyashala Ki Bawadi, Harijan Basti, Jaipur.
258 Santosh S/o Suresh , Resident Of 20, Amaghad Vedpuri,
. Transport Nagar, Jaipur.
259 Deepak S/o Shri Rajendra , Resident Of 3, Balanandji Ka
. Rasta, Jaipur.
260 Rakesh S/o Shri Om Prakash , Resident Of Adarsh
. Nagar, Harijan Basti, Jaipur.
261 Sunny S/o Shri Om Prakash , Resident Of 19, Gurjaron
. Ki Bagichi, Harijan Basti, Jaipur.
262 Kailash S/o Shri Gulab , Resident Of Shyampuri, Hida Ki
. Mouri, Jaipur
263 Anil Kumar S/o Shri Anand Prakas , Resident Of A-5,
. Amritpuri, Ankur Cinema Ke Pass, Ghat Gate, Jaipur.
Application No. 9001629.
264 Rajesh S/o Shri Mool Chand , Resident Of Yagyashala Ki
. Bawadi, Harijan Basti, Jaipur.
265 Ramratan S/o Shri Gopal , Resident Of 39, Gandimori,
. Topkhana Ka Rasta, Harijan Basti, Jaipur.
266 Kajod S/o Shri Radha Kishan , Resident Of 30,
. Yagyashala Ki Bawadi, Harijan Basti, Jaipur.
267 Mahesh Kumar S/o Shri Mukesh Kumar , Resident Of
(38 of 126) [CW-12762/2018]
. 4714, Ghatgate, Harijan Basti, Sanjay Bazar, Jaipur.
268 Sunny S/o Shri Suraj , Resident Of 165, Rajeev Nagar,
. N.b.c., Harijan Basti, Jaipur.
269 Vijay S/o Shri Gopal , Resident Of Sheer Sagar Hotel Ke
. Pass, Moti Lal Atal Road, Polovictory, Jaipur.
270 Shravan S/o Shri Chotu Ram , Resident Of Babu Ka Tiba,
. Chandpuria, Jaipur.
271 Jitendra S/o Shri Suresh , Resident Of Yagyashala Ki
. Bawadi, Harijan Basti, Jaipur.
272 Ashok S/o Shri Ramswaroop , Resident Of 12, Govindrao
. Ji Rasta, Akhari Chauraha, Purani Basti, Jaipur.
273 Balvir Jajotar S/o Shri Banwari Lal , Resident Of H-17,
. Chitranjan Marg, C-Scheme, Jaipur. Application No.
500304.
274 Rajesh Pal Jajotar S/o Shri Jagdish Prasad Jajotar ,
. Resident Of H-17, Chitranjan Marg, C-Scheme, Jaipur.
Application No. 9006501.
275 Praveen Kumar Jajotar S/o Shri Kishore Kumar ,
. Resident Of H-17, Chitranjan Marg, C-Scheme, Jaipur.
Application No. 500365.
276 Rakha Ram S/o Shri Anand Prakash , Resident Of A-5,
. Amritpuri, Ankur Cinema Ke Pass, Ghat Gate, Jaipur.
Application No. 9017536.
277 Kamlesh Devi W/o Shri Rakha Ram , Resident Of A-5,
. Amritpuri, Ankur Cinema Ke Pass, Ghat Gate, Jaipur.
Application No. 9001632.
278 Rajlaxman S/o Shri Kamal Chand , Resident Of 26,
. Nahargarh Fort Ke Niche, Jaipur.
279 Laxmi Devi W/o Shri Rajlaxman , Resident Of 26,
. Nahargarh Fort Ke Niche, Jaipur.
280 Amit Goyer S/o Shri Ashok Goyer , Resident Of A-135,
. Nahargarh Fort Ke Niche, Mohan Nagar, Jaipur.
281 Suraj Umarwal S/o Shri Lallu Lal , Resident Of 49-A,
. Saraswati Colony, Tejaji Ki Bagichi Ke Pass, Purani Basti,
Jaipur.
282 Naveen Dabodiya S/o Shri Ram Kishan Dabodiya ,
. Resident Of 53, Ambedkar Colony, Jaipur Darwaje Ke
Bahar, Sanganer, Jaipur. Application No. 600624.
283 Nitin Dabodiya S/o Shri Ram Kishan Dabodiya , Resident
(39 of 126) [CW-12762/2018]
. Of 53, Ambedkar Colony, Jaipur Darwaje Ke Bahar,
Sanganer, Jaipur. Application No. 600623.
284 Anita W/o Shri Pramod , Resident Of 29-B, Sarswati
. Colony, Tejaji Ki Bagichi Ke Pass, Purani Basti, Jaipur.
285 Amita W/o Shri Harinarayan , Resident Of 127, Rajnagar,
. Jayanti Nagar, Agra Road, Jaipur. Application No. 12481.
286 Padmani W/o Shri Sanjay Panwar , Resident Of B-11,
. New Mount Road, Harijan Basti, Brahmpuri, Jaipur.
Application No. 12472.
287 Guddi W/o Shri Ram Kishore , Resident Of Saraswati
. Colony, Tejaji Ki Bagichi Ke Pass, Purani Basti, Jaipur.
288 Suman Devi W/o Shri Shivcharan Beniwal , Resident Of
. Vedpuri, Amagarh, Transport Nagar, Jaipur Application
No. 9004767.
289 Naveen Gujarati S/o Shri Milap Chand Gujarati ,
. Resident Of Bapu Colony, Ashok Chowk, Adarsh Nagar,
Jaipur. Application No. 101212.
290 Mohit Gujarati S/o Shri Milap Chand Gujarati , Resident
. Of Bapu Colony, Ashok Chowk, Adarsh Nagar, Jaipur.
Application No. 9005312.
291 Sanjay S/o Shri Suresh Chand , Resident Of 20,
. Amagarh, Vedpuri, Transport Nagar, Delhi Byepass,
Jaipur. Application No. 901539.
292 Rakesh S/o Shri Suresh , Resident Of 20, Amagarh,
. Vedpuri, Transport Nagar, Delhi Byepass, Jaipur.
Application No. 901539.
293 Vijay S/o Shri Ramavar , Resident Of 10, Govindrao Ji Ka
. Rasta, Purani Basti, Jaipur. Application No. 9015661.
294 Anil Kumar Chanwaria S/o Shri Ram Vilas Chanwaria ,
. Resident Of 75/4, Valmiki Colony, Sector No.1, Malviya
Nagar, Jaipur. Application No. 9015659.
295 Sapna Lakhan W/o Shri Mukesh Lakhan , Resident Of
. 19/40, Govindrao Ji Ka Rasta, Purani Basti, Jaipur.
Application No. 9012092.
296 Khemraj S/o Shri Prabhu Dayal , Resident Of 15,
. Govindrao Ji Ka Rasta, Chandpole Bazar, Purani Basti,
Jaipur. Application No. 9015658.
297 Sajeev Kumar Chanwaria S/o Shri Shyam Lal
(40 of 126) [CW-12762/2018]
. Chanwaria , Resident Of 44, Govindrao Ji Ka Rasta,
Akhari Chaurha, Purani Basti, Jaipur. Application No.
9015662.
298 Sunil Kumar Chanwaria, S/o Shri Shyam Lal Chanwaria ,
. Resident Of 44, Govindrao Ji Ka Rasta, Akhari Chaurha,
Purani Basti, Jaipur. Application No. 9015660.
299 Akshya S/o Shri Sunil , Resident Of 161, Laxmi Colony,
. Sanganer, Jaipur. Application No. 600489.
300 Devnand S/o Shri Rampal , Resident Of 2/164, Ajad
. Nagar, Jawhar Nagar, Ghat Ki Ghuni, Jaipur. Application
No. Ho/90/14/728
301 Kamalkant Chandaliya S/o Shri Ramesh Chand
. Chandaliya , Resident Of 146, Amagarh, Vedpuri,
Transport Nagar, Agra Road, Jaipur. Application No.
Ho/90/15/191.
302 Manoj Kumar Beniwal S/o Shri Rajkumar Beniwal ,
. Resident Of 134, Amagarh, Vedpuri, Transport Nagar,
Agra Road, Jaipur Application No.ho/90/15/257.
303 Sawan Kumar S/o Shri Satish Valmiki , Resident Of 167,
. Laxmi Colony, Valmiki Basti, Sanganer, Jaipur.
Application No. Ho/90/14/837.
Rajesh S/o Shri Prabhudayal , Resident Of A-130,
304 Sutrakhana, Harijan Basti, Janta Colony, Jaipur
. Application No. Ho/90/14/952.
305 Pawan S/o Shri Madanlal , Resident Of D-47, Amritpuri,
. Ghatgae, Jaipur. Application No. Ho/90/15/240.
306 Vinod S/o Shri Chhotu Lal , Resident Of D-45, Amritpuri,
. Ghatgae, Jaipur. Application No. Ho/90/01/432.
307 Robin Umarwal S/o Shri Kaluram Umarwal , 2-E-15,
. Vishkarama Colony, Shastri Nagar, Jaipur. Application
No. Ho/90/04/172.
308 Dinesh Kumar S/o Shri Prahlad , Resident Of C-1,
. Amritpuri, Ghatgae, Jaipur. Application No.
Mdz/1/00/621.
309 Dharveer Beniwal S/o Shri Ghanshyam Beniwal ,
. Resident Of C-1, Amritpuri, Ghatgae, Jaipur. Application
No. Mdz/1/00/624.
310 Rakesh Lakhan S/o Shri Ramesh Lakhan , Residentof 55,
. Sitawari, Kamani Road, Harijan Basti, Jhotwara, Jaipur.
Application No. Vdz/4/01/270.
(41 of 126) [CW-12762/2018]
311 Vikesh S/o Shri Nathulal , Resident Of 134, Mohan
. Nagar, Nahargarh Kille Ke Niche, Purani Basti, Jaipur.
Application No. Ho/90/06/094.
312 Ajay Kumar Beniwal S/o Shri Rajkumar Beniwal ,
. Resident Of 134, Amagarh, Vedpuri, Transport Nagar,
Agra Road, Jaipur Application No.ho/90/14/192.
313 Raja S/o Shri Shankarlal , Resident Of 8, Dp Colony,
. Jaipur. Application No. Ho/90/05/904.
314 Sulochana Devi W/o Shri Yogesh , Resident Of G-83,
. Indira Nagar, G-Block, Jhalana Dungri, Jaipur.
Application No. Ho-90/15/807.
315 Soniya W/o Shri Mahesh , Resident Of 193, Shyampuri,
. Hida Ki Mori, Mochiyon Ki Gali, Jaipur. Application No.
Ho/90/16/196.
316 Yogita W/o Shri Arvind , Resident Of Nahari Ka Naka,
. Jaipur. Application No. Ho/90/16/785.
317 Sarita W/o Shri Rakesh Lakhan , Resident Of 55,
. Sitawari, Kamani Road, Jhotwara, Japur. Application No.
Ho/90/16/787.
318 Deepmalal Beniwal W/o Shri Ajay Kumar Beniwal ,
. Resident Of 134, Amagarh, Vedpuri, Transport Nagar,
Agra Road, Jaipur Application No.ho/90/07/510.
319 Kanika W/o Shri Gopal Lal , Resident Of 55, Narayan
. Nagar, Dadi Ka Phatak, Benar Road, Jhotwara, Jaipur.
Application No. Ho/90/16/647.
320 Sangeeta W/o Shri Kaluram , Resident Of 2-E-15,
. Vishwakarma Colony, Shastri Nagar, Jaipur. Application
No. Ho/90/16/643.
321 Sunita Devi W/o Shri Vikram , Resident Of Gulab Nagar,
. Krishna Colony, Railway Station Ke Samne, Sanganer,
Jaipur. Application No. Ho/90/15/239.
322 Sarla Devi W/o Shri Pawan Kumar , Resident Of D-47,
. Amritpuri, Ghatgate, Jaipur. Application No.
Ho/90/14/951.
323 Vinita W/o Shri Mahes , Resident Of 4714, New Sanjay
. Market, Harijan Basti, Jaipur. Application No.
Ho/90/15/965.
324 Arti Beniwal W/o Shri Manoj Kumar Beniwal , Resident
. Of 134, Amagarh, Vedpuri, Transport Nagar, Agra Road,
Jaipur Application No.ho/90/07/512.
(42 of 126) [CW-12762/2018]
325 Babli W/o Shri Jhumarchand , Resident Of D-51,
. Amritpuri, Ghatgate, Jaipur. Application No.
Ho/90/08/499.
326 Sunita Devi W/o Shri Rakesh , Resident Of 2/154, Ajad
. Nagar Kachhi Basti, Jaipur. Application No.
Ho/90/09/596.
327 Sangeeta Devi W/o Shri Sawan Kumar Valmiki , Resident
. Of 167, Laxmi Colony, Harijan Basti, Sanganer, Jaipur.
Application No. Sng/6/00/389.
328 Sharda W/o Shri Madan Lal , Resident Of D-47,
. Amritpuri, Ghatgate, Jaipur. Application No.
Ho/90/15/806.
329 Jyoti Chandaliya W/o Shri Kamalkant Chandaliya ,
. Resident Of 146, Amagarh, Vedpuri, Transport Nagar,
Agra Road, Jaipur Application No.hme/3/00/590.
330 Suman Devi W/o Shri Pritam Kothari , Resident Of 50,
. Shyampuri, Harijan Basti, Hida Ki Mouri, Jaipur.
Application No. Ho/90/13/795.
331 Kiran Devi W/o Shri Mukesh Umarwal , Resident Of 78,
. Vishvkarma Colony, Shastri Nagar, Jaipur. Application
No. Ho/90/03/903
332 Mamta W/o Shri Prabhu Dayal , Resident Of 123-A, Tank
. Bhawan, Nahargarh Kille Ke Niche, Harijan Basti, Mohan
Nagar, Japur. Application No. Ho/90/01/489.
333 Sunita W/o Shri Dhanraj , Resident Of 2/164, Ajad
. Nagar, Jawahar Nagar, Ghat Ki Ghuni, Jaipur. Application
No. Mdz/1/00/241.
334 Robin S/o Shri Sannu Lal , Resident Of 8, Dp Colony,
. Nahari Ka Naka, Shastri Nagar, Jaipur. Application No.
9003201
335 Pushpa W/o Shri Manoj , Resident Of Yagshala Ki
. Bawari, Phuta Kort, Harijan Basti, Chandpole, Jaipur.
Application No. Ho/90/12/626.
336 Dhanraj S/o Shri Rampal , Resident Of 2/164, Ajad
. Nagar Kachhi Basti, Jaipur. Application No.
Ho/90/14/876.
337 Hemraj S/o Shri Shivchand , Resident Of D-51,
. Amritpuri, Ghatgate, Jaipur. Application No.
Ho/90/07/592.
338 Lokesh Kumar S/o Shri Ghanshyam Das , Resident Of C-
(43 of 126) [CW-12762/2018]
. 1, Amritpuri, Ghatgate Agra Road, Jaipur. Application
No. Mdz/1/00/622.
339 Vimal Kumar S/o Shri Satish Kumar Valmiki , Resident
. Of 167, Laxmi Colony, Sanganer, Jaipur. Application No.
600062.
340 Mamta Devi W/o Shri Rupesh Kumar , Resident Of
. 2/154, Ajad Nagar Kachhi Basti, Jaipur. Application No.
Ho/90/95/97.
341 Sheela Devi W/o Shri Baldev Kumar , Resident Of C-1,
. Amritpuri, Ghatgate, Agra Road, Jaipur. Application No.
Mdz/1/00/624.
342 Sumitra W/o Shri Devnand , Resident Of 2/164, Ajad
. Nagar, Jawahar Nagar, Ghat Ki Ghuni, Jaipur. Application
No. Mdz/1/00/240.
343 Pooja W/o Shri Yogesh , Resident Of 2/146, Ajad Nagar,
. Jawahar Nagar Bye Pass, Jaipur. Application No.
Ho/90/16/116.
344 Vijay Kumar S/o Shri Ramjilal , Resident Of 2/146, Ajad
. Nagar, Jawahar Nagar Bye Pass, Jaipur. Application No.
Ho/90/11/815.
345 Rajendra Kumar S/o Shri Latur Lal , Resident Of 272,
. Shyampuri, Hida Ki Mori, Shastri Nagar, Jaipur.
Application No. Ho/90/16/719.
346 Sunny Chouhan S/o Shri Om Prakash , Resident Of 19,
. Gandhi Mori, Gurjaro Ki Bagichi, Top Khana Ka Rasta,
Indira Bazar, Jaipur. Application No. 9016736.
347 Vijay S/o Shri Gopal Lal , Resident Of Behind Sheer
. Sagar Hotel, Moti Lal Atal Road, Polo Victory, Jaipur.
Application No. 9016739.
348 Heera Lal Golecha S/o Shri Nathu Lal , Resident Of 19,
. Gurjaro Ki Bagichi, Top Khana Ka Rasta, Jaipur.
Application No. 9016741.
349 Vishnu Kumar S/o Shri Ram Narayan , Resident Of 11,
. Govind Rao Ji Ka Rasta, Last Crossing, Purani Basti,
Jaipur. Application No. 9016750.
350 Beena Devi W/o Shri Anil Kumar , Resident Of 609, J.p.
. Colony, Sector-1, Shastri Nagar, Jaipur.
351 Sangeeta Devi W/o Shri Sunil Kumar Umarwal , Resident
. Of 71, Jamna Niwas, Behind Glab Niwas, Sanganer,
(44 of 126) [CW-12762/2018]
Jaipur. Application No. 9015402.
352 Pooja Devi W/o Shri Mahendra Kumar , Resident Of Plot
. No.8, Dayandandpuri, Adarsh Nagar, Janta Colony,
Jaipur. Application No. 300923.
353 Krishna W/o Shri Padam Chand Beniwal , Resident Of
. 294, Amagarh, Parwat Colony, Transport Nagar, Jaipur.
Application No. 301150.
354 Aruna Beniwal W/o Shri Harinarayan Beniwal , Resident
. Of A-16, Amagarh, Vedpuri Colony, Jaipur. Application
No. 9006744.
355 Teena Beniwal W/o Shri Harinarayan Beniwal , Resident
. Of A-16, Amagarh, Vedpuri Colony, Jaipur. Application
No. 9006747.
356 Jytoi Devi W/o Shri Mahendra , Resident Of 147, Sutar
. Khana, Harijan Basti, Janta Colony Road, Jaipur.
Application No. 9007999.
357 Lali W/o Shri Padam Chand , Resident Of 136, Vaidhpuri,
. Amagarh, Ghat Ki Guni, Goyal Creasher Ke Pass, Agar
Road, Japur. Application No. 9013226.
358 Nandini W/o Shri Durgesh Nandan , Resident Of 250,
. Shyampuri, Hida Ki Mori, Near Gandhi Circle, Ramganj
Bazar, Jaipur. Application No. 9016635.
359 Sheela Devi W/o Shri Kailash Chand , Resident Of 147,
. Sutar Khana, Harijan Basti, Janta Colony Road, Jaipur
Application No. 90016639.
360 Sunita Devi W/o Shri Kundan Mal Beniwal , Resident Of
. 294, Vedpuri, Amagarh Parwat Colony, Transport Nagar,
Jaipur. Application No.9016731.
361 Doli Devi W/o Shri Kamlesh Kumar Tundalayat , Resident
. Of P-20, Adarsh Nagar, Ashok Chowk, Bapu Colony,
Jaipur. Application No. 9016194.
362 Rajkanya Devi W/o Shri Kishan Chand Dabodiya ,
. Resident Of H.no. 500, Nimdi Police Chowki, Barahgarh
Mode, Harijan Basti, Jaipur. Application No. 9016194.
363 Savitri Devi Lakhan W/o Shri Rajkumar Lakhan ,
. Resident Of C-38, Indira Nagar, Jhalana Doongri, Phase-
2, Jaipur. Application No. 9016296.
364 Monika Devi W/o Shri Nirmal Kumar Umarwal , Resident
. Of 71, Jamna Niwas, Behind Gulab Niwas, New Post,
Jaipur. Application No. 9015403.
(45 of 126) [CW-12762/2018]
365 Indra Devi W/o Shri Vijendra Umarwal , Resident Of 71,
. Jamna Niwas, Behind Gulab Niwas, New Post, Jaipur.
Application No. 9015404.
366 Mahesh Kumar S/o Shri Sukhram , Resident Of Behind
. Minarwa Cinema, Sanganeri Gate, Jaipur. Application No.
9003082.
367 Mukesh Kumar S/o Shri Sukhram , Resident Of Behind
. Minarwa Cinema, Sanganeri Gate, Jaipur. Application No.
9006337.
368 Lal Chand S/o Shri Babu Lal , Resident Of 120,
. Amagarh, Vedpuri, Pakki Basti, Delhi Byepass, Transport
Nagar, Jaipur. Application No. 9006946.
369 Mahendra S/o Shri Ramjilal , Resident Of 149, Suttar
. Khana, Harijan Basti, Janta Colony, Jaipur. Application
No. 9007997.
370 Rakesh S/o Shriumesh Chand , Resident Of H.no. 2/154,
. Ajad Nagar, Kachhi Basti, Jawahar Nagar, Jaipur.
Application No. 9014875.
371 Vijendra Umarwal S/o Shri Mohan Lal Umarwal ,
. Residnet Of 71, Jamna Niwas, Behind Gulab Niwas,
Sanganer, Jaipur. Application No. 9015405
372 Nirmal Kumar Umarwal S/o Shri Mohan Lal , Residnet Of
. 71, Jamna Niwas, Behind Gulab Niwas, Sanganer, Jaipur.
Application No. 9015406
373 Bhagat Singh Beniwal S/o Shri Gopal Dan Beniwal ,
. Resident Of Plot No. 170, Suttar Khana, Near Harijan
Basti, Ghatgate, Jaipur. Application No. 9015940.
374 Kailash Chand S/o Shri Foolchand Dangoriya , Resident
. Of 147, Suttar Khana, Tulsi Das Ji Ki Bagichi, Janta
Colony, Jaipur. Application No. 9016297.
375 Niranjan Lal Goyer S/o Shri Laxmi Narayan , Resident Of
. 259, Hida Ki Mori, Outside Symapuri, Near Circle, Jaipur.
Application No. 9016484.
376 Lokesh Kumar Verma S/o Shri Govind Ram , Resident Of
. 90, Ambedkar Colony, Outside Jaipur Gate, Sanganer,
Jaipur. Application No. 600549.
377 Manish Kumar Valmiki S/o Shri Govind Ram , Resident
. Of 90, Ambedkar Colony, Outside Jaipur Gate, Sanganer,
Jaipur. Application No. 600550.
378 Arti Valmiki W/o Shrilikesh Kumar Verma , Resident Of
(46 of 126) [CW-12762/2018]
. 93, Ambedkar Colony, Outside Jaipur Gate, Sanganer,
Jaipur. Application No. 600551.
379 Monika W/o Shrigovind Jajotar , Resident Of H-17,
. Chitranjan Marg, C-Scheme, Jaipur. Application No.
500297.
380 Mahaveer Prasad S/o Shri Mangal Ram , Resident Of D-
. 232, Muralipura Scheme, Jaipur. Application No. 400385.
381 Meena W/o Shri Ramkishore , Resident Of 37, Gurjaro Ki
. Bagichi, Top Khane Ka Rasta, Indira Bazar, Jaipur.
Application No. 9016557.
382 Lata Devi W/o Shri Santosh Pawan , Resident Of 36, 62,
. Qtrs. Harijan Basti, Jaipur. Application No. 9014695.
383 Geeta Devi W/o Shri Shanker Pawan , Resident Of 36,
. 62, Qtrs. Harijan Basti, Jaipur. Application No. 9014694
384 Santosh Pawan S/o Shri Mahendra Kumar , Resident Of
. 36, 62, Qtrs. Harijan Basti, Jaipur. Application No.
9014696.
385 Shankar Pawan S/o Shri Mahendra Kumar , Resident Of
. 36, 62, Qtrs. Harijan Basti, Jaipur. Application No.
9014693.
386 Dharamchand S/o Shri Sewa Lal , Resident Of 66,
. Nahargarh Kile Ki Niche, Chawariya Margi, Jaipur.
Application No. 9015698.
387 Seema W/o Shri Bhagwan Das , Resident Of 1585,
. Gangapole Gate Police Chowki Ke Pass, Jaipur.
Application No. 9016572.
----Petitioners
Versus
1. The State Of Rajasthan Through Its Principal Secretary
Local Self Government Of Rajasthan, Secreta
2. The Director, Cum Deputy Secretary, Local Self
Government Of Rajasthan, Jaipur.
3. The Chief Executive Officer, Jaipur, Municipal Corporation
Jmc, Lal Kothi, Tonk Road, Jaipur.
4. The Commissioner Personnel Jaipur Municipal
Corporation Jmc, Lal Kothi, Tonk Road, Jaipur.
----Respondents
S.B. Civil Writs No. 13118/2018
(47 of 126) [CW-12762/2018]
1. Smt Guddi Bai W/o Shri Mohal Lal, B/c Valmiki Sc , R/o
House No. 63, New Sabarmati Colony, Kota Raj.
2. Smt. Anita W/o Shri Shailendra Nakwal, B/c Valmiki Sc ,
R/o B-303, Mahvi Nagar-I, Kota Raj.
3. Smt Vimlesh Machal W/o Rajnarayan Machal, B/c
Valmiki Sc , R/o Ismail Chowk, Valmiki Basti, Kota Raj.
4. Mukesh Kumar S/o Late Shri Surendra Kumar, B/c
Valmiki Sc , R/o House No. 5, New Sabarmati Colony,
Kota Raj.
5. Smt. Preeti Nakwal W/o Balram Nakwal, B/c Valmiki Sc ,
R/o B-304, Mahavir Nagar-I, Kota Raj.
----Petitioners
Versus
1. The State Of Rajasthan Through Additional Chief
Secretary/principal Secretary, Urban Development An ,
Secretariat, Jaipur.
2. The Director, Directorate Of Local Self Bodies, Govt. Of
Rajasthan , Civil Lines Phatak, Jaipur.
3. The Municipal Corporation, Commissioner H.q. Kota
Through Its Commissioner.
----Respondents
S.B. Civil Writs No. 13121/2018
1. Amit Gujrati S/o Sukharam Gujrati, B/c Valmiki Sc , R/o
Plot No.- A-15, Adarsh Nawal Colony, Hasanpura-A,
Jaipur.
2. Nirmal Teji S/o Shri Madan Lal Teji B/c Valmiki Sc
3. Smt. Puja Devi W/o Shri Chatan Prakash B/c Valmiki
Sc , Both Petitioner No. 2 And 3 Are Resided Jointly At
Plot No. 386, Sarvodaya Nagar, Valmiki Basti, Pali.
----Petitioners
Versus
1. State Of Rajasthan Through Acs/principal Secretary
Urban Development And Housing Department Udh Gov ,
Secretariat, Jaipur.
2. The Director Cum-Joint Secretary, Directorate Of Local
Self Govt., Govt. Of Rajasthan , Civil Lines Phatak, C-
Scheme, Jaipur
3. Jaipur Municipal Corporation , Lalkothi Jaipur Through
(48 of 126) [CW-12762/2018]
Its Chief Executive Officer.
4. Municipal Council , Pali Through Its Commissioner.
----Respondents
S.B. Civil Writs No. 13168/2018
1. Kamal Chand Son Of Shri Ramesh Chand, By Caste
Balmiki Sc , Resident Of N. B. C., Jaipur.
2. Priyanka Wife Of Shri Vinay Kumar, By Caste Balmiki
Sc , Resident Of Vinoba Basti, Jaipur.
3. Rakesh Son Shri Ghanshyam, By Caste Balmiki (Sc) ,
Resident Mansarovar, Jaipur
4. Mahendra S/o Shri Kalu Ram, B/c Balmiki (SC),
Resident Of Jhotwara, Jaipur.
5. Goru Ram Son Of Shri Kalu Ram, Resident Of Kalu Ram,
By Caste Balmiki Sc , Resident Of Jhotwara, Jaipur.
6. Anand Son Of Shri Satya Narain, By Caste Balmiki Sc ,
Resident Of Babu Ka Teeba, Jaipur.
7. Sunny Son Of Shri Mohan, By Caste Balmiki Sc ,
Resident Of Kishan Bagh, Jaipur.
8. Vijay Son Of Shri Mohan, By Caste Balmiki Sc , Resident
Of Kishan Bagh, Jaipur.
9. Vivek Son Of Shri Poonam Chand, By Caste Balmiki Sc ,
Resident Of Vinoba Colony, Jaipur.
10. Pramendra Son Of Shri Nanak Chand, By Caste Balmiki
Sc , Resident Of Indra Bazar, Jaipur.
11. Nemi Chand Son Of Shri Nanak Chand, By Caste Balmiki
Sc , Resident Of Indra Bazar, Jaipur.
12. Mahesh Son Of Shri Chhitar Ram, By Caste Balmiki Sc ,
Resident Of Santosh Nagar, Jaipur.
13. Nilu Devi Wife Of Shri Prakash Godiwal , Resident Of 29-
B, Saraswati Colony, Tejaji Ki Bagichi, Purani Basti,
Jaipur.
14. Prakash Son Of Shri Ganga Lahri , Resident Of 29-B,
Saraswati Colony, Tejaji Ki Bagichi, Purani Basti, Jaipur.
15. Pawan Kumar Godiwal Son Of Shri Ganga Lahri ,
Resident Of 29-B, Saraswati Colony, Tejaji Ki Bagichi,
Purani Basti, Jaipur.
16. Pooja Devi Wife Of Shri Pawan Kumar , Resident Of 29-
B, Saraswati Colony, Tejaji Ki Bagichi, Purani Basti,
(49 of 126) [CW-12762/2018]
Jaipur.
17. Vijendra Kumar Harijan Son Of Shri Murari Lal Harijan ,
Resident Of Harijan Mohalla, Sikray Rajasthan.
18. Suraj Umrwal Son Of Late Shri Kallu Lal Umrawal ,
Resident Of 49-A, Saraswati Colony, Tejaji Ki Bagichi Ke
Pass, Harijan Basti, Purani Basti, Jaipur.
19. Subhash Chand Godiwal Son Of Shri Laxmi Narain ,
Resident Of Guda Katla, Teh. Baswa, District Dausa
Rajasthan.
20. Ashish Kumar Son Of Shri Prabhu Dayal , Resident Of
Adarsh Nagar, Kuti Ward No. 4, Bandikui, Teh. Baswa,
District Dausa Raj..
21. Veena Devi Wife Of Shri Vijendra Harijan , Resident Of
Harijan Mohalla, Sikrai Rajasthan.
22. Hari Narayan Son Of Shri Sita Ram , Resident Of Plot No.
122, Raj Nagar, Near Jayanti Nagar, Bhagrana, Agra
Road, Jaipur.
23. Bulbul Daughter Of Shri Ram Swaroop Lakhan , Resident
Of Hassanpura-A, Nawal Colony, Harijan Basti, Jaipur.
24. Manisha Daughter Of Shri Ram Swaroop Lakhan ,
Resident Of Hassanpura-A, Nawal Colony, Harijan Basti,
Jaipur.
25. Anju Wife Of Shri Babu Lal , Resident Of 169,
Yagyashala-Ki-Baori, Jaipur.
26. Kiran Devi Wife Of Shri Pappu , Resident Of 46, Adarsh
Nawal Colony, Hassanpura, Jaipur.
27. Joni Lakhan Son Of Shri Babu , Resident Of 169,
Yagyashala-Ki-Baori, Purani Basti, Dhoolkot, Jaipur.
28. Laxmi Narain Son Of Shri Kalu Ram , Resident Of House
No. 14, Near Sindhi Panchayat School, Harijan Basti,
Jaipur.
29. Govind Son Of Shri Ram Babu , Resident Of Yagyashala-
Ki-Baori, Bagroo Walon Ka Rasta, Jaipur.
30. Roshan Lal Son Of Shri Rajendra Kumar , Resident Of
House No. B-7, Mohan Nagar, Delhi Bye-Pass, Mount
Road, Jaipur.
31. Govind Dhamuniya Son Of Shri Mangal Chand , Resident
Of 273, Heeda-Ki-Mori, Gandhi Circle, Shyampuri,
Ramganj Bazar, Jaipur.
(50 of 126) [CW-12762/2018]
32. Bharti Devi Wife Of Shri Ashwani Dhamuniya , Resident
Of 273, Heeda-Ki-Mori, Gandhi Circle, Shyampuri,
Ramganj Bazar, Jaipur.
33. Rajendra Son Of Shri Ram Narain , Resident Of A-1,
Balanandji-Ka-Rasta, Chandpole Bazar, Jaipur.
34. Prahlad Son Of Shri Ram Narain , Resident Of A-1,
Balanandji-Ka-Rasta, Chandpole Bazar, Jaipur.
35. Sunil Kumar Son Of Shri Brij Mohan , Resident Of A-16,
Brihampuri, Gatore Road, Jaipur.
36. Vijay Kumar Son Of Shri Nathu Lal , Resident Of Behind
Rawato-Ki-Haweli, Gangapole, Jaipur.
37. Ravi Kumar Son Of Shri Charan Das , Resident Of 1353,
Balanandji-Ka-Rasta, Chandpole Bazar, Jaipur.
38. Rohit Kumar Son Of Shri Charan Das , Resident Of 1353,
Balanandji-Ka-Rasta, Chandpole Bazar, Jaipur.
39. Avinash Son Of Shri Charan Das , Resident Of 1353,
Balanandji-Ka-Rasta, Chandpole Bazar, Jaipur.
40. Suraj Tamboli Son Of Shri Charan Das , Resident Of
1353, Balanandji-Ka-Rasta, Chandpole Bazar, Jaipur.
41. Vikky Kumar Son Of Shri Shrawan Lal Lohra , Resident
Of 23-A, Balanandji-Ka-Rasta, Chandpole Bazar, Jaipur.
42. Jai Prakash Son Of Shri Rajab Das Lohra , Resident Of A-
14, Azad Colony, Sikar House, Nahari Ka Naka, Shastri
Nagar, Jaipur.
43. Manoj Kumar Valmiki Son Of Shri Kamal Kishore
Valmiki , Resident Of 20, Balanandji-Ka-Rasta,
Chandpole Bazar, Jaipur.
44. Rahul Kumar Valmiki Son Of Shri Kamal Kishore
Valmiki , Resident Of 20, Balanandji-Ka-Rasta,
Chandpole Bazar, Jaipur.
45. Rohit Kumar Valmiki Son Of Shri Kamal Kishore Valmiki ,
Resident Of 20, Balanandji-Ka-Rasta, Chandpole Bazar,
Jaipur.
46. Sarita Valmiki Wife Of Shri Manoj Kumar Valmiki ,
Resident Of 20, Balanandji-Ka-Rasta, Chandpole Bazar,
Jaipur.
47. Shalu Valmiki Wife Of Shri Rahul Kumar Valmiki ,
Resident Of 20, Balanandji-Ka-Rasta, Chandpole Bazar,
Jaipur.
(51 of 126) [CW-12762/2018]
48. Vishnu Kumar Son Of Shri Munna Lal , Resident Of 43,
Mukesh Nagar, Jawahar Nagar, Jaipur.
49. Sarita Daughter Of Shri Munna Lal , Resident Of D-46,
Indra Nagar, Jhalana, Jaipur.
50. Ranjana Devi Wife Of Shri Vishnu Kumar , Resident Of
43, Mukesh Nagar, Jawahar Nagar, Jaipur.
51. Akshay Kumar Son Of Shri Buddha Lal , Resident Of
Amagarh Vaidhyapuri, Harijan Basti, Jaipur.
52. Vishal Son Of Shri Om Prakash , Resident Of Harijan
Basti, Dudu, District Jaipur.
53. Pushpendra Son Of Shri Munna Lal , Resident Of D-46,
Indra Nagar, Jhalana, Jaipur.
54. Rohit Kumar Son Of Shri Vijendra , Resident Of Plot No.
13, Harijan Basti, Indra Nagar, Jaipur.
55. Vishal Son Of Shri Vijendra , Resident Of Plot No. 13,
Indra Bazar, Harijan Basti, Jaipur.
56. Deepak Kumar Son Of Shri Sita Ram , Resident Of Plot
No. A-105, Shivaji Nagar, Shastri Nagar, Jaipur.
57. Rakesh Chandeliya Son Of Shri Navratan Chandeliya ,
Resident Of 24, M. C. Sindhi Panchayat School, New
Colony, M. I. Road, Jaipur.
58. Jamna Chandeliya Wife Of Shri Navratan Chandeliya ,
Resident Of 24, M. C. Sindhi Panchayat School, New
Colony, M. I. Road, Jaipur.
59. Anjana Daughter Of Shri Navratan Chandeliya , Resident
Of 24, M. C. Sindhi Panchayat School, New Colony, M. I.
Road, Jaipur.
60. Sunil Son Of Shri Ram Laddu , Resident Of 10, Kalabad,
Toll Tex, Pratap Nagar, Jaipur.
61. Mamta Kumari Daughter Of Shri Navratan Chandeliya ,
Resident Of 24, M. C. Sindhi Panchayat School, New
Colony, M. I. Road, Jaipur.
62. Kajal Daughter Of Shri Navratan Chandeliya , Resident
Of 24, M. C. Sindhi Panchayat School, New Colony, M. I.
Road, Jaipur.
63. Raj Devi Wife Of Shri Ganga Ram , Resident Of 4, M. C.
Sindhi Panchayat School, New Colony, M. I. Road, Jaipur.
64. Usha Wife Of Shri Poonam Chand , Resident Of Rajamal-
Ka-Talab, Kaccha Bandha, Kanwar Nagar, Jaipur.
(52 of 126) [CW-12762/2018]
65. Aakash Son Of Shri Pooonam Chand , Resident Of
Rajamal-Ka-Talab, Kaccha Bandha, Kanwar Nagar, Jaipur.
66. Sagar Son Of Shri Poonam Chand , Resident Of Rajamal-
Ka-Talab, Kaccha Bandha, Kanwar Nagar, Jaipur.
67. Aasha Wife Of Shri Brijmohan Dabodiya , Resident Of
164, Mochio-Ki-Gali, Shyampuri, Heeda-Ki-Mori,
Ramganj Bazar, Jaipur.
68. Mahesh Chand Son Of Shri Babu Lal , Resident Of
Vaidhpuri Colony, Harijan Basti, Aamagarh Agra Road,
Jaipur.
69. Shanish Kumar Son Of Shri Hari Prasad , Resident Of
Vaidhpuri Colony, Harijan Basti, Aamagarh Agra Road,
Jaipur.
70. Krishna Kumar Son Of Shri Chhote Lal , Resident Of
Vaidhpuri Colony, Harijan Basti, Aamagarh Agra Road,
Jaipur.
71. Sarita Devi Wife Of Shri Mukesh Kumar , Resident Of
Purani Harijan Basti, Ward No. 14, Regaran-Ka-Mohalla,
Todaraisingh, Tonk.
72. Dinesh Son Of Shri Om Prakash , Resident Of 143,
Mochio-Ki-Gali, Shyampuri, Heeda-Ki-Mori, Ramganj
Bazar, Jaipur.
73. Jyoti Wife Of Shri Arjun , Resident Of Vaidhpuri Colony,
Harijan Basti, Aamagarh, Agra Road, Jaipur.
74. Shakuntala Alias Chunni Wife Of Shri Sunil Dabodiya ,
Resident Of 143, Mochio-Ki-Gali, Shyampuri, Heeda-Ki-
Mori, Ramganj Bazar, Jaipur.
75. Manju Wife Of Shri Ashok , Resident Of 19, Rajamal-Ka-
Talab, Kaccha Bandha, Harijan Basti, Jaipur.
76. Mahendra Kumar Son Of Shri Lal Chand Dabodiya ,
Resident Of 2/168, Azad Nagar, Delhi Bye-Pass Road,
Jaipur.
77. Sonu Son Of Shri Shankar , Resident Of Jagatpura
Kachchi Basti, Jaipur.
78. Sangeeta Wife Of Shri Mahesh , Resident Of 107, Shivaji
Nagar, Shastri Nagar Harijan Basti, Jaipur.
79. Vikram Son Of Shri Kanhaiya , Resident Of Shyampuri,
Heeda-Ki-Mori, Jaipur.
80. Anil Son Of Shri Kanhaiya , Resident Of Shyampuri,
(53 of 126) [CW-12762/2018]
Heeda-Ki-Mori, Jaipur.
81. Dheeraj Son Of Shri Kanhaiya , Resident Of Shyampuri,
Heeda-Ki-Mori, Jaipur.
82. Lal Chand Son Of Shri Seeta Ram , Resident Of Kundlaw
Colony, Amer, Jaipur.
83. Manju Wife Of Shri Rambabu Godiwal , Resident Of
Opposite Chhatariyan, Ward No. 3, Delhi Road, Harijan
Basti, Amer, Jaipur.
84 Pinki Devi Wife Of Shri Suni Kumar , Resident Of
Kundlaw Colony, Amer, Jaipur.
85 Mamta Devi Wife Of Shri Anil Kumar , Resident Of
Kundlaw Colony, Amer, Jaipur.
86. Jyoti Devi Wife Of Shri Lal Chand , Resident Of Kundlaw
Colony, Amer, Jaipur.
87. Anil Kumar Son Of Shri Seeta Ram , Resident Of
Kundlaw Colony, Amer, Jaipur.
88. Manish Goyar Son Of Shri Satya Narain Goyar , Resident
Of 242, Shyampuri, Heeda-Ki-Mori, Jaipur.
89. Suman Devi Wife Of Shri Heera Lal , Resident Of 243,
Shyampuri, Heeda-Ki-Mori, Jaipur.
90. Surendra Son Of Shri Raju , Resident Of P-16, Bapu
Colony, Ashok Chowk, Adarsh Nagar, Jaipur.
91. Raju Son Of Shri Mohan Lal , Resident Of P-16, Bapu
Colony, Ashok Chowk, Adarsh Nagar, Jaipur.
92. Usha Wife Of Shri Raju , Resident Of P-16, Bapu Colony,
Ashok Chowk, Adarsh Nagar, Jaipur.
93. Renu Daughter Of Shri Raju , Resident Of P-16, Bapu
Colony, Ashok Chowk, Adarsh Nagar, Jaipur.
94. Ravi Son Of Shri Rajesh , Resident Of P-16, Bapu
Colony, Ashok Chowk, Adarsh Nagar, Jaipur.
95. Roshan Son Of Shri Rajesh , Resident Of P-16, Bapu
Colony, Ashok Chowk, Adarsh Nagar, Jaipur.
96. Vijay Son Of Late Shri Pooran Lal , Resident Of 198,
Heeda-Ki-Mori, Shyampuri, Jaipur.
97. Yogesh Son Of Shri Bajrang Lal , Resident Of Dr.
Ambedkar Colony, Jaipur Gate, Sanganer, Jaipur.
98. Himika Wife Of Shri Raj , Resident Of Dr. Ambedkar
Colony, Jaipur Gate, Sanganer, Jaipur.
(54 of 126) [CW-12762/2018]
99. Prahlad Son Of Shri Jamna Prasad , Resident Of Gali No.
7, 22 Godown, Jaipur.
100 Ram Avtar Son Of Shri Shrawan Lal , Resident Of Survey
. No. 27, Aloo Factory, Bhawani Singh Road, Jaipur.
101 Raju Son Of Shri Ghanshyam , Resident Of Survey No.
. 26, Aloo Factory, Bhawani Singh Road, Jaipur.
102 Buddhi Prakash Son Of Shri Ghanshyam , Resident Of
. Survey No. 26, Aloo Factory, Bhawani Singh Road,
Jaipur.
103 Gordhan Chauhan Son Of Shri Bhagchand , Resident Of
. 7, D. P. Colony, Nahari-Ka-Naka, Shastri Nagar, Jaipur.
104 Narendra Kumar Son Of Shri Surendra Kumar , Resident
. Of V/20, Gandhi Nagar, High Court Colony, Jaipur.
105 Rakesh Son Of Shri Suresh Chand , Resident Of 139,
. Shastri Marg, Ashok Chowk, Adarsh Nagar, Jaipur.
106 Arun Son Of Shri Suresh Chand , Resident Of 139,
. Shastri Marg, Ashok Chowk, Adarsh Nagar, Jaipur.
107 Anil Son Of Shri Birju , Resident Of 233, Shyampuri,
. Heeda-Ki-Mori, Jaipur.
108 Dheeraj Son Of Shri Phool Chand , Resident Of 146,
. Mohan Nagar, Nahargarh Road, Jaipur.
109 Seema Devi Wife Of Shri Sunil Dabodiya , Resident Of
. 44, Raigar Basti, Mansinghpura Tonk Road, Jaipur.
110 Anil Dabodiya Son Of Shri Mohan Lal Dabodiya ,
. Resident Of 44, Raigar Basti, Mansinghpura Tonk Road,
Jaipur.
111 Ashok Kumar Harijan Son Of Shri Kalu Ram Harijan ,
. Resident Of 47, Godiwal Bhawan, Seetabari, Harijan
Basti, Jhotwara, Jaipur.
112 Subhash Godiwal Son Of Shri Munna Lal , Resident Of
. 48, Godiwal Bhawan, Seetabari, Harijan Basti, Jhotwara,
Jaipur.
113 Kaushal Godiwal Son Of Shri Mukesh Kumar Godiwal ,
. Resident Of 48, Godiwal Bhawan, Seetabari, Harijan
Basti, Jhotwara, Jaipur.
114 Mahaveer Prasad Harijan Son Of Shri Kalu Ram Harijan ,
. Resident Of Village And Post Maharkalan, Via Samod,
Tehsil Chomu, District Jaipur.
115 Laxmi Devi Wife Of Shri Ashok Kumar Harijan , Resident
(55 of 126) [CW-12762/2018]
. Of 48, Godiwal Bhawan, Seetabari, Harijan Basti,
Jhotwara, Jaipur.
116 Pooja Devi Wife Of Shri Pradeep Kumar Narwal ,
. Resident Of 5/635, Teela No. 5, Kachchi Basti, Jawahar
Nagar, Jaipur.
117 Kalu Ram Son Of Shri Ramdas , Resident Of 65,
. Ambedkar Colony, Outside Jaipur Gate, Sanganer, Jaipur.
118 Deepak Kumar Valmiki Son Of Shri Ramdas , Resident Of
. 65, Ambedkar Colony, Outside Jaipur Gate, Sanganer,
Jaipur.
119 Krishna Devi Wife Of Shri Ramdas , Resident Of 65,
. Ambedkar Colony, Outside Jaipur Gate, Sanganer, Jaipur.
120 Sunita Devi Wife Of Shri Deepak Kumar Valmiki ,
. Resident Of 65, Ambedkar Colony, Outside Jaipur Gate,
Sanganer, Jaipur.
121 Ratan Lal Harijan Son Of Shri Gopal Lal Harijan ,
. Resident Of Village And Post Dantala Meena Via
Garhwari, Tehsil Jamwa Ramgarh, District Jaipur.
122 Sunita Wife Of Late Shri Rajesh , Resident Of 42, Harijan
. Basti, Seetabari, Jhotwara, Jaipur.
123 Prakash Son Of Shri Mali Ram , Resident Of Seetabari,
. Harijan Basti, Jhotwara, Jaipur.
124 Santosh Wife Of Shri Rajesh , Resident Of 126, Ramji Ka
. Teela, Lankapuri, Shastri Nagar, Jaipur.
125 Kiran Wife Of Shri Hemraj , Resident Of 42, Seetabari,
. Harijan Mohalla, Kamani Road, Jhotwara, Jaipur.
126 Sanju Wife Of Shri Raman , Resident Of 42, Seetabari,
. Harijan Mohalla, Kamani Road, Jhotwara, Jaipur.
127 Maya Devi Wife Of Shri Murari Lal , Resident Of
. Seetabari, Harijan Basti, Kamani Road, Jhotwara, Jaipur.
128 Sunita Devi Wife Of Shri Mahesh Kumar , Resident Of
. Seetabari, Harijan Basti, Kamani Road, Jhotwara, Jaipur.
129 Urmila Wife Of Shri Mahendra Kumar , Resident Of
. Seetabari, Harijan Basti, Kamani Road, Jhotwara, Jaipur.
130 Indra Devi Wife Of Shri Anil Kumar , Resident Of 54,
. Seetabari, Harijan Basti, Jhotwara, Jaipur.
131 Tulsi Devi Wife Of Shri Rajesh , Resident Of Harijan
. Basti, Seetabari, Kamani Road, Jaipur.
132 Santosh Devi Wife Of Shri Rajesh , Resident Of 54,
(56 of 126) [CW-12762/2018]
. Seetabari, Harijan Basti, Kamani Road, Jhotwara, Jaipur.
133 Rajesh Umarwal Son Of Shri Prabhu Dayal , Resident Of
. 54, Seetabari, Harijan Basti, Kamani Road, Jhotwara,
Jaipur.
134 Devkaran Harijan Son Of Shri Badri Prasad , Resident Of
. 425, Chakki Wali Gali, 21, Jhalana Kachchi Basti, Malviya
Nagar, Jaipur.
135 Itwari Son Of Shri Jhina Ram , Resident Of Seetabari,
. Harijan Basti, Jhotwara, Jaipur.
136 Vijay Son Of Shri Pooran , Resident Of Seetabari, Harijan
. Basti, Kamani Road, Jhotwara, Jaipur.
137 Sita Devi Wife Of Shri Pappu , Resident Of 175,
. Aamagarh, Vaidhyapuri, Harijan Basti, Ghat-Ki-Ghuni,
Jaipur.
138 Sohan Son Of Shri Ram Prasad , Resident Of Survey No.
. 750, Talai Kachchi Basti, Near Crasher Machine, Indra
Nagar, Jhalana Doongari, Jaipur.
139 Mangal Son Of Shri Ram Prasad , Resident Of Survey
. No. 750, Talai Kachchi Basti, Near Crasher Machine,
Indra Nagar, Jhalana Doongari, Jaipur.
140 Guddi Devi Wife Of Shri Raju , Resident Of Survey No.
. 751, Talai Kachchi Basti, Near Crasher Machine, Indra
Nagar, Jhalana Doongari, Jaipur.
141 Lali Devi Wife Of Shri Sohan , Resident Of Survey No.
. 750, Talai Kachchi Basti, Near Crasher Machine, Indra
Nagar, Jhalana Doongari, Jaipur.
142 Babli Devi Wife Of Shri Ashok , Resident Of Survey No.
. 752, Talai Kachchi Basti, Near Crasher Machine, Indra
Nagar, Jhalana Doongari, Jaipur.
143 Sunny Topiya Son Of Shri Chiranji Lal , Resident Of 154,
. Suttar Khana, Harijan Basti, Janta Colony, Main Road,
Jaipur.
144 Suresh Kumar Son Of Shri Babu Lal , Resident Of
. Amagarh, Vedpuri, Amagarh, Agra Road, Jaipur.
145 Sona Devi Wife Of Shri Om Prakash Chedwal , Resident
. Of 86, Suttar Khana, Harijan Basti, Janta Colony, Main
Road, Jaipur.
146 Kuldeep Singh Dandoriya Son Of Shri Ishwar Lal
. Dadoriya , Resident Of 315, Katewa Nagar, New
(57 of 126) [CW-12762/2018]
Sanganer Road, Jaipur.
147 Pawan Raj Son Of Shri Yog Raj , Resident Of House No.
. 45, Jamna Lal Bajaj Marg, C-Scheme, Jaipur.
148 Pushp Raj Son Of Shri Yog Raj , Resident Of House No.
. 45, Jamna Lal Bajaj Marg, C-Scheme, Jaipur.
149 Manju Devi Wife Of Shri Pushp Raj , Resident Of House
. No. 45, Jamna Lal Bajaj Marg, C-Scheme, Jaipur.
150 Pooja Devi Wife Of Shri Pawan Raj , Resident Of House
. No. 45, Jamna Lal Bajaj Marg, C-Scheme, Jaipur.
151 Vinay Son Of Shri Prakash Kharadia , Resident Of
. Mazdoor Nagar, Ajmer Road, Jaipur.
152 Pushpa Devi Wife Of Shri Bhag Chand , Resident Of
. House No. 3, Adarsh Nagar, Ashok Chowk, Harijan Basti,
Jaipur.
153 Kailash Chand Son Of Shri Gulab Chand , Resident Of
. 47, Heeda-Ki-Mori, Shyampuri, Behind Gandhi Circle,
Jaipur.
154 Surendra Kumar Son Of Shri Gulab Chand , Resident Of
. 47, Heeda-Ki-Mori, Shyampuri, Behind Gandhi Circle,
Jaipur.
155 Laxmi Kumari Daughter Of Shri Gulab Chand , Resident
. Of 47, Heeda-Ki-Mori, Shyampuri, Behind Gandhi Circle,
Jaipur.
156 Usha Wife Of Shri Kailash Chand , Resident Of 47,
. Heeda-Ki-Mori, Shyampuri, Behind Gandhi Circle, Jaipur.
157 Seema Wife Of Shri Surendra Kumar , Resident Of 47,
. Heeda-Ki-Mori, Shyampuri, Behind Gandhi Circle, Jaipur.
158 Bhag Chand Son Of Shri Budh Prakash , Resident Of
. 141, Heeda-Ki-Mori, Shyampuri, Jaipur.
159 Pushpa Wife Of Shri Bhag Chand , Resident Of 141,
. Heeda-Ki-Mori, Shyampuri, Jaipur.
160 Maya Devi Wife Of Shri Tikam Chand , Resident Of
. House No. 74, Shyampuri, Jaipur.
161 Tikam Chand Son Of Shri Ram Dayal , Resident Of
. House No. 74, Shyampuri, Jaipur.
162 Durga Lal Son Of Shri Amba Lal , Resident Of Saraswati
. Colony, Tejaji-Ki-Bagichi, Harijan Basti, Jaipur.
163 Vikram Son Of Shri Satya Narain , Resident Of Harijan
. Basti, Ganga Pol, Jaipur.
(58 of 126) [CW-12762/2018]
164 Mahendra Kumar Son Of Shri Satya Narain , Resident Of
. Harijan Basti, Ganga Pol, Jaipur.
165 Pramod Son Of Shri Ganga Lahari , Resident Of 29-B,
. Saraswati Colony, Tejaji-Ki-Bagichi, Purani Basti, Jaipur.
166 Shyam Lal Son Of Shri Madho , Resident Of Adarsh
. Nawal Colony, Hassanpura, Jaipur.
167 Nikki Son Of Shri Vinod Kumar , Resident Of Adarsh
. Nawal Colony, Hassanpura, Jaipur.
168 Ashish Raj Son Of Shri Kanhaiya Lal , Resident Of 52,
. Saraswati Colony, Purani Basti, Ward No. 65, Jaipur.
169 Aman Raj Son Of Shri Ashish Raj , Resident Of 52,
. Saraswati Colony, Purani Basti, Ward No. 65, Jaipur.
170 Anuradha Wife Of Shri Ashish Raj , Resident Of 52,
. Saraswati Colony, Purani Basti, Ward No. 65, Jaipur.
171 Rekha Devi Wife Of Shri Ramavtar , Resident Of 46,
. Bapu Colony, Moti Lal Atal Road, Jaipur.
172 Seema Devi Wife Of Shri Mukesh Kaloshiya , Resident Of
. C-57, Krishna Vihar Colony, Panchawala, Jaipur.
173 Punam Chand Thanwal Son Of Shri Prem Chand Thanwal
. , Resident Of 63-A, 22 Godam, Harijan Basti, Gali No. 7,
Jaipur.
174 Anita Devi Wife Of Shri Narsimha , Resident Of Nawal
. Colony, Hasanpura, Jaipur.
175 Anju Devi Wife Of Shri Anil , Resident Of Dhulkot Purani
. Basti, Jaipur.
176 Lata Devi Wife Of Shri Arun , Resident Of Plot No. 163,
. Shyampuri, Heeda-Ki-Mori, Jaipur.
177 Ravi Son Of Shri Naresh Jajoter , Resident Of Dhulkot,
. Mount Road, Purani Basti, Jaipur.
178 Ramavtar Kloshiya Son Of Shri Ramesh , Resident Of 46,
. Bapu Colony, Moti Lal Atal Road, Jaipur.
179 Yogita Wife Of Shri Anand , Resident Of Plot No. 163,
. Shyampuri, Heeda-Ki-Mori, Jaipur.
180 Monu Son Of Shri Gopal , Resident Of 59-B Daya
. Nandpuri, Adarsh Nagar, Jaipur.
181 Sunita Devi Wife Of Shri Nigam Jajoter , Resident Of
. Dhulkot Mount Road, Purani Basti, Jaipur.
182 Suresh Son Of Shri Hajari , Resident Of Brahampuri,
(59 of 126) [CW-12762/2018]
. Mount Road, Jaipur.
183 Sangeeta Wife Of Shri Gopal , Resident Of Plot No. 18,
. Krishna Colony, Near Pani-Ki-Tanki, Jhotwara, Jaipur.
184 Neetu Wife Of Shri Ram Sahai , Resident Of Plot No. 18,
. Krishna Colony, Near Pani-Ki-Tanki, Jhotwara, Jaipur.
185 Gopal Son Of Shri Ram Chandra , Resident Of Plot No.
. 18, Krishna Colony, Near Pani-Ki-Tanki, Jhotwara, Jaipur.
186 Pappu Lal Son Of Shri Shambhu Lal , Resident Of Rajeev
. Nagar, N. B. C., Harijan Basti, Jaipur.
187 Beena Devi Wife Of Shri Pappu Lal , Resident Of Rajeev
. Nagar, N. B. C., Harijan Basti, Jaipur.
188 Anokhi Devi Wife Of Shri Dinesh Nakwal , Resident Of
. Govind Raiji-Ka-Rasta, Aakhari Choraha, Harijan Basti,
Purani Basti, Jaipur.
189 Lalita Devi Wife Of Shri Mahesh Nakwal , Resident Of
. Govind Raiji-Ka-Rasta, Aakhari Choraha, Harijan Basti,
Purani Basti, Jaipur.
190 Maya Devi Wife Of Shri Kamal Kishore , Resident Of
. Govind Raiji-Ka-Rasta, Aakhari Choraha, Harijan Basti,
Purani Basti, Jaipur.
191 Rahul Son Of Shri Ashok Chawariya , Resident Of House
. No. 12, Yagyashala-Ki-Baori, Bagroo Walon Ka Rasta,
Purani Basti, Jaipur.
192 Vinay Son Of Shri Ashok Chawariya , Resident Of House
. No. 12, Yagyashala-Ki-Baori, Bagroo Walon Ka Rasta,
Purani Basti, Jaipur.
193 Sarita Wife Of Shri Sanjay Chawariya , Resident Of
. House No. 12, Yagyashala-Ki-Baori, Bagroo Walon Ka
Rasta, Purani Basti, Jaipur.
194 Priya Wife Of Shri Rahul Chawariya , Resident Of House
. No. 12, Yagyashala-Ki-Baori, Bagroo Walon Ka Rasta,
Purani Basti, Jaipur.
195 Radha Wife Of Shri Vinay Chawariya , Resident Of House
. No. 12, Yagyashala-Ki-Baori, Bagroo Walon Ka Rasta,
Purani Basti, Jaipur.
196 Lovedeep Son Of Shri Ravi Chawariya , Resident Of
. House No. 12, Yagyashala-Ki-Baori, Bagroo Walon Ka
Rasta, Purani Basti, Jaipur.
197 Akshay Son Of Shri Dheeraj Chawariya , Resident Of
(60 of 126) [CW-12762/2018]
. House No. 12, Yagyashala-Ki-Baori, Bagroo Walon Ka
Rasta, Purani Basti, Jaipur.
198 Amit Son Of Shri Sooraj Chawariya , Resident Of House
. No. 12, Yagyashala-Ki-Baori, Bagroo Walon Ka Rasta,
Purani Basti, Jaipur.
199 Pooja Sarsar Wife Of Shri Pradeep Kumar , Resident Of
. Gautam Nagar, Harijan Basti, Jaipur.
200 Priya Daughter Of Shri Deepak Kumar , Resident Of
. Seetabari, Kamani Road, Jhotwara, Jaipur.
201 Priyanka Daughter Of Shri Deepak Kumar , Resident Of
. Seetabari, Kamani Road, Jhotwara, Jaipur.
202 Madhu Devi Wife Of Shri Surendra Chomar , Resident Of
. 3/934, Malviya Nagar, Jaipur.
203 Seema Devi Wife Of Shri Dinesh Patoona , Resident Of
. P-5, Adarsh Nagar, Bapu Colony, Jaipur.
204 Teekam Chand Son Of Shri Ram Dayal , Resident Of
. House No. 74, Shyampuri, Heeda-Ki-Mori, Jaipur.
205 Maya Devi Wife Of Shri Teekam Chand , Resident Of
. House No. 74, Shyampuri, Heeda-Ki-Mori, Jaipur.
206 Noori Wife Of Shri Lal Chand , Resident Of House No.
. 184, Shyampuri, Heeda-Ki-Mori, Jaipur.
207 Asha Devi Peewal Wife Of Shri Lal Chand Peewal ,
. Resident Of 138, Adarsh Nawal Colony, Hassanpura,
Jaipur.
----Petitioners
Versus
1. State Of Rajasthan Through The Principal Secretary,
Local Self Government Department , Secretariat, Jaipur.
2. The Director, Local Self Government , Near Civil Lines
Railway Phatak, Jaipur Raj..
3. The Chief Executive Officer, Jaipur Nagar Nigam , Lal
Kothi, Jaipur.
----Respondents
S.B. Civil Writs No. 13173/2018
1. Guddi W/o Late Shri Ramkishore , Resident Of Saraswati
Colony, Near Tejaji Ki Bagichi, Purani Basti, Jaipur
2. Suresh Dangoriya S/o Ramsagar Dangoriya , Resident Of
Plot No. 242, Gautam Nagar, Tonk Road, Jaipur
(61 of 126) [CW-12762/2018]
3. Renu Bala W/o Suresh Dangoriya , Resident Of Plot No.
242, Gautam Nagar, Tonk Road, Jaipur
4. Vinod Dangoriya S/o Ramsagar , Resident Of Plot No.
242, Gautam Nagar, Tonk Road, Jaipur
5. Laxmi Devi W/o Vinod Dangoriya , Resident Of Plot No.
242, Gautam Nagar, Tonk Road, Jaipur
6. Sunil Umarwal S/o Ramswaroop Umarwal , Resident Of
A-6, New Maunt Road, Brahampuri, Jaipur
7. Rajesh Chawariya S/o Mangi Lal Chawariya , Resident Of
100/99, J.p. Colony, Sector 3, Lankapuri, Shastri Nagar,
Jaipur
8. Madhu Devi W/o Mahendra , Resident Of House No. 49,
Sector-1, Malviya Nagar, Jaipur
9. Mahendra S/o Moolchand , Resident Of House No. 49,
Sector-1, Malviya Nagar, Jaipur
10. Laxmi Devi W/o Sitaram , Resident Of 49/5, Malviya
Nagar, Jaipur
11. Dharmendra S/o Lalu Prasad , Resident Of A-14, Saini
Colony, Mahesh Nagar, Jaipur
12. Jyoti W/o Rajendra , Resident Of Ward No. 3, Chatariyon
Ke Samane, Amer, Jaipur
13. Santosh Devi W/o Surendra Goyar , Resident Of 5/20,
High Court Colony, Gandhi Nagar, Jaipur
14. Sunita Tope W/o Ranjeet Tope , Resident Of A-51,
Adarsh Nawal Colony, Hasanpura, Jaipur
15. Sarita Devi W/o Vishnu Devi , Resident Of 111, Hida Ki
Mori, Shyampuri Gandhi Circle, Ramganj, Jaipur
16. Deepak Kumar Sarsar S/o Hari Narayan Sarsar ,
Resident Of Plot No. 128, Gautam Nagar, Tonk Road,
Jaipur
17. Nisha W/o Ganesh Kumar Sarsar , Resident Of Plot No.
128, Gautam Nagar, Tonk Road, Jaipur
18. Dinesh Goyar S/o Ramvilash , Resident Of A-207,
Vidhayadhar Nagar, Sector 8, Jaipur
19. Rajesh Kumar S/o Kundan Lal , Resident Of Plot No.
141, Gautam Nagar, Tonk Road, Jaipur
20. Rajani W/o Rai Bahadur , Resident Of Plot No. 42, Road
No. 6, Behind Geejgarh House, Bais Godam, Jaipur
(62 of 126) [CW-12762/2018]
21. Hardayal Dangoriya S/o Birdichand Dangoriya , Resident
Of Plot No. 237, Gautam Nagar, Tonk Road, Jaipur
22. Renu W/o Rajesh , Resident Of Plot No. 165, Gautam
Nagar, Tonk Road, Jaipur
23. Sanjay Kumar S/o Prahlad Rai , Resident Of House No
256, Gautam Nagar, Tonk Road, Jaipur
24. Kumari Manju D/o Prahlad Rai , Resident Of House No.
256, Gautam Nagar, Tonk Road, Jaipur
25. Sajan W/o Puran , Resident Of House No. 128, Gautam
Nagar, Jaipur
26. Rajesh S/o Hari Narayan , Resident Of 148 Shyampuri
Hida Ki Mori, Jaipur
27. Kalu S/o Hari Narayan , Resident Of 148 Shyampuri Hida
Ki Mori, Jaipur
28. Sunita W/o Kalu , Resident Of 148 Shyampuri Hida Ki
Mori, Jaipur
29. Laxmi W/o Rajesh , Resident Of 148 Shyampuri Hida Ki
Mori, Jaipur
30. Munni W/o Phool Harijan , Resident Of C-28, Indira
Nagar, Jhalana Doongari, Jaipur
31. Om Prakash S/o Jamana Prasad , Resident Of 4893,
Ghoda Nikas Road, Ramganj Bazar, Jaipur
32. Jitendra Sarwan S/o Laxmi Narayan , Resident Of 4893,
Ghoda Nikas Road, Ramganj Bazar, Jaipur
33. Govind Sarwan S/o Laxmi Narayan , Resident Of 4893,
Ghoda Nikas Road, Ramganj Bazar, Jaipur
34. Mahendra Sarwan S/o Om Prakash Sarwan , Resident Of
4893, Ghoda Nikas Road, Ramganj Bazar, Jaipur
35. Rajan Sarwan S/o Amar Singh , Resident Of 4893,
Ghoda Nikas Road, Ramganj Bazar, Jaipur
36. Narendra Sarwan S/o Amar Singh , Resident Of 4893,
Ghoda Nikas Road, Ramganj Bazar, Jaipur
37. Meghraj Sarwan S/o Hemraj Sarwan , Resident Of 173
A, Shyampuri, Hida Ki Mori, Jaipur
38. Deshraj Sarwan S/o Hemraj Sarwan , Resident Of 173 A,
Shyampuri, Hida Ki Mori, Jaipur
39. Mamta Devi W/o Amar Singh Sarwan , Resident Of
4893, Ghoda Nikas Road, Ramganj Bazar, Jaipur
(63 of 126) [CW-12762/2018]
40. Santosh Devi W/o Om Prakash Sarwan , Resident Of
4893, Ghoda Nikas, Road Ramganj Bazar, Jaipur
41. Vandana W/o Narendra Sarwan , Resident Of 4893,
Ghoda Nikas Road, Ramganj Bazar, Jaipur
42. Pooja W/o Rajan Sarwan , Resident Of 4893, Ghoda
Nikas Road, Ramganj Bazar, Jaipur
43. Minakshi Goyar W/o Rajdeep Goyar , Resident Of 137,
Hamid Marg, Adarsh Nagar, Jaipur
44. Poonam Devi W/o Jitendra Sarwan , Resident Of 4893,
Ghoda Nikas Road, Ramganj Bazar, Jaipur
45. Subhash Sonwal S/o Sitaram Sonwal , Resident Of Plot
No 3, Laxmi Colony, Sanganer, Jaipur
46. Vikash Sonwal S/o Sitaram Sonwal , Resident Of Plot No
3, Laxmi Colony, Sanganer, Jaipur
47. Rajdeep Goyar S/o Narayan Goyar , Resident Of 137,
Hamid Marg, Adarsh Nagar, Jaipur
48. Govind Teji S/o Ramesh Teji , Resident Of P-24, Ashok
Chowk, Bapu Colony, Adarsh Nagar, Jaipur
49. Deepak Kumar Dandoriya S/o Chandra Prakash ,
Resident Of 30, Near Sindhi Panchayat School, New
Colony, M.i. Road, Jaipur
50. Kamlesh Devi W/o Nand Kishore , Resident Of 30, Near
Sindhi Panchayat School, New Colony, M.i. Road, Jaipur
51. Anita Devi W/o Deepak Kumar , Resident Of 30, Near
Sindhi Panchayat School, New Colony, M.i. Road, Jaipur
52. Vandana W/o Manish , Resident Of 30, Near Sindhi
Panchayat School, New Colony, M.i. Road, Jaipur
53. Manish S/o Chandra Prakash , Resident Of 30, Near
Sindhi Panchayat School, New Colony, M.i. Road, Jaipur
54. Kamal Kishore S/o Nand Kishore , Resident Of 30, Near
Sindhi Panchayat School, New Colony, M.i. Road, Jaipur
55. Neelish Dandoriya S/o Chandra Prakash , Resident Of
30, Near Sindhi Panchayat School, New Colony, M.i.
Road, Jaipur
56. Narendra Kumar S/o Shimbhu Ram , Resident Of
Yagshala Ki Bawadi, Dhoolkot, Harijan Basti, Jaipur
57. Radha Devi W/o Kamal Kishore , Resident Of Yagshala Ki
Bawadi, Dhoolkot, Harijan Basti, Jaipur
(64 of 126) [CW-12762/2018]
58. Shyam Lal S/o Laxman Lal , Resident Of 489, Shivaji
Nagar, Chandmali Bhatta, Harijan Basti, Shastri Nagar,
Jaipur
59. Lali Devi W/o Shyam Lal , Resident Of 489, Shivaji
Nagar, Chandmali Bhatta, Harijan Basti, Shastri Nagar,
Jaipur
60. Meena Devi W/o Balchand Goyar , Resident Of A-9, Sikar
House, Aazad Colony, Harijan Basti, Jaipur 302016
61. Chanki Goyar S/o Balchand Goyar , Resident Of A-9,
Sikar House, Aazad Colony, Harijan Basti, Jaipur 302016
62. Golu Goyar S/o Balchand Goyar , Resident Of A-9, Sikar
House, Aazad Colony, Harijan Basti, Jaipur 302016
63. Shubham Goyar S/o Shyam Lal , Resident Of A-9, Sikar
House, Aazad Colony, Harijan Basti, Jaipur 302016
64. Lokesh Goyar S/o Shyam Lal , Resident Of 489, Shivaji
Nagar, Chandmali Bhatta, Harijan Basti, Shastri Nagar,
Jaipur
65. Rakesh Kumar Sonwal S/o Prahlad Kumar , Resident Of
6, Laxmi Colony, Sanganer, Jaipur
66. Rameshwar Dangoriya S/o Jai Narayan Dangoriya ,
Resident Of 148, Shyampuri, Hida Ki Mori, Ramganj,
Jaipur
67. Dinesh Dangoriya S/o Jai Narayan Dangoriya , Resident
Of 148, Shyampuri, Hida Ki Mori, Ramganj, Jaipur
68. Devendra Kumar S/o Lal Chand , Resident Of 12, Tara
Nagar, Jagatpura, Jaipur
69. Nirma W/o Devendra Kumar , Resident Of 12, Tara
Nagar, Jagatpura, Jaipur
70. Kailash Kumar Jajotar S/o Rajkumar Jajotar , Resident
Of H-17, Chitranjan Marg, C-Scheme, Jaipur
71. Anil Kumar Jajotar S/o Rajkumar Jajotar , Resident Of
H-17, Chitranjan Marg, C-Scheme, Jaipur
72. Rahul Kumar Jajotar S/o Rajkumar Jajotar , Resident Of
H-17, Chitranjan Marg, C-Scheme, Jaipur
73. Gangaram S/o Lalchand , Resident Of 48, Saraswati
Colony, Near Tejaji Ki Bagichi, Harijan Basti, Purani
Basti, Jaipur
74. Sunita W/o Gangaram , Resident Of 48, Saraswati
Colony, Near Tejaji Ki Bagichi, Harijan Basti, Purani
(65 of 126) [CW-12762/2018]
Basti, Jaipur
75. Vikram S/o Vimal Kumar , Resident Of 54, Rajamal Ka
Talab, Harijan Basti, Jaipur
76. Babita W/o Vikram , Resident Of 54, Rajamal Ka Talab,
Harijan Basti, Jaipur
77. Ganesh S/o Gopal , Resident Of 28, New Colony, Near
Sindhi Panchayat School, M.i. Road, Jaipur
78. Komal W/o Ganesh , Resident Of 28, New Colony, Near
Sindhi Panchayat School, M.i. Road, Jaipur
79. Kali Charan S/o Gopal Lal , Resident Of 28, New Colony,
Near Sindhi Panchayat School, M.i. Road, Jaipur
80. Atul Kumar S/o Choti Lal , Resident Of 38, New Colony,
Near Sindhi Panchayat School, M.i. Road, Jaipur
81. Usha W/o Atul Kumar , Resident Of 38, New Colony,
Near Sindhi Panchayat School, M.i. Road, Jaipur
82. Mahendra Kumar S/o Prakash Chand , Resident Of 49,
Saraswati Colony, Near Tejaji Ki Bagichi, Harijan Basti,
Purani Basti, Jaipur
83. Sunita Devi W/o Mahendra Kumar , Resident Of 49,
Saraswati Colony, Near Tejaji Ki Bagichi, Harijan Basti,
Purani Basti, Jaipur
84. Saroj Devi W/o Manoj Kumar , 29, Saraswati Colony,
Near Tejaji Ki Bagichi, Harijan Basti, Purani Basti, Jaipur
85. Vijendra Goyar S/o Satyanarayan Goyar , 242, Hida Ki
Mori, Near Gandhi Circle, Ramganj, Jaipur 302003
86. Manish Goyar S/o Satyanarayan Goyar , Resident Of
242, Hida Ki Mori, Near Gandhi Circle, Ramganj, Jaipur
302003
87. Goverdhan S/o Pappu Lal , Resident Of 386/564, Shahid
Harizan Kacchi Basti, Alu Factory, Jaipur
88. Santosh Devi W/o Raju Dabodiya , Resident Of D-32,
Near Ankur Cinema, Ghatgate, Amritpuri, Jaipur
89. Anita W/o Rajiv Kumar , Resident Of Plot No. 40, Near
Sindhi Panchayat School, New Colony, M.i. Road, Jaipur
90. Shanti Devi W/o Ashok Kumar , Resident Of Plot No. 39,
Near Sindhi Panchayat School, New Colony, M.i. Road,
Jaipur
91. Nisha W/o Vijay Kumar , Resident Of Plot No. 40, Near
Sindhi Panchayat School, New Colony, M.i. Road, Jaipur
(66 of 126) [CW-12762/2018]
92. Sanjeev Kumar S/o Premchand , Resident Of Plot No.
40, Near Sindhi Panchayat School, New Colony, M.i.
Road, Jaipur
93. Lokesh Kumar Verma S/o Govind Ram , Resident Of 93,
Ambedkar Colony, Outside Jaipur Gate, Sanganer, Jaipur
94. Manish Kumar Balmiki S/o Govind Ram , Resident Of 93,
Ambedkar Colony, Outside Jaipur Gate, Sanganer, Jaipur
95. Aarti Balmiki W/o Lokesh Kumar Verma , Resident Of 93,
Ambedkar Colony, Outside Jaipur Gate, Sanganer, Jaipur
96. Sunita W/o Rajesh Kharadiya , Resident Of Sikar House,
Azad Colony, Harijan Basti, Jaipur
97. Manju W/o Ramavtar , Resident Of Sector 1, Malviya
Nagar, Harijan Basti, Jaipur
98. Indira w/o Mohan Resident Of Sector 15, Malviya Nagar,
Indira Puri, Jaipur
99. Maya W/o Rajesh R/o 141, Gautam Nagar, Jaipur.
100. Seema W/o Bhagawan Sahay, R/o 141, Gautam
Nagar, Jaipur.
101. Kalpana W/o Deepak, r/o chattariyon ke samne,
ward No.3, delhi Road, harijan basti, amer, jaipur.
102 Jyoti Devi W/o Rajendra Kumar Chawariya , Resident Of
Shivaji Nagar, Kachhi Basti, Harijan Basti, Jaipur
103 Bablu Kumar Umarwal S/o Kalu Ram , Resident Of 37,
Gurjaro Ki Bageechi, Topkhane Ka Rasta, Indira Bazar,
Jaipur
104 Mamta Devi W/o Rajesh Kumar Sarsar , Resident Of 19,
Kanwar Nagar, Rajamal Ka Talab, Jaipur
105 Rahul S/o Nand Kishore , Resident Of 36, Gurjaro Ki
Bageechi, Topkhane Ka Rasta, Indira Bazar, Jaipur
106 Meera W/o Kaviraj , Resident Of 498, Nadi Area,
Beneath Nahargarh Fort, Jaipur
107 Aashish S/o Ramkishore , Resident Of 37, Gurjaro Ki
Bageechi, Topkhane Ka Rasta, Indira Bazaar, Jaipur
108 Sukanya W/o Mahaveer Prasad , Resident Of D-232,
Murlipura Scheme, Jaipur
(67 of 126) [CW-12762/2018]
109 Guddi W/o Manjeet Kumar , Resident Of 37, Gurjaro Ki
Bageechi, Topkhane Ka Rasta, Indira Bazaar, Jaipur
110 Munna Chawariya S/o Babu Lal Chawariya , Resident Of
Shivaji Nagar, Kachhi Basti, Harijan Basti, Jaipur
111 Sugana W/o Bablu Kumar Umarwal , Resident Of 37,
Gurjaro Ki Bageechi, Topkhane Ka Rasta, Indira Bazaar,
Jaipur
112 Mahaveer Prasad S/o Mangal Ram , Resident Of D-232,
Murlipura Scheme, Jaipur
113 Meena W/o Ram Kishore , Resident Of 37, Gurjaro Ki
Bageechi, Topkhane Ka Rasta, Indira Bazaar, Jaipur
114 Dinesh S/o Pappu Lal , Resident Of 386/564, Shahid
Harijan Basti, Alu Factory, Jaipur
115 Sushila Devi W/o Girdhari Lal , Resident Of H-571,
Gandhi Nagar, K.v. No. 1, Jaipur
116 Jitendra Umarwal S/o Girdhari Lal , Resident Of H-571,
Gandhi Nagar, K.v. No. 1, Jaipur
117 Babita W/o Jitendra Umarwal , Resident Of H-571,
Gandhi Nagar, K.v. No. 1, Jaipur
118 Anju Devi W/o Manoj Kumar , Resident Of Plot No. 20,
Near Sindhi Panchayat School, New Colony, M.i. Road,
Jaipur 302001
119 Balveer Jajotar S/o Banwari Lal , Resident Of Backside
Of H-17, Chitranjan Marg, C-Scheme, Jaipur
120 Rajesh Pal Jajotar S/o Jagdish Prasad Jajotar , Resident
Of Backside Of H-17, Chitranjan Marg, C-Scheme, Jaipur
121 Praveen Kumar Jajotar S/o Kishore Kumar , Resident Of
Backside Of H-17, Chitranjan Marg, C-Scheme, Jaipur
122 Sunita W/o Krishan Kumar , Gurjaron Ki Bagichi, Indira
Bazar, Jaipur
123 Mamta Devi W/o Anil , Resident Of Yagshala Ki Bawadi,
Dhoolkot, Harijan Basti, Jaipur
124 Anil S/o Raghuvir Yagshala Ki Bawadi , Dhoolkot, Harijan
Basti, Jaipur
125 Manjeet Kumar S/o Kaluram , Resident Of 37, Gurjaro Ki
Bageechi, Topkhane Ka Rasta, Indira Bazar, Jaipur
126 Ramkishore S/o Kaluram , Resident Of 37, Gurjaro Ki
Bageechi, Topkhane Ka Rasta, Indira Bazar, Jaipur
(68 of 126) [CW-12762/2018]
127 Asha D/o Munna Lal , Resident Of 3, Ambedkar Colony,
Jaipur Darwaja Sanganer
128 Sandeep S/o Munna Lal , Resident Of 3, Ambedkar
Colony, Jaipur Darwaja Sanganer
129 Anita W/o Mahendra , Resident Of Outside Jaipur
Darwaja, Ambedkar Colony, Sanganer
130 Sanjay S/o Lalchand , Resident Of Amagarh, Vaidhpuri,
Agara Road, Jaipur
131 Geeta W/o Santosh , Resident Of Aamagarh, Vaidhpuri,
Agara Road, Jaipur
132 Santosh D/o Suresh Chand , Resident Of 210,
Aamagarh, Vaidhpuri, Agara Road, Jaipur
133 Kavita W/o Balveer , Resident Of Aamagarh, Vaidhpuri,
Agara Road, Jaipur
134 Maya W/o Late Shri Chandmal , Resident Of Manoharpur
Kacchi Basti, Jagatpura, Jaipur
135 Usha W/o Late Shri Mukesh , Resident Of Sector 1,
Malviya Nagar, Harijan Basti, Jaipur
136 Saroj W/o Late Shri Vijay , Resident Of Purani Basti,
Yagshala Ke Bawdi, Jaipur
137 Mamta W/o Bhawar , Resident Of Near Macchi Darwaja,
Purana Ghat, Agara Road, Jaipur
138 Sunita W/o Raju , Resident Of Mahesh Nagar, Kacchi
Basti, Jaipur
139 Ravi Kumar Umarwal S/o Govind Narayan Umarwal ,
Resident Of Bajaj Nagar, Jaipur
140 Deepa Kumari D/o Rajendra Kumar , Resident Of
Beneath Nargarh Fort, Harijan Basti, Jaipur
141 Krishan Kumar S/o Sitaram , Resident Of House No. 5,
Char Darwaja, Rampuri Colony Mandi, Khatikan, Jaipur
142 Lakhan Kharadiya S/o Papu Kharadiya , Resident Of 99,
Hida Ke Mori, Shyam Puri, Gandhi Circle, Jaipur
143 Nilesh Kharadiya S/o Papu Kharadiya , Resident Of 99,
Hida Ke Mori, Shyam Puri, Gandhi Circle, Jaipur
144 Rahul Beniwal S/o Bhagwan Das Beniwal , Resident Of
99, Hida Ke Mori, Shyam Puri, Gandhi Circle, Jaipur
145 Bhagwan Das Beniwal S/o Bhimchandra Beniwal ,
Resident Of 99, Hida Ke Mori, Shyam Puri, Gandhi Circle,
(69 of 126) [CW-12762/2018]
Jaipur
146 Rakesh S/o Navratan , Resident Of 24, Sindhi Panchayat
School, New Colony, M.i. Road, Jaipur
147 Jamna D/o Navratan , Resident Of 24, Sindhi Panchayat
School, New Colony, M.i. Road, Jaipur
148 Sunil S/o Ramladdu , Resident Of 10, Kalwad Toll Tax,
Pratap Nagar, Jaipur
149 Ravindra S/o Jagdev Prasad , Resident Of 31, Near
Sindhi Panchyat Colony, Harijan Basti, New Colony, M.i.
Road, Jaipur
150 Jitendra S/o Jagdev Prasad , Resident Of 31, Near Sindhi
Panchyat Colony, Harijan Basti, New Colony, M.i. Road,
Jaipur
151 Jaswant S/o Jagdev Prasad , Resident Of 31, Near Sindhi
Panchyat Colony, Harijan Basti, New Colony, M.i. Road,
Jaipur
152 Aruna D/o Sitaram , Resident Of Near Sindhi Panchyat
School, Harijan Basti, New Colony, M.i. Road, Jaipur
153 Mahesh S/o Sukhdev , Resident Of Near Sindhi Panchyat
School, Harijan Basti, New Colony, M.i. Road, Jaipur
154 Sohan S/o Ramprasad , Resident Of Survey No. 750,
Talai Kacchi Basti, Near Crusher Mahcine, Indira Nagar,
Jhalana Doongri, Jaipur-302004
155 Mangal S/o Ramprasad , Resident Of Survey No. 750,
Talai Kacchi Basti, Near Crusher Mahcine, Indira Nagar,
Jhalana Doongri, Jaipur-302004
156 Sunita W/o Rajendra Lakhan , Resident Of Plot No. 3,
Siddh Ki Bagichi, Balanand Ji Ka Rasta, Chandpole Bazar,
Jaipur
157 Deepak S/o Rajendra Lakhan , Resident Of Plot No. 3,
Siddh Ki Bagichi, Balanand Ji Ka Rasta, Chandpole Bazar,
Jaipur
158 Seema Devi W/o Rajesh Kumar , Resident Of Foothill Of
Nahargarh Fort, Chawariya Marg, Purani Basti, Jaipur
159 Rakesh Harijan S/o Om Prakash Harijan , Resident Of
Plot No. 33, Bapu Colony, Harijan Basti, Ashok Chowk,
Adarsh Nagar, Jaipur
160 Seema W/o Bhagwan Das , Resident Of House No. 1585,
Gangapole Gate, Near Police Chowki, Harijan Basti,
(70 of 126) [CW-12762/2018]
Jaipur
161 Vinod S/o Ramlal , Resident Of Plot No. 27, Harijan
Basti, Ashok Chowk, Adarsh Nagar, Jaipur
162 Vijay Kumar Nakwal S/o Karan Nakwal , Resident 14,
Govind Raja Ji Ka Rasta, Purani Basti, Jaipur
163 Namita W/o Paritosh , Resident Of House No. 15,
Badodiya Basti, Jaipur
164 Amit Kumar S/o Jagdish , Resident Of Chomu Harijan
Basti, Jaipur
165 Seema W/o Kamlesh , Resident Of Plot No. 35 Rajamal
Ka Talab, Kanwar Nagar, Jaipur
----Petitioners
Versus
1. State Of Rajasthan Through Its Principal Secretary,
Department Of Local Self, Government Of Rajasth ,
Jaipur.
2. Director, Department Of Local Self, Government Of
Rajasthan , G-3, Raj Mahal Palace, Residential Area, Civil
Line Phatak, Bais Godam, Jaipur.
3. Municipal Corporation Jaipur Through Its Commissioner ,
Pandit Deen Dayal, Updhayay Bhawan, Tonk Road,
Jaipur.
----Respondents
S.B. Civil Writs No. 13192/2018
1. Lalaram Valmiki S/o Mohal Lal Valmiki, B/c Valmiki Sc ,
R/o Ambedkar Colony, Dausa Raj.
2. Sonu Valmiki S/o Ashok Valmiki, B/c Valmiki Sc , R/o
Ambedkar Colony, Man Club Ke Pass, Dausa Raj.
3. Smt. Sanju Devi Valmiki W/o Kokal Valmiki, B/c Valmiki
Sc , R/o Kharikhoti Mohalla, Dausa Raj.
4. Chhotu Valmiki S/o Dholya Valmiki, B/c Valmiki Sc , R/o
Khari Kothi Silawat Mohalla, Dausa Raj..
5. Deepak Harijan S/o Kammu Valmiki, B/c Valmiki Sc , R/o
Silawato Ka Mohalla, Harijan Basti, Dausa Raj.
6. Lalu Valmiki S/o Ashok Valmiki, B/c Valmiki Sc , R/o
Ward No. 22, Shiv Colony, Man Club Ke Pichhe, Dausa
Raj.
7. Smt. Manisha Devi W/o Deepak Kumar, B/c Valmiki Sc ,
(71 of 126) [CW-12762/2018]
R/o Ambedkar Colony, Dausa Raj.
8. Anil Panwar S/o Madan Lal Panwar, B/c Valmiki Sc , R/o
Ambedkar Colony, Man Club Ke Pass, Dausa Raj.
----Petitioners
Versus
1. The State Of Rajasthan Through Additional Chief
Secretary/principal Secretary, Urban Development An ,
Secretariat, Jaipur
2. The Director, Directorate Of Local Self Bodies, Govt. Of
Rajasthan , Civil Lines Phatak, Jaipur.
3. The Municipal Council Dausa Through Its Commissioner.
----Respondents
S.B. Civil Writs No. 13201/2018
1. Mukesh S/o Shri Mishri Lal B/c Valmiki Sc , House
No.51, Purani Basti, Yagyashala Ki Bawari, Bagruwala Ka
Rasta, Jaipur
2. Ratan Lal S/o Shri Babu Lal B/c Valmiki Sc , R/o 64,
Quarters Plot No. 52, Near Lankapuri Bus Stand, Harijan
Basti, Shastri Nagar, Jaipur
3. Shyam Lal S/o Shri Hanuman Harijan B/c Valmiki Sc ,
40, Kishan Baag, Nayakheda Ambabari, Jaipur
4. Smt. Shobha Chanwariya W/o Shri Shyam Lal B/c
Valmiki Sc , 40, Kishan Baag, Nayakheda Ambabari,
Jaipur
5. Jaswant Kumar S/o Shri Ramdev B/c Valmiki , 146,
Hidda Ki Mori, Shyampuri, Jaipur
6. Shri Pappu S/o Shri Hanuman Harijan B/c Valmiki Sc ,
40, Kishan Baag, Nayakheda Ambabari, Jaipur
7. Smt Tulsa W/o Shri Pappu B/c Valmiki Sc , 40, Kishan
Baag, Nayakheda Ambabari, Jaipur
8. Abhishek Beniwal S/o Shri Gyanchand B/c Valmiki Sc ,
Plot No. 43, Indira Bazar, Top Khane Ka Rasta, Gujario Ki
Bagichi, Jaipur
9. Sunil Kumar Kharadiya S/o Shri Prahlad Kharadiya B/c
Valmiki Sc , 175, Hidda Ki Mori, Shyampuri, Jaipur
----Petitioners
Versus
1. State Of Rajasthan Through Acs/principal Secretary
(72 of 126) [CW-12762/2018]
Urban Development And Housing Department Udh Gov ,
Jaipur
2. The Director Cum-Joint Secretary, Directorate Of Local
Self Govt., Govt. Of Rajasthan , Civil Lines Phatak, C-
Scheme, Jaipur
3. The Jaipur Municipal Corporation Lalkothi, Jaipur
Through Its Chief Executive Officer
4. Jaipur Municipal Corporation Lalkothi, Jaipur Through Its
Commissioner Personnel.
----Respondents
S.B. Civil Writs No. 13249/2018
1. Ajay Kumar Son Sh. Jagdish Prasad b/c Harijan aged 28
years Resident of Ward No. 12 Jobner Distt. Jaipur (Raj.)
2. Jitendra Kumar son of Sh. Jagdish Prasad b/c Harijan aged
29 years Resident of Ward No. 12 Jobner Distt. Jaipur (Raj.)
3. Sajan Lal Son of Sh. Munshilal b/c Harijan aged 20 years
Resident of Ward No. 13 Jobner Distt. Jaipur. (Raj.)
4. Chothmal Chawariya son of Sh. Gajanand b/c Harijan aged
23 years Resident of Jobner Distt. Jaipur. (Raj.)
5. Nandkishor son of Sh. Malchand b/c Harijan aged 36 years
Resident of Ward No. 11 Jobner Distt. Jaipur (Raj.)
6. Maya Devi wife of Raju Harijan b/c Harijan aged 28 years
Resident of ward No. 11 Jobner Distt. Jaipur (Raj.)
7. Indera Devi Wife of Kamal Kumar b/c Harijan aged 38 years
Resident of Ward No. 13 Jobner Distt. Jaipur. (Raj.)
8. Vishal son of Sh. Rajulal Harijan b/c Harijan aged 19 years
Resident of Ward No.11 Jobner Distt. Jaipur. (Raj.)
9. Pooja wife of Banti Harijan b/c Harijan aged 28 years
Resident of Ward No.12 Jobner Distt. Jaipur (Raj.)
10.Babita Wife of Sh. Santosh b/c Harijan aged 33 years
Resident of Ward No. 12 Jobner Distt. Jaipur (Raj.)
11. Mahesh Kumar Harijan Son of Sh. Prakash Kumar b/c
Harijan aged 19 years Resident of Ward No. 13 Jobner Distt.
Jaipur (Raj.)
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12. Vijay Kumar Son of Sh. Madan Lal b/c Harijan resident of
Dhani Boraj Via Tehsil Jobner, Distt. Jaipur.
---Petitioners
Versus
1. The State of Rajasthan through Principal Secretary Local
Self Department Govt. Of Rajasthan Secretariat, Jaipur.
2. The Director cum Deputy Secretary, Local Self Govt. Of
Rajasthan Jaipur.
3. The Chief Executive officer, Jaipur Muncipal Corporation
(JMC) Lal Kothi, Tonk Road, Jaipur.
4. The Commissioner (Personnel) Jaipur Municpal Corporation
(JMC) Lal Kothi, Tonk Road, Jaipur.
5. The Executive Officer, Nagar Palika Jobner Distt. Jaipur.
--Respondents
S.B. Civil Writs No. 13251/2018
1. Smt. Rani Gharu , Aged About 24 Years, D/o Mukesh
Kumar, R/o Govind Rao Ji Ka Rasta, Purani Basti, Jaipur
(Raj.)
2. Smt. Kala Devi , Aged About 43 Years, R/o Shriram
Colony, Kacchi Basti-A, Sindhi Camp, Statoin Road,
Jaipur (Raj.)
3. Smt. Kiran , Aged About 40 Years, R/o Shriram Colony,
Kacchi Basti-B, Station Road, Jaipur (Raj.)
4. Amit Kumar , Aged About 26 Years, R/o Sriram Colony,
Kacchi Basti-A, Station Road, Jaipur (Raj.).
----Petitioners
Versus
1. The Director, Directorate Of Local Self Bodies , Govt. Of
Rajasthan, Civil Lines Phatak, Jaipur.
2. The Jaipur Municipal Corporation , Lal Kothi, Jaipur
Through Its Chief Executive Officer
----Respondents
S.B. Civil Writs No. 13254/2018
1. Asha Devi , Topkhana Ka Rasta, Gurjaron Ki Bagichi,
(74 of 126) [CW-12762/2018]
Indira Bazar, Jaipur.
2. Shrikant , 119, Shivshankar Colony, Suttarkhana, Janta
Colony, Jaipur.
3. Bharat Sangat , 185 Pashupati Nath Colony, Harijan
Basti, Santi Nagar, Jaipur.
4. Sunita Lakhan , 58/19A, Dhoolkot, Mount Road, Jaipur.
5. Jagdish Prasad , 58/19A, Dhoolkot, Mount Road, Jaipur.
6. Kamal Hadala , 98, Shyampuri, Hida Ki Mori, Near
Gandhi Circle, Jaipur
7. Tanuj Piwal , C-1, Krishna Vihar, Panchyawala, Sirsi
Road, Jaipur
8. Mahesh Gathera , Champa Nagar, Gurjar Ki Thadi,
Harijan Basti, Jaipur.
9. Barkha , Shahee Harijan Kacchi Basti, Alu Factory,
Bhawani Singh Road, Jaipur.
10. Mahesh , 119, Shivshankar Colony, Suttarkhana, Janta
Colony, Jaipur.
11. Vinod , Hari Marg, Malviya Nagar, Harijan Basti, Jaipur.
12. Preeti Ghenghat , House No. 28, Bapu Colony, Near
Polovictory Cinema, Jaipur.
13. Rakesh , House No. 40, Chawariya Marg, Nahargarh
Road, Jaipur.
14. Sikander , House No. 438, Yagshala Ki Bawadi, Jaipur
15. Sunil Kumar , House No. 46, Maharani Sahab Ka Nohara,
Mishra Rajaji Ka Rasta, Jaipur.
16. Jintendra Panwar , House No. 8, Chougan Stadium,
Harijan Basti, Near Gangauri Gate, Jaipur.
17. Kailash , Kacchi Basti, Near Shopping Center, Ambabari,
Jaipur.
18. Rocky , Kanwar Nagar, Rajamal Ka Talab, Kaccha
Bandha, Jaipur.
19. Beena Devi , Plot No. 25, Kanwar Nagar, Rajamal Ka
Talab, Jaipur
20. Virendra S/o Shri Mitthulal , Plot No. 25, Kanwar Nagar,
Rajamal Ka Talab, Jaipur
21. Anokhi Devi , Plot No. 25, Kanwar Nagar, Rajamal Ka
Talab, Jaipur
22. Asha Devi , Plot No. 38, Topkhana Ka Rasta, Gurjaron Ki
(75 of 126) [CW-12762/2018]
Bagichi, Indira Bazar, Jaipur
23. Pooja Devi , Plot No. 38, Topkhana Ka Rasta, Gurjaron Ki
Bagichi, Indira Bazar, Jaipur
24. Manju Devi , Plot No. D-42, Amritpuri, Jaipur.
25. Vinay Prakash Kharadiya , Resident Of House No. 3,
Majdoor Nagar, Ajmer Road, Jaipur.
26. Rajeev Ghenghat , Resident Of House No. 45, Bapu
Colony, Near Palovictory Cinema, Jaipur
27. Usha Devi , Sanganeri Gate, Behind Minerva Hall, Jaipur
----Petitioners
Versus
1. Director, Department Of Local Self, Government Of
Rajasthan , G-3, Raj Mahan Palace, Residential Area,
Civil Line Phatak, Bais Godam, Jaipur
2. Municipal Corporation Jaipur Throug Its Commissioner ,
Pandit Deen Dayal, Upadhayay Bhawan, Tonk Road,
Jaipur.
----Respondents
S.B. Civil Writs No. 13255/2018
1. Vikram , Aged About 27 Years, R/o Village Shyampura,
Post Rai Karanpura, Tehsil Kotputli, District Jaipur (Raj.)
2. Mahendra , Aged About 35 Years, R/o Plot No. A-54,
Rajiv Nagar, Nbc, Khatipura Road, Jaipur (Raj.)
3. Ratan Lal , Aged About 35 Years, R/o Plot No. G-112,
Jda Colony Kabsawala, Sanganer, District Jaipur (Raj.)
4. Nannu Ram , Aged About 46 Years, R/o Village And Post
Bhattpura, Tehsil Nagar, District Bharatpur (Raj.)
5. Somdutta Kharadiya , Aged About 30 Years, R/o Village
Shyampura, Post Rai Karanpura, Tehsil Kotputli, District
Jaipur (Raj.)
6. Nawal Kishore , Aged About 27 Years, R/o 146,
Sripuram, Gurjar Ki Thadi,new Sanganer Road, District
Jaipur (Raj.)
7. Deepak Verma , Aged About 27 Years, R/o Chhota Bazar,
Kotputali, District Jaipur (Raj.)
8. Nandkishore , Aged About 32 Years, R/o House No. 119,
Near Govt. Quarter, Sindhi Colony, Khawas Ji Ka Bagh,
Durgapura, Jaipur (Raj.)
(76 of 126) [CW-12762/2018]
9. Raju Debodia , Aged About 31 Years, R/o House No.
273, Durgapura, Behind Jain Temple, Katta Ki Gali,
Durgapura, Jaipur (Raj.)
10. Vijay Kalosia , Aged About 40 Years, R/o Plot No. 197,
Shyampuri, Hida Ki Mori, Ramganj, Jaipur (Raj.)
11. Smt. Suman Devi , Aged About 33 Years, R/o Plot No.
31, Shivram Colony, Railway Station, Durgapura, Jaipur
(Raj.)
12. Subhash , Aged About 30 Years, R/o Plot No. A-54, Rajiv
Nagar, Nbc, Khatipura Road, Jaipur (Raj.)
----Petitioners
Versus
1. The Municipal Council Bhiwadi , District Alwar Through
Its Commissioner.
2. The Municipal Council Makrana , District Nagaur Through
Its Commissioner.
3. The Jaipur Municipal Corporation , Lal Kothi, Jaipur
Through Its Chief Executive Officer.
4. The Director Cum Joint Secretary, Directorate Of Local
Self Bodies, Govt. Of Rajasthan , Civil Lines Phatak,
Jaipur
----Respondents
S.B. Civil Writs No.13261/2018
1. Vidhya W/o Late Kailash, aged 38 years, R/o
Trambe Station, Harijan Basti, Ajmer
2. Sulochana W/o Vishnu Kumar, R/o Paltan Bazar,
Ajmer
---Petitoners
Versus
1.The State of Rajasthan through Secretary, Local
Self Bodies Department, Rajasthan, Secretariat,
Jaipur.
2. The Director, Local Self Govt. G-3, Rajmahal Palace
Residential Area, Civil Phatak, 22 Godown, Jaipur
3. Chief Executive Officer, Municipal Corporation,
Ajmer.
(77 of 126) [CW-12762/2018]
---Respondetns
S.B. Civil Writs No. 13262/2018
1. Jitendra Kumar Sharma S/o Shree Ganesh Kumar Sharma,
aged about 35 years, R/o 12, Near Mahadev Mandir, Ward
No.39, Pratibha Nagar, Churu, Rajasthan.
2. Deepak Kumar Sharma S/o Chandra Shekhar Sharma,
aged about 34 years, R/o Ward No.9, Ramgarh Rural, Sikar,
District Sikar, Rajasthan.
3. Devesh Sharma S/o Pawan Kumar Sharma, aged about 20
years, R/o Near Jivan Mata Mandir, Ward No. 17, Churu,
Rajasthan.
4. Shyam Sunder S/o Vijay Kumar, aged about 25 years, R/o
Ward No. 13. Ratan Nagar, District Churu, Rajasthan.
5. Homender Singh S/o Mohan Singh, aged about 28 years,
R/o VPO Thelasar, Ratan Nagar, District Churu, Rajasthan.
6. Saroj Devi D/o Tej Kumar, aged about 39 years, R/o
Balmiki Basti, Ward No.36, District churu, Rajasthan.
7. Dheeraj Kumar S/o Tej Kumar, aged about 19 years, R/o
Balmiki Basti, Ward No.36, District Churu, Rajasthan.
8. Jyoti Chandelia D/o Lakshya Deep, aged about 29 years,
R/o Balmiki Basti, Indra Colony, Ward No. 36, District Churu,
Rajasthan.
9. Asha Chandelia D/o Vijaydeep, aged about 30 years, R/o
Balmiki Basti, Indra Colony, Ward No. 36, District Churu,
Rajasthan.
10. Snehlata Chandelia D/o Kailash Kumar, aged about 24
years, R/o Indra Colony, Ward No.36, District Churu,
Rajasthan.
-----Petitioners
Versus
1. State of Rajastha through the Principal Secretary
Department of Local Self, Secretariat, Jaipur (Raj.)
2. Director, Local Bodies, Government of Rajasthan, C-
Scheme, Near Civil Lines Railway Phatak, Jaipur.
3. The Commissioner, Nagar Parishad, Churu, Rajasthan.
---Respondents
S.B. Civil Writs No. 13265/2018
(78 of 126) [CW-12762/2018]
1. Arun Kumar S/o Raju, aged about 35 years
2. Akash S/o Subhash Chand, Aged about 27 years,
3. Ashish S/o Raju, aged about 29 years.
4. Chandan S/o Raju, aged about 29 years
5. Rajveer S/o Vijay, aged about 30 years
6. Hariom S/o vijay, aged about 30 years,
All are B/c Valmiki (SC), jointly resided at ward no. 36,
Mathura Gate, Behind Purani Kachhari, Bharatpur (Raj.).
7. Sunil Kumar S/o Puranmal, aged about 40 years, B/c
Valmiki (SC), R/o Ward No.1, Valmiki Colony, Dausa (Raj.).
8. Rinku Kumar S/o Suresh Chand, Aged about 27 years, B/c
Valmiki (SC), R/o Harsana, Post Laxmangarh, Tehsil
Laxmangarh, District Alwar (Raj.)
9. Rajkumar S/o Babulal, aged about 30 years, B/c Valmiki
(SC), R/o 197, Hida ki Mori, Ramganj, Jaipur (Raj.)
10.Gunjan Mishra S/o Ashok Mishra, aged about 26 years, B/c
Valmiki (SC), R/o ward No.10, Kherthal, Tehsil
Kishangarhwas, District Alwar (Raj.)
11. Pradeep Narwal S/o Kaluram, aged about 38 years, B/c
Valmiki (SC), R/o Sardar Ki Talwali Gali, Mukti Marg,
Nayakheda, Kota (Raj.)
12. Kamlesh Kumar S/o Madanlal, aged about 42 years, B/c
Valmiki (SC), R/o House No. H-18, Ward No. 18, Chitranjan
Marg, C-Scheme, Jaipur (Raj.)
13. Rekha D/o Simrat Lal, aged about 37 years, B/c Valmiki
(SC), R/o 70, Sawarwati Colony, Kota (Raj.)
14. Rajiv Kumar S/o Hari Singh, aged about 36 years, B/c
Valmiki (SC), R/o V & P Alwada, Tehsil Ramgarh, district Alwar
(Raj.)
15. Mukesh Chand S/o Hari Singh, aged about 33 years, B/c
Valmiki (SC), R/o V & P Alwada, Tehsil Ramgarh, District
Alwar (Raj.)
---petitioners
Versus
1. The State of Rajasthan through Additional Chief
Secretary/Principal Secretary, Urban Development & Housing
Department (UDH), Govt. Of Rajasthan, Secretariat, Jaipur.
2. The Director Cum Joint Secretary, Directorate of Local Self
(79 of 126) [CW-12762/2018]
Bodies, Govt. Of Rajasthan, Civil Lines Phatak, Jaipur.
3. The Municipal Corporation Bharatpur, through its
Commissioner.
4. The Jaipur Municipal Corporation, Lal Kothi, Jaipur through
its Commissioner.
5. The Municipal Corporation Kota, Commissioner H.Q.
through its Commissioner.
6. The Municipal Council Bhiwadi District Alwar through its
Commissioner.
---Respondents
S.B. Civil Writs No. 13271/2018
1. Gyan Chand S/o Shri Naru Ram Aged around 34 years
by caste Harijan R/o Behind Housing Board, Harijan
Basti, Sikar, District Sikar (Rajasthan).
2. Sona Devi W/o Shri Gyan Chand by caste Harijan R/o
Behind Housing Board, Harijan Basti, Sikar, District Sikar
(Rajasthan).
3. Mahendra Kumar S/o Shri Sugna Ram aged around 36
years by caste Harijan R/o, Harijan Basti, Ward No. 27,
Sikar, District Sikar (Rajasthan).
4. Shyopal S/o Shri Sugna Ram Aged around 38 years by
caste Harijan R/o, Harijan Basti, Ward No. 27, Sikar,
District Sikar (Rajasthan).
5.Anita W/o Shri Shyopal by caste Harijan R/o Harijan
Basti, Ward No. 27, Sikar, District Sikar (Rajasthan).
6. Amit Kumar Dhikiya S/o Shri Sukhdev by caste Harijan
R/o Fatehpur Road, Harijan Basti, Ward No. 5, Sikar,
District Sikar (Rajasthan).
7. Akshya Kumar Dhikiya S/o Shri Sukhdev by caste
Harijan R/o Fatehpur Road, Harijan Basti, Ward No.5,
Sikar, District Sikar (Rajasthan).
8. Maya Devi W/o Shri Vijay Kumar Aged around 28 years
by caste Harijan R/o Near Dev Gas Godwn, Harijan Basti,
Ward No. 23, Sikar, District Sikar (Rajasthan).
9. Manoj Mehatar S/o Shri Richpal Mehatar Aged around
24 years by caste Harijan R/o Near Dev Gas Godwn,
Harijan Basti, Ward No.23, Sikar, District Sikar
(Rajasthan).
(80 of 126) [CW-12762/2018]
10. Poonam Devi W/o Shri Puran Mal by caste Harijan R/o
Behind Housing Board, Harijan Basti, Sikar, District Sikar
(Rajasthan).
11. Lakchaman Kumar S/o Shri Shishpal by caste Harijan
R/o Behind Housing Board, Harijan Basti, Sikar, District
Sikar (Rajasthan).
12. Dhanni Devi W/o Shri Vijay Kumar by Caste Harijan
R/o Deen Mohammad Road, Ward No. 5, Sikar, District
Sikar (Rajasthan).
13.Arjun S/o Shri Omprakash by caste Harijan R/o Deen
Mohammad Road, Ward No.5, Sikar, District Sikar
(Rajasthan).
14.Krishna Kumar S/o Shri Omprakash by caste Harijan
R/o Deen Mohammad Road, Ward No. 5, Sikar, District
Sikar (Rajasthan).
15. Vijay Kumar S/o Shri Omprakash by caste Harijan
R/o Deen Mohammad Road, Ward No. 5, Sikar, District
Sikar (Rajasthan).
16.Vijay Chanwariya S/o Shri Gopal Chanwariya by caste
Harijan R/o Ambedkar Nagar, Ward No.46, Sikar, District
Sikar (Rajasthan).
17.Prem Devi W/o Shri Pappu Ram by caste Harijan R/o
Fatehpur Road, Harijan Basti, Ward No.5, Sikar, District
Sikar (Rajasthan).
18. Surendra Kumar S/o Shri Deenaram by caste Harijan
R/o Behind Housing Board, Harijan Basti, Sikar, District
Sikar (Rajasthan).
19. Seema Devi W/o Shri Ashok Kumar by caste Harijan
R/o Near Dev Gas Godwn, Harijan Basti, Ward No. 23,
Sikar, District Sikar (Rajasthan).
20. Abhishek S/o Shri Ashok Kumar by caste Harijan R/o
Near Dev Gas Godwn, Harijan Basti, Ward No. 23, Sikar,
District Sikar (Rajasthan).
21. Pintu Kumar Harijan S/o Shri Gyani Harijan by caste
Harijan R/o village Budholi via Neem-ka-thana, Sikar,
District Sikar (Rajasthan).
22. Suman Kumari D/o Shri Shankar Lal by Caste Harijan
R/o Fatehpur Road, Harijan Basti, Ward No.5, Sikar,
(81 of 126) [CW-12762/2018]
District Sikar (Rajasthan).
----Petitioners
Versus
1. State of Rajasthan through Secretary, Deputy
Secretary, Govt. Of Rajasthan, Local Self Department,
Secretariat, Jaipur (Rajasthan).
2. Director and Joint Secretary Department of Local
Bodies, Jaipur (Rajasthan).
3. Nagar Parishad Sikar through Commissioner, Sikar
(Rajasthan).
---Respondents
S.B. Civil Writs No. 13282/2018
1. Jagdish Prasad S/o Shri Lala Ram, aged about 48 years, R/o
2222, Harijan Basti, Monoharpura Kacchi Basti, Jagatpura, Jaipur.
2. Kedar S/o Shri Ramchandra, R/o 1334, Harijan Basti,
Manoharpura Kacchi Basti, jagatpura, Jaipur.
.....petitioners
Versus
1. The State of Rajasthan through Director, Local Bodies
Department, Jaipur.
2. Chief Executive Officer, Municipal Corporation Jaipur.
3. The Commissioner (Personnel), Municipal Corporation, Jaipur.
.....Respondents
S.B. Civil Writs No. 13283/2018
1. Teeja Devi W/o Ramavtar, aged about 44 years
2. Kiran W/o Ramuram
3. Santosh W/o Kaluram
4. Rajani W/o Banwari Lal
5. Murari Lal S/o Mangturam
6. Lali Devi W/o Murari Lal
7. Suman Devi W/o Raju
8. Seema W/o Pawan Kumar
9. Suman W/o Mahendra Kumar
10. Sundari W/o Chunni Lal
11. Pushpa W/o Sushil Kumar
12. Pawan Kumar S/o Mithuram
(82 of 126) [CW-12762/2018]
13. Mahesh Kumar S/o Chhitar Mal
14. Lalita Devi W/o Narendra Kumar
15. Beena Devi W/o Mahendra Kumar
16. Kaluram S/o Omi
17. Kailash Chand S/o Sitaram
18. Raj Kanwari W/o Kailash Chand
19. Soni S/o Kailash Chand
20. Rahul S/o Kailash Chand
21. Kavita W/o Mukesh Kumar
22. Sunita W/o Prahlad
23. Vinod Kumar S/o Sitaram
24. Laxmi Devi W/o Chandra Kumar
25. Dinesh S/o Vinod Kumar
26. Tarun S/o Vinod Kumar
27. Satish S/o Bajrang Lal
All are R/o Harijan Basti, Ward No. 4, Fatehpur Road, Sikar
....Petitioners
Versus
1. The State of Rajasthan through Principal Secretary,
Department of Local Bodies, Rajasthan, Secretariat, Jaipur.
2. The Director-cum- Ex-Officio Joint Secretary, Local Self
Govt. G-3, Rajmahal Palace Residential Area, Civil Phatak, 22
Godown, Jaipur.
3. Commissioner, Zila Parishad Sikar
.......Respondents
S.B. Civil Writs No. 13284/2018
1. Vickey S/o Shri Kaluram resident of plot no. 2/128, Azad
nagar, Harizan basti, Jaipur.
2. Kanta Devi W/o Kaluram resident of plot no. 2/128, Azad
nagar, Harizan basti, Jaipur.
3. Ajay S/o Shri Kaluram resident of plot no. 2/128, Azad
nagar, Harizan basti, Jaipur.
4. Vijay S/o Shri Kaluram resident of plot no. 2/128, Azad
nagar, Harizan basti, Jaipur.
5. Rajkumar S/o Shri Lalchand, resident of Azad nagar,
Harizan basti, Jaipur.
6. Champa W/o Deepak resident of plot no. 2/28, Azad nagar,
Harizan basti, Jaipur.
(83 of 126) [CW-12762/2018]
7. Ranu W/o Vijay resident of plot no. 2/28, Azad nagar,
Harizan basti, Jaipur.
8. Hariprasad S/o Gulabchand resident of Gandhi mori,
Harizan basti, Toph Khane Ka rasta, Jaipur.
9. Maya W/o Hariprasad, resident of Gandhi mori, Harizan
basti, Toph Khane Ka rasta, Jaipur.
10. Mamta Devi W/o Suresh Kumar resident of 114,
Shyampuri, Hida ki mori, Jaipur.
11. Mahendra Kumar S/o Shri Lalchand, resident of House No.
2/168, Azad nagar, Harizan Basti, Jaipur.
12. Gulabchand S/o Shri Ramdayal resident of House No. 74,
Shyam puri, Hida Ki mori, Jaipur.
13. Omprakash S/o Shri Ramdayal, resident of House No. 74,
Shyam puri, Hida ki mori, Jaipur.
14. Mukesh S/o Babulal resident of plot no. 18, Munidevi's
house, Sita badi, dhanka Basti, jaipur.
15. Umesh S/o Babulal resident of Sita badi, Jhotwara Puliya
ke pass, Jaipur.
16.Gokul Jojatar S/o Mahesh Jajoter, resident of Plot No. 168,
Shyam Puri, Hida Ki mori, Jaipur.
17. Banti Kalyani S/o Subhash Kalyani, resident of House No.
30, Ayodha Nagar, Jamdoli, Jaipur.
18. Sandeep Kalyani S/o Subhash Kalyani, resident of House
No. 30, Ayodha Nagar, Jamdoli, Jaipur.
19. Preeti Kalyani W/o Banti Kalyani, resident of House No.
30, Ayodha Nagar, Jamdoli, Jaipur.
20. Madhu Kalyani W/o Sunil Kalyani, resident of House No.
30, Ayodha Nagar, Jamdoli, Jaipur.
21. Ravi Chouhan S/o Prabhu singh Chouhan, resident of plot
no. 8, new colony, Near Sindhi panchyti school, Jaipur.
22. Rohit Chouhan S/o Meghraj Chouhan, resident of plot no.
8, new colony, Near Sindhi panchyti school, Jaipur.
23. Vinay Chouhan S/o Meghraj Chouhan, resident of plot no.
8, new colony, Near Sindhi panchyti school, Jaipur.
24. Tara devi biwal W/o Amit Biwal, resident of Plot No. 114,
Shyam puri, Hida Ki mori, Jaipur.
25. Sumita devi W/o Deepak Kumar Balmiki, resident of
Ambedker colony, Jaipur Gate, sanganer, Jaipur.
26. Kiran devi W/o Hamraj Handa, resident of Sita badi,
Harizan basti, Jhotwara, Jaipur.
27. Rajani Chawaria D/o Mukesh Kumar Chawaria, resident of
bada gaav Jawetha, Rampura Dabdi, siker road, Jaipur.
28. Vijay kumar S/o Pooran Lal resident of Sita badi, Harizan
(84 of 126) [CW-12762/2018]
basti, Jhotwara, Jaipur.
29. Ratanlal Harizan S/o Gopal Lal Harizan, resident of
Dantala Meena, Jamwaramgarh, Jaipur.
30. Sunita W/o Suresh resident of E- 96, Jahalana doongri,
Jaipur.
31. Poonam W/o Mohal lal, resident of plot no. A-6, Naher
garh kile ke nicche, chaweriya Marg, Harizan Basti, Jaipur.
32.Deepak S/o Kaluram, resident of plot no. 2/128, Azad
nagar, Harizan basti, Jaipur.
....petitioners
Versus
1. State of Rajasthan through its Principal secretary,
Department of Local Self, Government of Rajasthan, Jaipur.
2. Director, Department of Local Self, Government of
Rajasthan, G-3, Raj Mahal Palace, residential area, Civil Line
Phatak, Bais Godam, Jaipur.
3. Municipal Corporation Jaipur through its Commissioner,
Pandit Deen Dayal, Updhayay Bhawan, Tonk Road, Jaipur.
......Respondents.
S.B. Civil Writs No. 13286/2018
1. Omprakash S/o Shri Kishan, aged about 35 years, by caste
Valmiki, R/o Sitabari, Harijan Basti, Camani Road, Jhotwara,
Jaipur (Raj.).
2. Brij Mohan S/o Shri Nathu Lal, aged about 40 years, by
caste Harijan, R/o Plot No. 126-A, Under Nahargarh Fort,
Mohan Nagar Road, Harijan Basti, Jaipur (Raj.).
3. Rajesh S/o Shri Lal Chand, aged about 36 years, by caste
Harijan, R/o Plot No. 12-A, Chandpole Bazar, Harijan Basti,
Jaipur (Raj.).
4. Mal Chand S/o Shri Mohanlal, aged about 36 years, by
caste Harijan, R/o Plot No. 41-A, Saraswati Colony, Tejaji ki
Bagichi, Purani Basti, Jaipur (Raj.).
5. Ratan S/o Shri Moolchand, aged about 37 years, by caste
Harijan, R/o Plot No. 26, Tejaji Ki Bagichi, Saraswati Colony,
Purani Basti, Jaipur (Raj.).
6. Mahesh S/o Shri Gopallal, aged about 36 years, by caste
Harijan, R/o Plot No. 14, New Colony, Near Sindhi Panchayat
School, M. I. Road, Jaipur (Raj.).
7. Tara Chand S/o Shri Chauthmal, R/o House No. 2574,
Jagatpura, Jaipur.
8. Kamlesh S/o Shri Sannu Ram, R/o House No. 1330,
Jagatpura, Jaipur.
9. Omi S/o Shri Ramswaroop , R/o House No. 2624,
(85 of 126) [CW-12762/2018]
Jagatpura, Jaipur.
10. Kajod S/o Shri Rampal, R/o House No. 2189, Jagatpura,
Jaipur.
11. Ramveer S/o Shri Soni Lal, R/o House No. 2547,
Jagatpura, Jaipur.
12. Vinod S/o Shri Ramdeva, R/o House No. 2190, Jagatpura,
Jaipur.
13. Sitaram S/o Shri Banshi, R/o House No. 2549, Jagatpura,
Jaipur.
14. Ramlal @ Ramu S/o Shri Kalyan, R/o House No. 2601,
Jagatpura, Jaipur.
15. Kalu S/o Shri Bhanwar, R/o House No. 2557, Jagatpura,
Jaipur.
16. Chetan S/o Shri Rampal, R/o House No. 2189, Jagatpura,
Jaipur.
17. Kadu S/o Shri Kanhiya, R/o House No. 2549, Jagatpura,
Jaipur.
18. Ramesh S/o Shri Ramswaroop, R/o House No. 2578,
Jagatpura, Jaipur.
19. Pappu S/o Shri Motilal, R/o House No. 2216, Jagatpura,
Jaipur.
20. Raju S/o Shri Ramlal, R/o House No. 1329, Jagatpura,
Jaipur.
21. Tara Chand S/o Shri Ramswaroop, R/o House No. 2612,
Jagatpura, Jaipur.
22. Jagdish Prasad S/o Shri Lala Ram, aged about 48 years,
R/o 2222, Harijan Basti, Monoharpura Kacchi Basti,
Jagatpura, Jaipur.
23. Kedar S/o Shri Ramchandra, R/o 1334, Harijan Basti,
Monoharpura Kacchi Basti, Jagatpura, Jaipur.
24. Pappu Lal S/o Shri Buddha Ram, R/o 70/04, Valmiki
Colony, Malviya Nagar, Jagatpura Road, Jaipur.
....Petitioners
Versus
1. The State of Rajasthan through Director, Local Bodies
Department, Jaipur.
2. Chief Executive Officer, Municipal Corporation Jaipur.
3. The Commissioner (Personnel), Municipal Corporation,
Jaipur.
.....Respondents
S.B. Civil Writs No. 13557/2018
1. BHARAT S/O NORATMAL AGED 38 YEARS, R/O TRAMBE
(86 of 126) [CW-12762/2018]
STATION HARIJAN BASTI, RAMGANJ AJMER RAJASTHAN.
2. AMIT KUMAR S/O SHRI RAJKUMAR AGED 35 YEARS, R/O
SHAKTI NAGAR AAM KA TALAN, AJMER RAJASTHAN
3. RANJEET KALOSIA S/O SHRI NATHULAL KALOSIA, AGED 42
YEARS, R/O NAKA MADAR, GUJARON KA MOHALLA, MOHAN
GEORGEWALI GALI, AJMER RAJASTHAN
---PETITIONERS
VERSUS
1. STATE OF RAJASTHAN THROUGH ITS PRINCIPAL SECRETARY,
DEPARTMENT OF LOCAL SELF, GOVERNMENT OF RAJASTHAN
JAIPUR
2. THE DIRECTOR, DEPARTMENT OF LOCAL SELF GOVERNMENT,
G-3, RAJ MAHAL PALACE, RESIDENTIAL AREA, CIVIL LINES
PHATAK, 22 GODOWN, JAIPUR
3. NAGAR NIGAM AJMER THROUGH ITS CHIEF EXECUTIVE
OFFICER
4. DEPUTY DIRECTOR (REGIONAL) CUM CHAIRMAN (ENQUIRY
COMMITTEE) LOCAL BODIES DEPARTMENT AJMER
----RESPONDENTS
S.B. Civil Writs No. 13877/2018
1. DASHRATH S/O SHRI GOPAL LAL RESIDENT OF PLOT
NO. 20, BEHIND NAGPAL PETROL PUMP, HARIZAN BASTI,
GANGAPOLE, JAIPUR.
2. ARUN GOLECCHA S/O SHRI SITARAM GOLECCHA R/O
CHANDPOLE, HARIZAN BASTI, BALANAND JI KA RASTA,
JAIPUR.
3. NEETU W/O SHRI SURENDRA PATUNA, R/O CHANDPOLE,
HARIZAN BASTI, BALANAND JI KA RASTA, JAIPUR.
4. PRAVEEN S/O SHRI KALURAM R/O PLOT NO. E-15,
VISHWARKAMA COLONY, SHASTRI NAGAR, JAIPUR.
5. VINOD S/O SHRI RAMCHARAN, R/O HOUSE NO. 44,
GOVIND RAO JI KA RASTA, AAKHRI CHOWRAHA, PURANI
BASTI, JAIPUR.
6. AMRIT NAKWAL S/O SHRI RAMCHARAN NATWAL, R/O
PLOT NO. A-18, AMRITPURI, GHATGATE, JAIPUR.
7. SUNIL S/O SHRI BHAGAT RAM, R/O PLOT NO. 85,
SHYAMPURI, HIDA KI MORI, JAIPUR.
8. VIKRAM VALMIKI S/O SHRI SHIVRATAN VALMIKI, R/O
LAXMI COLONY, NEAR NAGAR NIGAM STADIUM, SANGANER,
JAIPUR.
9. KAVITA D/O SHRI GOPAL LAL, R/O 2-E-15,
VISHWARKAMA COLONY, SHASTRI NAGAR, JAIPUR
(87 of 126) [CW-12762/2018]
10. ASHA DEVI W/O SHRI JUGAL KISHORE, R/O
SHYAMPURI, HIDA KI MORI, GANDHI CIRCLE, JAIPUR.
11. GEETA W/O SHRI MUKTILAL, R/O HOUSE NO. 492, J.P.
COLONY, TIWARI BHAWAN KE PICCHE, JAIPUR.
12. ASHA W/O SHRI BUDDHI PRAKASH, R/O HOUSE NO. 15,
AMBEDKER COLONY, OUTSIDE JAIPUR GATE, JAIPUR.
13. SUMAN TUNDLAYAT W/O SHRI ROBIN KUMAR, R/O D.P.
COLONY, NAHARI KA NAKA, SHASTRI NAGAR, JAIPUR
14. RAJESH S/O SHRI RAMPAL, R/O 2/164, AZADNAGAR,
JAWAHAR NAGAR, GHAT KI GHUNI, JAIPUR.
15. DEEPAK NARWAL S/O SHRI RAMESH NARWAL, R/O PLOT
NO. 119, SANTOSH NAGAR, AJMER ROAD, JAIPUR.
16. JAGDISH S/O SHRI SURESH KUMAR, R/O HOUSE NO. A-
11, AZAD COLONY, SIKAR HOUSE, JAIPUR.
17. ANITA W/O SHRI RAJENDRA, R/O AADARSH NAVAL
BASTI, HASANPURA, JAIPUR AT PRESENT RESIDENT OF
HOUSE NO. 155, RAJIVNAGAR, KACCHI BASTI, HATWARA,
JAIPUR.
18. MANJU DEVI GOGALIYA W/O SHRI GOVIND GOGALIYA,
R/O HOUSE NO. 31, BACKSIDE OF RAILWAY STATION,
KRISHANA COLONY, SANGANER, JAIPUR.
19. SHARDA DEVI W/O SHRI SATAYPRAKASH, R/O UNIYARA
RAO KA RASTA, SARASWATI COLONY, PURANI BASTI, JAIPUR.
20. DEEPAK S/O SHRI SITARAM, R/O SHIVAJI NAGAR,
SHASTRI NAGAR, JAIPUR.
21. ROHIT S/O SHRI VIJENDRA, R/O PLOT NO. 13, NEW
COLONY, NEW SINDHI PANCHYTI SCHOOL, JAIPUR.
22. VISHAL S/O SHRI VIJENDRA, R/O PLOT NO. 13, NEW
COLONY, NEAR SINDHI PANCHYTI SCHOOL, JAIPUR
23. GAURAV KUMAR KALOSIYA S/O SHRI SHYAMSUNDER
KALOSIYA, R/O AADARSH NAVAL BASTI, HASANPURA,
JAIPUR.
24. SAVITRI KALOSIYA W/O SHRI SHYAMSUNDER
KALOSIYA, R/O AADARSH NAVAL BASTI, HASANPURA,
JAIPUR.
25. SHYAMSUNDER KALOSIYA S/O SHRI DHARAMDAS, R/O
AADARSH NAVAL BASTI, HASANPURA, JAIPUR.
26. RAJESH KALOSIYA S/O SHRI DHARAMDAS, R/O
AADARSH NAVAL BASTI, HASANPURA, JAIPUR.
(88 of 126) [CW-12762/2018]
27. SHANKUNTALA W/O SHRI RAJESH KALOSIYA R/O
AADARSH NAVAL BASTI, HASANPURA, JAIPUR.
28. RAHUL KUMAR KALOSIYA S/O SHRI RAJESH KALOSIYA
R/O AADARSH NAVAL BASTI, HASANPURA, JAIPUR.
29. VISHNU KALOSIYA S/O SHRI DHARAMDAS, R/O
AADARSH NAVAL BASTI, HASANPURA, JAIPUR.
30. SANTOSH DEVI W/O MADHUSUDHAN, R/O NEW
COLONY, NEAR SINDHI PANCHYATI SCHOOL KE PASS,
JAIPUR.
31. JITU LAKHAN S/O SHRI SHIVCHARAN LAKHAN, R/O 164,
RAJIV NAGAR, NBC, KHATIPURA ROAD, JAIPUR.
32. AAKASH LAKHAN S/O SHRI SHIVCHARAN LAKHAN, R/O
164 RAJIV NAGAR, NBC, KHATIPURA ROAD, JAIPUR.
---PETITIONERS
VERSUS
1. STATE OF RAJASTHAN THROUGH ITS PRINCIPAL
SECRETARY, DEPARTMENT OF LOCAL SELF, GOVERNMENT OF
RAJASTHAN, JAIPUR.
2. DIRECTOR, DEPARTMENT OF LOCAL SELF, GOVERNMENT
OF RAJASTHAN, G-3, RAJ MAHAL PALACE, RESIDENTIAL
AREA, CIVIL LINE PHATAK, BAIS GODAM, JAIPUR.
3. MUNICIPAL CORPORATION JAIPUR THROUGH ITS
COMMISSIONER, PANDIT DEEN DAYAL, UPDHAYAY BHAWAN,
TONK ROAD, JAIPUR.
---RESPONDENTS
S.B. Civil Writs No. 14773/2018
Kamlesh s/o Kalyan, aged about 30 years, R/o Hameer pul
Kachi Basti, Tonk Road, Sawai Madhopur (Raj.)
---PETITIONER
versus
1. The State of Rajasthan through principal secretary to the
Government, local self Government, Government of
Rajasthan, Government Secretariat, Jaipur.
2. Director, Local Bodies Rajasthan, Jaipur.
3. Municipal council Sawai Madhopur District Sawai
Madhopur through its Commissioner.
(89 of 126) [CW-12762/2018]
----RESPONDENTS
S.B. Civil Writs No. 14806/2018
Indira W/o Shri Om Prakash , Aged About 40 Years, R/o
Harijan Basti, Alanpur, Sawai Madhopur (Raj.)
----Petitioner
Versus
1.The State Of Rajasthan Through Principal Secretary To The
Government, Local Self Government , Government Of
Rajasthan, Government Secretariat, Jaipur
2. Director, Local Bodies Rajasthan, Jaipur.
3. Municipal Council Sawai Madhopur District Sawai
Madhopur through its Commissioner.
----Respondents
S.B. Civil Writs No. 15037/2018
1. Vishnu Harijan Son of Shri Hari Lal Harijan, aged
about 28 years, by caste Harijan, R/o Gandhi Colony,
Harijan Basti, ward no. 19, Gangapurcity, District Sawai
Madhopur (Raj.)
2. Bhagwan Das S/o shri Ram Swaroop, aged about 33
years, by caste Harijan, R/o Harijan Basti, Bada Mohalla,
ward no. 19, Gangapurcity, District Sawai Madhopur
(Raj.)
3. Rekha Harijan D/o Shri Kadu Ram, Wife of Shri Biru
Harijan, aged about 31 years, by caste Harijan, Resident
of Harijan Basti, Mirjapur, ward no. 04, Gangapurcity,
District Sawai Madhopur (Raj.)
----PETITIONERS
VERSUS
1. State of Rajasthan through Principal secretary,
Department of local self Government, Government
Secretariat, Near Statue Circle, Jaipur (Raj.)
2. Director cum Joint Secretary, Directorate, Local Self
Government, Near Civil Lines Phatak, Jaipur (Raj.)
3. Commissioner, Municipal Council, Gangapurcity,
District Sawai Madhopur (Raj.)
(90 of 126) [CW-12762/2018]
---NON-PETITIONERS
S.B. Civil Writs No.11620/2014
1. Rajendra Chanwriya Son of Bhanwar Lal Chanwriya, aged
about 37 years, by caste Harijan, resident of Agency Area,
Ward No. 18, House No. 30, Deoli, District Tonk (Raj.)
2. Rakesh Chanwriya Son of Bhanwar Lal Chanwriya, aged
about 26 years, by caste Harijan, resident of Agency Area,
Ward No. 18, House No. 30, Deoli, District Tonk (Raj.)
3. Naresh Kumar Harijan Son of Ram Lal Harijan, aged about
29 years, by caste Harijan, resident of Deoli, District Tonk
(Raj.)
4. Mukesh Kumar Son of Ram Pal Harijan, aged about 33
years, by caste Harijan, resident of Agency Area, Ward No.
18, House No. 30, Deoli, District Tonk (Raj.)
5. Rekha Kumari Wife of Mukesh kumar, aged 26 years,
resident of Ward No. 18, Deoli, District Tonk (Raj.)
6. Ramavtar Teji Son of Shri Ram Prasad, aged about 28
years, resident of ward No. 4, Harijan Mohalla, Tehsil Deoli,
District Tonk (Raj.)
7. Kamlesh Kumar Goyar son of Banshi Lal Goyar, aged about
28 years, resident of Agency Area, Wark No. 18, House No.
30, Deoli, District Tonk (Raj.)
......petitioners
Versus
1. State of Rajasthan, Department of Local Self Bodies, Govt.
Secretariat, Jaipur through its Secretary.
2. Dy. Secretary (administration), Department of Local Self
Bodies,, Got. Secretariat, Jaipur (Raj.)
3. Dy. Director (administration), Department of Local Self
Bodies, Govt. Secretariat, Jaipur (Raj.)
4. Commissioner, Nagar Palika, Deoli, District Tonk (Raj.)
......Respondents
S.B. Civil Writs No.2258/2016
1. BAGGA @ DAG RAM SON OF SHRI SHANKAR LAL, AGED
ABOUT 28 YEARS, R/O VILLAGE SAMORE, TEHSIL
RAJAKHEDA, DISTRICT DHOLPUR.
2. DHARMENDRA S/O SHRI PREM SINGH, AGED ABOUT 27
YEARS, R/O VILLAGE SAMORE, TEHSIL RAJAKHEDA,
DISTRICT DHOLPUR.
3. MALKHAN S/O BABUL LAL, AGED 26 YEARS, R/O
VILLAGE SAMORE, TEHSIL RAJAKHEDA, DISTRICT DHOLPUR.
(91 of 126) [CW-12762/2018]
4. SATHISH S/O SHRI GANGA RAM, AGED 34 YEARS, R/O
VILLAGE SAMORE, TEHSIL RAJAKHEDA, DISTRICT DHOLPUR.
5. DESH RAJ S/O SHRI HARI SINGH, AGED 28 YEARS, R/O
HARIJAN BASTI, BIRJA PADA, OLD CITY, DISTRICT DHOLPUR
-----PETITIONERS
VERSUS
1. STATE OF RAJASTHAN, THROUGH PRINCIPAL
SECRETARY, LOCAL SELF GOVERNMENT DEPARTMENT,
GOVERNMENT SECRETARIAT, JAIPUR.
2. DIRECTOR, LOCAL SELF GOVERNMENT DEPARTMENT,
NEAR 22- GODOWN, JAIPUR.
3. MUNICIPAL BOARD, RAJAKHEDA, DHOLPUR THROUGH
IT'S CHAIRMAN.
4. EXECUTIVE OFFICER, MUNICIPAL BOARD, RAJA KHEDA,
DHOLPUR.
----RESPONDENTS
For Petitioner(s) : Mr. Mukesh Agarwal, Mr. V.K.
Mathur, Mr. S.L. Sharma, Mr. Tarun
Choudhary, Mr. Ajatshatru Mina, Mr.
Anoop Dhand, Mr. R.S. Bhardwaj,
Mr. Kuldeep Aswal, Mr. J.R.
Choudhary, Mr.R.P. Saini, Mr. Yogesh
Kumar Tailor
For Respondent(s) : Mr. Rajendra Prasad, AAG assisted
by Mr. Surya Pratap Singh
HON'BLE MR. JUSTICE VEERENDR SINGH SIRADHANA
Order
07/09/2018
1. Consented by the counsel for the parties, the batch of writ
applications has been taken up together, at this stage, for final
disposal by this common order, in view of the identicalness of
questions of facts and law raised.
(92 of 126) [CW-12762/2018]
2. Shorn off unnecessary details, the essential skeletal material
facts are: that the State-respondents vide advertisement dated
13th April, 2018, invited applications from eligible candidates for
appointment to the post of 'Safai Karamchari', withdrawing the
earlier advertisement dated 25th May, 2012 and 31st May, 2012, to
the extent of appointments not made, even after completion of
selection process. However, the candidature of the participating
candidates of recruitment of 2012, was to be considered in the
new selection process initiated vide advertisement dated 13 th
April, 2018, allowing relaxation of age. The above noted writ
applications have been instituted assailing the recruitment process
initiated vide advertisement dated 13th April, 2018, on various
grounds. In view of the pleadings of the parties; the controversy
projected in the writ applications can, broadly, be classified into
five issues, which needs adjudication by this Court. The five issues
that emerge for adjudication are:
(A) whether the procedure for direct recruitment on the basis of
Lottery system, is valid and legal ?
(B) whether the vacancies year-marked for reserved category
after having been filled up, the candidates of reserved category
could be considered against Open/General category vacancies ?
(C) whether the left over vacancies of the selection process of
year 2012, to the extent where appointments could not be made,
could be withdrawn and included in the selection process of year
2018 ?. and;
(93 of 126) [CW-12762/2018]
(D) whether the manual scavengers were/are not entitled for
preference in the selection process ?.
3. In order to appreciate the controversy on the issues
aforesaid; it will be profitable to take note of the singular factual
matrix and circumstances of the case at hand, wherein
recruitment to the post of 'Safai Karamchari', could not be made
for a long time since 1992.
(i) A Coordinate Bench of this Court, while adjudicating upon
SBCWP No.1177/1992: Sushila Vs. State of Rajasthan & Ors.
along with analogous matters, decided on 21st October, 1992,
in the backdrop of claim of the petitioners therein for
regularization and challenge to termination of their employment;
while issuing the directions, made an order for selection on the
basis of lottery system, relying upon earlier opinion of this court in
the case of Rajasthan Dainik Vetan Bhogi Anshkalin Safai
Mazdoor Sangathan and Ors. Vs. State of Rajasthan and
Ors.-(90): 1992 (2) RLR 516, wherein it was observed that
where no minimum qualification is required at all and all
uneducated persons are eligible than the appointment in such a
case could only be properly made by lottery system.
(ii) On 13 January, 2003, a circular was issued for selection on
the basis of lottery. Be that as it may, in SBCWP No. 12234/2009,
a Co-ordinate Bench of this Court stayed the appointment on the
post of sweeper in favour of those who had worked for less than
240 days.
(94 of 126) [CW-12762/2018]
(iii) In the case of Shankar and Ors. Vs. State of Rajasthan
and Ors.: SBCWP No. 10715/2009, the circular dated 13 th
January, 2003, providing appointment by lottery system was
depricated unless the statutory rules provided for such a
procedure, and therefore, directed the respondents not to
continue the process under the aforesaid circular.
4. It was in the aforesaid background, the recruitment process
was initiated afresh vide advertisement No. 1/2012 dated 25 th
May, 2012, and advertisement No. 2/2012 dated 31st May, 2012;
for recruitment on the post of 'Safai Karamcharies'. The vacancies
initially advertised were subsequently increased. On 3rd May,
2013, the State Respondents decided to fill up 20,000 posts from
amongst open category and Scheduled Caste candidates, in the
first phase. On 23rd Januray, 2014, the Rajasthan Municipalities
(Safai Employees Service) Rules, 2012, (for short, 'the Rules of
2012'), were amended by introduction of a provision for selection
by way of lottery system.
5. The process of selection in the first phase from open
category and Scheduled Caste candidates became subject of
challenge in several writ applications. Vide order dated 19 th
Januray, 2016, this Court declared the bifurcation of two
categories for recruitment in the first phase, as illegal and
unconstitutional. The State-respondents were also restrained from
providing any reservation of posts to 'Valmiki' and 'Hela' Socities,
in the name of preference. It was further declared that
appointment by lottery system introduced vide amendment dated
(95 of 126) [CW-12762/2018]
23rd January, 2014, could not be applied to recruitment process
initiated vide advertisement dated 25th May, 2012, for "rules of
game cannot be changed in the midst". Hence, selection made
through lottery system in the year 2012, was declared illegal.
6. A Division Bench of this Court in the case of Amit Gujarati
and ors. Vs. State of Rajasthan and ors:DBCWP
No.14059/2015, vide order dated 19th May, 2016, oberved that
the recruitment process initiated vide advertisement dated 25 th
May, 2012, applying amneded provision made on 23rd January,
2014, was illegal, and therefore, directed the Municipal
Corporation, Jaipur, to proceed with the recruitment process
according to the Rules in vogue on the date of advertisement, if
the recruitment process was required to be proceeded further.
However, on 19th December, 2017, a Coordinate Bench of this
Court in the case of Lalit Kumar & Ors. Vs. Principal
Secretary to the Govt. and Ors.:SBCWP No.11914/2015, in the
backdrop of observations made by the Division Bench in the case
of Amit Gujarati and ors. (supra), keeping in view the dearth of
"Safai Karamcharies, all the Municipal Corporations were directed
to proceed with appointment in terms of selection already made
under the advertisement dated 25th May, 2012, forthwith.
7. On the other hand, selections made in some of the
municipalities were faulted for serious irregularities and in some
cases such selections were cancelled. In case of district Ajmer,
wherein writ application(s) were instituted assailing the
cancellation, were dismissed. However, in intra-court appeals
(96 of 126) [CW-12762/2018]
preferred, it surfaced that in some cases appointments were made
on the basis of wrong/fake/forged experience certificates.
However, for that the entire selection process would not have been
cancelled, hence, it was directed to complete the selection process
within a period of two months by proper scrutiny of the
documents/certificates, separating the tainted from untainted. If
sufficient number of eligible candidates were not available; an
advertisement was required to be issued afresh immediately. In
the meanwhile, Rules of 2012, were amended on 11th April, 2011.
8. It the backdrop of factual matrix and background aforesaid;
the State-respondents issued advertisement dated 13 th April,
2018, for recruitment of 'Safai Karamchari' urgently withdrawing
the unfilled vacancies for which the recruitment process was
initiated vide advertisement dated 25th and 31st May, 2012, and
appointments could not be made even after conclusion of selection
process. However, the applicants of recruitment process of 2012,
are to be considered in the selection process involved herein,
without submission of application forms afresh, and with
relaxation of age.
9. The recruitment process involved herein also became
subject matter of challenge in DBCWP No. 13187/2018: Akhil
Bhartiya Valmiki Samaj Arakshan Samajik Shodh and Vikas
Samiti Vs. The State of Rajasthan and Ors., assailing the
legality and validity of the Notification dated 23rd Januray, 2014,
amending Rule 9 of the Rules, 2012, by induction of lottery
system as one of the creterion for recruitment. The writ
(97 of 126) [CW-12762/2018]
application has been dismissed on 13th July, 2018, upholding the
legality and validity of the Notification dated 23rd Januray, 2014.
10. In the face of adjudication by the Division Bench in the case
of Akhil Bhartiya Valmiki Samaj Arakshan Samajik Shodh
and Vikas Samiti (supra), learned counsel for the petitioners
gave up the plea of challenge to the recruitment process applying the criteria of lottery system. Thus, the issue of lottery system, as a criterion applied in the recruitment process, stands resolved and needs no further consideration.
11. Mr. Ajat Shatru Mina, learned counsel appearing on behalf of the petitioner(s) in writ application No. 12077/2018, on the issue of inclusion of the reserved category candidates in the open/General Category, who availed of the concession of relaxation in age; vehemently argued that such candidates cannot be included in the open category for they having availed the concession/relaxation in age. Relying upon the circular dated 26 th July, 2017, issued by the Government of Rajasthan, Department of Personnel; learned counsel asserted that only the candiadate belonging to the SC/ST/OBC, who have not availed of any of special concession(s), such as relaxation in age limit and qualified physical fitness etc., in the recruitment process, are only entitled to be selected in the unreserved/open category for having secured more marks than the last candidate of the unreserved/open/General category. In order to reinforce his stand, learned counsel relied on opinion in the case of Gaurav Pradhan and Ors. Vs. State of Rajasthan and Ors.; Civil Appeal No. 8351/2017, decided on 18th August, 2017.
(98 of 126) [CW-12762/2018]
12. Mr. Mukesh Kumar Agarwal, learned counsel appearing on behalf of the petitioners, in addition, urged that the relaxation of age clause, was not included in the advertisement No. 1/2018 and 2/2018, and therefore, amendment in the terms and conditions by corrigendum dated 24th April, 2018, would amount to "change of rules of game in the midest". Hence, the participating candidates, who are not within the maximum age limit of 35 years as on 1st Januray, 2019, are not entitled for consideration of their candidature in the recruitment process involved herein.
13. Learned counsel for the petitioners insistingly argued that once a recruitment process was initiated and concluded vide advertisement dated 25th and 31st May, 2012 and names of the candidates found place in the select list; denial of appointment to such candidates, is illegal, arbitrary and violative of Article 14 and 16 of the Constitution of India. According to the learned counsel, the select list drawn as consequence of recruitment process initiated and concluded pursuant to recruitment process of 25 th and 31st May, 2012, cannot be withdrawn. Further, the State- respondents operated the same select list and accorded appointment to some of the successful candidates, whose names were included in the same select list. Hence, denial of appointment to the petitioners, who too were included in the same select list, is in flagrant violation of Article 14 and 16 of the Constitution of India.
(99 of 126) [CW-12762/2018]
14. With reference to the recruitment process in district Ajmer, wherein a list of 182 candidates, was drawn consequent upon their selection to the post of 'Safai Karamchari' by way of interview and on the basis of experience, the State-respondents were required to complete the recruitment process by scrutiny of the experience certificate separating the tainted and untained candidates. For some of the candidates indulged in fraud; the eligible and untained candidates cannot be penalised. Hence, the respondents were required to complete the recruitment process of 2012 and the same cannot be withdrawn. Reliance has also placed in the case of the Supreme Court in the case of Union of India and ors. Vs. Rajesh P.U. Puthuvainikathu and anr.: AIR 2003 SC 4222, to reinforce the stand.
15. Per contra: Mr. Rajendra Prasad, learned Additional Advocate General appearing on behalf of the State-respondents, highlighting the factual matrix and background of long drawn litigation that continued since the year 1992, resulting into delay and uncertainty, in the circumstances aforesaid, the State- respondents could not conclude the recruitment processes. Further, the recruitment processes became subject matter of litigation leading to issuance of directions from time to time on the issue of lottery system and for other reasons as well. Referring to directions issued by a Coordinate Bench of this Court in the case of Sushila Vs. State of Rajasthan & Ors. (supra), it is urged that the State-respondents were required to verify the actual vacancies existing, against which, the daily-wagers and casual workers could be adjusted. Further, a Scheme was also required to be framed for absorption in a fair and just manner, having regard (100 of 126) [CW-12762/2018] to the length of service and other relevant conditions, including observations made by this Court.
16. Reference has also been made to an interim order dated 23rd September, 2009, by a Coordinate Bench of this Court in the case of Bablu & Ors. Vs. Jaipur Municipal Corporation & Ors.: SBCWP No.12234/2009, wherein the process initiated for issuance of appointment orders on the post of Sweeper, in favour of those, who had worked for less than 240 days; was stayed. Further, where no minimum qualification is required, at all, and all uneducated persons are eligible than the appointment in such a case could only be properly made by lottery system, as has been observed by this Court in the case of Rajasthan Dainik Vetan Bhogi Anshkalin Safai Mazdoor Sangathan and Ors. Vs. State of Rajasthan and Ors.-(90): 1992 (2) RLR 516. Accordingly, when the recruitment process was initiated and concluded applying the criteria of lottery system in the year 2012; the same was faulted for there was no provision to that effect under the Rules of 2012.
17. Mr. Rajendra Prasad, learned Additional Advocate General, further urged that a Division Bench of this Court while setting aside the letter/order dated 11th July, 2014 and the opinion of the learned Single Judge dated 5th May, 2017; in the case of Mahendra Sangat and ors. Vs. State of Raj. And ors.:DBSAW No.779/2017, decided on 13th March, 2018, directed the Municipal Corporation, Ajmer, to proceed further with the same selection process by scrutiny of the forged/fake experience certificate, submitted by the participating candidates, thereby separating the (101 of 126) [CW-12762/2018] tainted from untainted, so as to effectively maintain cleanliness rather than to be dependent on the contractors. Thus, the State- respondents have proceeded with recruitment process from time to time, in accordance with law and directions issued by this Court on the writ applications instituted.
18. According to the learned Additional Advocate General, the recruitment process of 2012, has been rightly withdrawn to the extent of appointments were not made, including the candidates who were included in the select list for the recruitment process declared as illegal by this Court in view of the fact that there was no provision under the Rules of 2012, permitting the State- respondents for recruitment by lottery system. Hence, the claim of the petitioners on that count, cannot be sustained. And this issue is no more res-integra in view of the law declared by the Apex Court of the land in the case of Babita Prasad and ors. Vs. State of Bihar and ors: 1993 Supp(3) SCC 268, The State of Haryana Vs. Subash Chander Marwaha and ors.: (1974) 3 SCC 220 and Shankarsan Dash Vs. Union of India (UOI):
(1991) 3 SCC 47, wherein the Supreme Court in no uncertain terms held that some candidates selected in special circumstances, that cannot became a claim for every candidate even if some vacancies were available. Further, appointed and non-appointed forms separate class and there is no duty imposed on the Government to appoint all persons.
19. Learned Additional Advocate General further added that the mere fact of availing of age relaxation would not defeat the requirement to such category candidates being migrated to open (102 of 126) [CW-12762/2018] category for the simple reason that the criteria for selection in the recruitment process involved herein is on lottary basis and not on merits. Hence, the opinion of the Apex Court of the land as referred to and relied upon while assailing this action of the State- respondents, is absolutely misconcieved for the factual matrix of the case at hand is entirely different and distinguishable.
20. I have heard the learned counsel for the parties and with their assistance perused the material available on record so also gave my thoughtful consideration to the rival submissions at Bar. ISSUE :(A) whether the procedure for direct recruitment on the basis of Lottery system, is valid and legal ?
21. The issue as to legality and validity of appointment on the post of "Safai Karamchari" on the basis of lottery system, may not detain this Court for long in view of the admitted fact that the controversy fell for consideration before the Division Bench in the case of Akhil Bhartiya Valmiki Samaj Arakshan Samajik Shodh and Vikas Samiti (supra), and stands resolved in view of the judgment dated 13th July, 2018, observing thus:
"Taking into consideration facts of this case, we do not find that method of selection by lottery is illegal. The judgment of the (11 of 12) [CW-13187/2018] Karnataka High Court in the case of Shri B.P. Nagaraju Gowda (supra) does not apply to the facts of this case. Learned counsel for petitioner has raised question about fairness in the system of lottery. It has been submitted that manipulations can be made even in lottery. We have given our serious consideration on the aforesaid issue thus called for the record to find out as to how lottery has been drawn. The record shows that a software was prepared by engaging an independent firm.
(103 of 126) [CW-12762/2018] The aforesaid software was then sent for audit to find out as to whether it is full-proof or not. After getting audit report, further process was undertaken by involving the Information and Technology Department, State of Rajasthan. Thus in the process of lottery, the Municipal Councils were not directly involved, rather, they got the software prepared from an independent firm followed by an audit report and lastly, it involved an independent Department of State of Rajasthan namely, Information and Technology. The petitioner has not brought on record any fact which may question the independence of the system in drawing lottery thus the issue about fairness in drawing lottery system remains for the sake of it. Learned counsel for petitioner has even made reference of the previous judgment of this court in the case of Sushila (supra), whereby, an order was passed for making selection on the basis of lottery. The judgment aforesaid was given when fairness in selection by other modes was questioned. To overcome with the difficulty and to have fairness in the selection, the direction to hold selection by evolving method of lottery was given. The respondents, thereafter, adopted the said method for many years. It was stopped when a writ petition was filed to question the mode (12 of 12) [CW- 13187/2018] of selection by lottery. This court caused interference for the reason that rules were not providing mode of selection by lottery. The respondents thus made an amendment to continue old system, as was directed earlier by this court in the case of Sushila (supra). In view of the above, the judgment holding recruitment through lottery to be illegal was in given facts and circumstances. At that time, the rule was not providing mode of recruitment by way of lottery. In view of the discussion made above, we do not find any ground to cause interference in the amendment made by Notification impugned herein. The writ petition is thus dismissed."
ISSUE:(B) whether the vacancies year-marked for reserved category after having been filled up, the candidates of reserved category could be considered against Open/General category vacancies ?
22. Indisputably, reservation for the participating candidates has been devided thus:
(104 of 126) [CW-12762/2018]
a) 16% for Schedule Caste
b) 12% for Schedule Tribe Caste
c) 21% for Other Backward Caste
d) 01% for Special Backward Caste
e) 50% for General Category
23. It is also not disputed that instructions on reservation issued, specifically contemplated that the seats reserved for SC/ST/OBC are required to be filled up from the respective category. Consideration of reserved category candidates against the open/General category is resisted, referrering to Notification dated 26th July, 2017, which contemplates counting of SC/ST/OBC candidates, against unreserved/open seats, only in the event the candidate has not availed of any special concession such as age- limit, marks, payment of examination fee, etc. In support of the plea, reference is made to the opinion of a Coordinate Bench of this Court in the case of Swaroop Kumar Acharya Vs. State:SBCWP No.7371/2014, decided on 9th May, 2017, observing thus:
"No explanation, rational or the object behind joining together both the categories is forthcoming. The very method of joining both the categories together while drawing lottery and thus depriving the petitioners for appointment by putting them up in a disadvantageous position vis-a-vis the Scheduled Caste category (SC) is unfair and in this manner is not only arbitrary but also discriminatory. The same is not supported by Rule, Order of Regulation. It has caused prejudice to the petitioners. The selection of the petitioners which was certain in view of the candidates being less than the number of posts was not only nullified but the petitioners were deprived of their rightful claim under the General category for which the posts were kept separately to be filled from the said category. Adopting the procedure of filing up the posts by a lottery system is one thing and (105 of 126) [CW-12762/2018] violating the clause in the advertisement vide which a fixed number of posts were kept for each respective category in spite of the availability of the candidates in the said category is another. While filling up the posts through lottery system, the respondents could not have reduced or increased the number of posts to be filled under the respective category."
24. Reference has also been made to the opinion of the Apex Court of the land in the case of Indira Sawhney vs. Union of India: 1997 Suppp (3) SCC 217, wherein the Supreme Court, observed thus:
"In this connection it is well to remember that the reservations under Article 16(4) do not operate like a communal reservation. It may well happen that some members belonging to, say Scheduled Castes get selected in the open competition field on the basis of their own merit; they will not be counted against the quota reserved for Scheduled Castes; they will be treated as open competition candidates."
25. Selection must be made on the basis of merit alone, is another plea emphasized relying upon the opinion of the Supreme Court in the case of Dr. Pradeep Kumar Jain Vs. Union of India: 1984 (3) SCC 654, referring to text, which reads thus:
"But let us understand what we mean when we say that selection for admission to medical colleges must be based on merit. What is merit which must govern the process of selection ?
It undoubtedly consists of a high degree of intelligence coupled with a keen and incisive mind, sound knowledge of the basic subjects and infinite capacity for hard work, but that is not enough ; it also calls for a sense of social commitment and dedication to the cause of the poor.
(106 of 126) [CW-12762/2018] We agree with Krishna Iyer, J. when he says in Jagdish Saran's case (supra) : "If potential for rural service or aptitude for rendering medical attention among backward people is a criterion of merit-and it, undoubtedly, is in a land of sickness and misery, neglect and penury, wails and tears-then, surely, belonging to a university catering to a deprived region is a plus point of merit. Excellence is composite and the heart and its sensitivity are as precious in the case of educational values as the head and its creativity and social medicine for the common people is more relevant than peak performance in freak cases."
Merit cannot be measured in terms of marks alone, but human sympathies are equally important. The heart is as much a factor as the head in assessing the social, value of a member of he medical profession. This is also an aspect which may, to the limited extent possible, be home in mind while determining merit for selection of candidates for admission to medical colleges though concededly it would not be easy to do so, since it is a factor which is extremely difficult to judge and not easily susceptible to evaluation."
26. Instructions issued by the Government can be binding only if they are not in violation of provisions of an Act or Rule, is another ground of assailment, harping upon the opinion of the Supreme Court in the case of State of Uttar Pradesh Vs. Chandra Mohan Nigam and Union of India Vs. Chandra Mohan Nigam: 1977 (4) SCC 345, wherein the Apex Court of the land, observed thus:
"Instructions issued by the Government are binding on the Government it, it they do not violate the provisions of an Act or Rule and cannot be violated to the prejudice of the Government servant. In that case, their Lordships of the Supreme Court held that the instructions wre really meant to fill up 'the yawning gaps' in the provisions and these observations are equally applicable to the facts of the present case. As rule 28 is absolutely silent about the determination of inter-se seniority of persons recruited by the new source intrdoduced by the proviso 2(1) of Rule 7, the State Government rightly issued instructions, by the circular dated October 8, 1969, providing the method in which the seniority, amongst L.D. Cs. Recruited by the (107 of 126) [CW-12762/2018] three different modes, was to be determined. As a matter of act, the privisions of the circular are in conformity with and supplement the provisions of rule 28 and are not in derogation thereof".
27. Citing the opinion of the Supreme Court in the case Gaurav Pradhan and Ors. (supra), it is contended that the candidates belonging to SC/ST/OBC, who had availed of concession of relaxation of age, are not entitled for migration to the unreserved/open vacancies. At this juncture, it will be profitable to take note of the text of para No.47 and 48, of the opinion, which reads thus:
"47. We are thus of the opinion that Division Bench erred in modifying the judgment of the learned Single Judge and holding that candidates availing relaxation of age belonging to reserved category-candidates who find place in merit list of the general/open category has to be treated to be included in the general/open category. The above conclusion of the Division Bench is unsustainable for the reason as indicated above.
48. In view of the foregoing discussion, we are of the considered opinion that the candidates belonging to SC/ST/BC who had taken relaxation of age were not entitled to be migrated to the unreserved vacancies, the State of Rajasthan has migrated such candidates who have taken concession of age against the unreserved vacancies which resulted displacement of a large number of candidates who were entitled to be selected against the unreserved category vacancies. The candidates belonging to unreserved category who could not be appointed due to migration of candidates belonging to SC/ST/BC were clearly entitled for appointment which was denied to them on the basis of the above illegal interpretation put by the State. We, however, also take notice of the fact that the reserved category candidates who had taken benefit of age relaxation and were migrated on the unreserved category candidates and are working for more than last five years. The reserved category candidates who were appointed on migration (108 of 126) [CW-12762/2018] against unreserved vacancies are not at fault in any manner. Hence, we are of the opinion that SC/ST/BC candidates who have been so migrated in reserved vacancies and appointed should not be displaced and allowed to continue in respective posts. On the other hand, the unreserved candidates who could not be appointed due to the above illegal migration are also entitled for appointment as per their merit. The equities have to be adjusted by this Court."
28. It is also not disputed that in some of the Municipalities, where the recruitment process was initiated and result has been declared, the participating candidates belonging to the SC/ST/OBC categories, who availed of concession of relaxation of age, have been migrated to Open/General/unreserved category and have also been accorded appointment where there was no stay order operating. Such an action is sought to be justified on the plea that the judgments referred to and relied upon by the petitioners for exclusion of such candidates from Open/Unreserved/General category, are the opinions wherein the selection was based on merit. In the instant case at hand, merit is not the criteria but lottery system is the basis for selection/appointment; hence, to provide same level playing field, such a relaxation in favour of SC/ST/OBC candidates, is justified. The reasons put- forth by the learned Additional Advocate General, Mr. Rajendra Prasad, to justify migration of such candidates of reserved category, who have availed of relaxation of age in the recruitment process involved herein for the post 'Safai Karamchari'; has some substance.
(109 of 126) [CW-12762/2018] 29. In the case of Swaroop Kumar Acharya (supra), the
Coordinate Bench of this Court, at Principal Seat, Jodhpur, dealt with the issue of clubbing the vacancies of general/Open category with that of reserved category for Schedule Caste. Hence, the opinion is of no help to the petitioners for being clearly distinguishable on facts.
30. The opinions of the Apex Court of the land, which has been referred to and relied upon in support of the plea aforesaid, are the cases wherein merit was the criteria for selection/appointment. In the instant case at hand, the criteria for selection/appointment is lottery system. Hence, the mere fact of age relaxation availed of by the participating candidates belonging to SC/ST/OBC category, who are otherwise found eligible for appointment, are required to be migrated to the open/general category. Such a course adopted by the State-respondents in the recruitment process involved herein, cannot be faulted.
31. Accordingly, I find no illegality/error in the action of the State-respondents, in migrating the participating candidates of the SC/ST/OBC category who availed of benefit of age relaxation, if they are/were otherwise found suitable for appointment to the post of 'Safai Karamchari'. Issue: B, is answered, accordingly. ISSUE: (C) whether the left over vacancies of the selection process of year 2012, to the extent where appointments (110 of 126) [CW-12762/2018] could not be made, could be withdrawn and included in the selection process of year 2018 ?.
32. A Coordinate Bench of this Court in the case of Rajasthan Dainik Vetan Bhogi Anshkalin Safai Mazdoor Sangathan and Ors. (supra), repelling the assailment to the process of appointment by way of lottery system, found no illegality while examining the matter in the backdrop of Rule 7, 8, 9 and 10 of the Rajasthan Municipalities (Class-IV Service) Rules, 1964. And in the subsequent case of Sushila (supra), relying upon the opinion in the case of Rajasthan Dainik Vetan Bhogi Anshkalin Safai Mazdoor Sangathan and Ors. Vs. State of Rajasthan and Ors.-(90), so also on the opinion of the Apex Court of the land in the case of State of Haryana and Ors.Vs. Piara Singh and Ors.: 1992 (4) SCC 118, while disposing off the writ applications, made the following directions:
"1. Advertisement should be issued in the two local news- papers (Hindi) advertising the post and in the advertisement itself the proforma for application shall be given so that the question of obtaining any application from from the respondents or from the union is eleminated;
2. The said advertisement shall also be posted on the notice board of all the four zones as well as the Head Office of the Jaipur Municipal Council. The advertisement shall require that the application has to be accompanied with a demand draf of Rs.5/- or Rs.10/- of any Bank:"
33. No directions were issued for regularization of services of those, who were engaged on adhoc/temporary/daily wages basis in the backdrop of opinion of the Supreme Court in the case of (111 of 126) [CW-12762/2018] State of Haryana and Ors.Vs. Piara Singh and Ors.: 1992 (4) SCC 118.
34. In the case of Shankar and Ors.(supra), another Coordinate Bench of this Court while dealing with the issue of appointment by lottery system on the post of Sweeper, held thus:
"So far as the issue regarding the appointment on the post of Sweeper to those candidates who are unable to undertake sweeping work and at the same time depriving those who are traditionally working and doing sweeping work like caste people of Balmiki etc. is concerned, neither rules permit the aforesaid nor the Constitution. The social reservation for ST/SC/OBC has been provided by the respondents and all the posts of Sweeper cannot earmarked for one caste on account of alleged traditional work. Hence, the aforesaid argument is also of no consequence.
So far as the last issue raised by learned counsel for petitioner is concerned, i.e. as to whether appointment can be by lottery system and that too when rule does not provide the same.
I have considered aforesaid and find that so far as appointment by evolving the system of lottery is concerned, it is in the light of the judgment of this Court in the case of Sushila (supra), but then one cannot lose sight of the fact that the judgment aforesaid was not to command the respondents to make appointment on the post of Sweeper by drawing the lottery for all times to come. In fact, procedure given therein was in the peculiar facts and circumstances and not for evolving mechanism of appointment. It was a method given to see that person already worked for substantial period be given preference in regularization, but it seems that respondents have taken the aforesaid to be a procedure for appointment. The aforesaid is even reflected in the circular dated 13.01.2003 itself. The appointment of the post has to be made as per rules and not as per the convenience coming out from the circular dated 13.01.2003. For appointment, order of perference has been given to earlier employees, but it is not akin the rules . In view of the aforesaid facts, the respondents were expected to now act as per the (112 of 126) [CW-12762/2018] rules for making appointment. The candidates even worked only for few days could get benefit of criteria for appointment, which cannot be said to be as per the provisions of law. Hence, system evolved by the respondents is not in consonance with the rules. Thus, the respondents are expected not to continue the said system onwards but to make appointment strictly as per the rules and thereby circular dated 13.1.2003 should be modified or be withdrawn to make appointment in consonance to the rules. This is more so when statement has come that those who have completed 240 days in a calender year, were given appointment earlier leaving none thereby judgment of Sushila (supra) has already been complied with.
In the light of the aforesaid, I could have interfered in the appointment, but as none of the persons appointed by the respondents, have been impleaded as party respondents, thus in absence of them, an adverse order setting aside their applications cannot be passed in the light of the recent judgement of the Hon'ble Apex Court in the case of Girjesh Shrivastava & Ors. Vs. State of Madhya Pradesh & Ors. Reported in (2010) 10 SCC 707. Therein, similar issue came up before the Hon'ble Apex Court for consideration and judgment of the High Court was set aside on the aforesaid ground itself but then respondents are expected not to continue with the mechanism which they have evloved vide circule dated 13.1.2003 but to fill up the post by the mode provided under the rules.
With the aforesaid observations, all these writ petitions are disposed of. This disposes of stay applications also."
35. In the case of Raju & Ors. Vs. State of Rajasthan & Ors., this Court interfering with the selection process initiated through advertisement No.1/2012, for the post of 'Safai Karamchari', held it to be illegal, observing thus:
"A perusal of the advertisement and subsequent order reveals that the candidates having experience of Safai would be given preference and accordingly details of experience was called from each candidate. In pursuance to the advertisement, the petitioners submitted their applications followed by its scrutiny. The non-petitioners (113 of 126) [CW-12762/2018] thereafter drawn a timetable for selections vide their order dated 03.05.2013. The date of interviews was fixed between 13.05.2013 to 24.05.2013, and result of which was to be declared between 27.05.2013 to 27.06.2013. The Municipal Council, Dausa deviated from the procedure, though issued a letter to call the candidates for interview. The select list was prepared based on the lottery, though it was not one of the mode provided for selection as on the date of issuance of advertisement or even the corrigendum. The amendment for it was made subsequently by issuing a Notification on 23.01.2014 and its publication in Official Gazette is on 27.01.2014. The amendment is not made retrospective so as to be applied for the selections in question. The issue of retrospective or prospective of the Rules has been considered by the Apex Court in the case of P.Mahendran & Ors. Vs State of Karnataka & Ors. (AIR 1990 SC 405) wherein it was held that if the Rule is not effected retrospective expressly or by implication, it would operate prospectively. Hon'ble Supreme Court in the case of K. Manjursree Vs. State of Andhra Pradesh & Ors. (AIR 2008 SC 1470) further held that rule of game cannot be changed in its midst. Once the process of selection has been started, it should be carried out in terms of the advertisement. Looking to the fact aforesaid, adoption of method of lottery for selection cannot be held to be proper or legal. It is more so when the Municipal Council, Dausa had taken a decision to apply the method of interview to be a mode of selection for which discretion has been given under Rules of 2012 and once discretion has been exercised, it cannot be changed when candidates were even called for interview. Accordingly, their action to apply mode of lottery for selection is held to be illegal. It is more so when preference has to be given to those who are having experience and it cannot be given if selection is made by lottery. Looking to all the reasons given above, selection by drawing lottery is held illegal so as the select list and accordingly, the non-petitioners are directed to conduct the selections in accordance with the Rules then existing and the decision taken by them for making the selections based on interview. With the aforesaid, the writ petition stands disposed of."
36. In the case of Bablu & Ors.(supra), a Coordinate Bench of this Court did interfere with the process of appointment on the (114 of 126) [CW-12762/2018] post of Sweeper by Jaipur Municipal Corporation, on 23rd September, 2009.
37. In the case Mahendra Sangat and ors.(supra), while dealing with the process of appointment on the post of 'Safai Karamchari' in Ajmer District, a Division Bench of this Court setting aside the order of the learned Single Judge dated 11 th July, 2014, held thus:
"The matter is to be seen from other angle also. The court asked learned counsel for the respondents as to whether criteria for selection has been changed to find out necessity of production of experience certificate. It is stated that, till date, the criteria has not been changed but it is in process. In absence of selection to the post of Sweeper, how the work of cleanliness is being undertaken by the Municipal Corporation, Ajmer could not be explained. Learned counsel, however, informed that they have engaged contractors. It is at the cost of the public exchequer because contractors have to be paid apart from the employees engaged by them. There may be hidden benefit to the Officers of the Municipal Corporation in the said arrangement. We do not want to go on the aforesaid but find serious default on the part of the respondents in doing so. It is not only for cancellation of selection but no action thereupon during the intervening period. It is now of five years.
The fact further remains that a selection is again made by issuing fresh advertisement and Municipal Corporation, Ajmer received forged certificates towards experience or any other certificate. The question would be as to whether selection has to be cancelled thereupon also. The issue aforesaid could not be explained. If, again, forged certificates are submitted by the candidates, selection would have to be cancelled to maintain the stand taken by the respondents. In that case, no appointment can be made at any time. The proper scrutiny of the candidature could have been made to give appointment to eligible candidates. This can be done even now also.
It could not be clarified as to what was the default of those candidates who had applied for the post with (115 of 126) [CW-12762/2018] proper declaration and without fraudulent means. They have been punished at the cost of those who submitted forged documents. The respondents were expected to make strict scrutiny of the documents and, after eliminating those who have produced false documents, eligible candidates should have been given appointment.
We do not want to comment that despite Constitutional amendment for self governance of the Municipalities and Panchayats, the Government still treat them to be their Department and irrespective of their limited authority, intervention is made in routine manner like in this case. It could not be clarified as to what was the necessity for the Municipal Corporation, Ajmer to send the matter to the Government and Authority of the Government to nominate the Collector for making enquiry. Even if the aforesaid is considered to be in the fitness of the case, we find no reason for cancellation of the selection based on the report, rather, it should have been taken to eliminate those who submitted forged documents or made false declaration.
Accordingly, the impugned letter/order dated 11.07.2014 for cancellation of selection so as order passed by the learned Single Judge dated 05.05.2017 are set aside. With the aforesaid, the special appeals are allowed. The respondent Municipal Corporation, Ajmer is directed to process the selection and, while doing so, would be at liberty to further make scrutiny of those candidates who were declared eligible. If any document is found to be forged so as the declaration, such candidates can still be eliminated while giving appointment to those who submitted applications with true disclosures.
The process of selection would be completed within a period of two months from the date of receipt of copy of this order so that the Municipal Corporation may get Sweepers for maintaining cleanliness instead of remaining dependent on the contractors. If the sufficient hands are not selected in this process, they would immediately issue fresh advertisement so that regular employees are made available to maintain cleanliness of the city, which is need of the day. Strict compliance of the order would be made by the Municipal Corporation, Ajmer.
A copy of this order be placed in each connected file. "
(116 of 126) [CW-12762/2018]
38. In the case of Rajendra Kumar (supra), the process initiated for appointment to 30,000 (thirty thousand) vacancies, bifurcated in two phases and preference to the members of 'Valmiti' and 'Hella' socities, was the subject matter of consideration whereupon the Coordinate Bench, ordered thus:
"I have considered the rival submissions of the parties and perused the record.
So far as the facts relating to initial advertisement and thereupon corrigendum are concerned, there exists no dispute between the parties. In pursuance to the corrigendum dated 03.05.2013, in all 30000 posts of Safai Karamchari are to be filled in various muncipalities in the State of Rajasthan. The process for which was undertaken with issuance of advertisement No.1/2012, dated 10.06.2012. The dispute arose when the order dated 03.05.2013 was issued by the Deputy Director of the Department. Para 13 of the order dated 03.05.2013 has been challenged and is reproduced hereunder for ready reference:-
13- p;u izzfØ;k dqy 30]000 inks ds fy, dh tkuh gS] fdUrq izFke pj.k esa lkekU; o vuqlwfpr tkfr ds vH;fFkZ;ksa dsa 20 gtkj inksa ij HkrhZ dh tk;sxh ftuds vkj{k.k dk izfr'kr Øe'k% 50 ¼lkekU;½ o 16 ¼vuqlwfpr tkfr½ curk gSA bu nksuksa oxksZ ds inksa ¼66 izfr'kr½ ds fo:) ijEijkxr lQkbZ dk;Z ftlesa jksM Lohfiax] lhojst lQkbZ] ukyk&uyh] lQkbZ] dpjk&laxzg.k o ifjogu rFkk e`r i'kqvksa ds fuLrkj.k vkfn ds vH;fFkZ;ksa ;Fkk okfYedh o gSyk lekt vkfn ds vH;fFkZ;ksa dks izkFkfedrk nh tkosA vo'ks"k 10 gtkj inksa ij vU; oxkZs dh HkfrZ;Wk f}rh; pj.k esa dh tk;sxhA bl izdkj izFke pj.k esa 20]000 o f}rh; pj.k esa 10]000 inksa ij mijksDrkuqlkj izkFkfedrkvksa dks /;ku esa j[krs gq, p;u fd;k tk;sxkAß The 30000 posts have been bifurcated in two phases. In the first phase, 20000 appointments would be given from amongst the candidates of open category and SC category and the remaining 10000 posts would be filled from other categories, but in second phase. The advertisement does not bifurcate 30000 posts and to be filled in two phases, as indicated in the order dated 03.05.2013. Learned Additional Advocate General Shri Rajendra Prasad could not supply any justification or reason to bifurcate the posts and to fill them in two phases and that too by dividing it between different categories. It is settled law that whenever posts are to be filled, it should be by providing proper reservation to the extent it is meant for (117 of 126) [CW-12762/2018] the posts. There is no provision either under the Constitution or in the Rules for bifurcation of selections and appointments in two phases. By bifurcation, appointment would be given to open and SC candidates in first phase followed by second phase for other castes. If the facts pertaining to Municipal Corporation, Kota are considered, they issued the select list and even after expiry of period of more than 3-½ years, could not make appointments of first phase. When appointment in the second phase would be made? It may be that while making appointment in two phases, deviation in the ratio for reservation meant for each category would not be there, but it is not given out as to when appointment in second phase would be carried out and otherwise division of posts in two phases would affect the seniority of the appointees. If an employee is appointed earlier in time then others may march over in the seniority. It is on appointment in second phase. It is apart from the fact that while giving vertical reservation, the horizontal reservation of certain categories need to be counted. It can be arranged properly if all the posts are filled in one phase and not in phases. The horizontal reservation cannot be carried out properly if the posts are bifurcated. Thus, I find that para 13 to bifurcate the posts in two phases is illogical, illegal and unconstitutional. The order seems to have been passed on the whims of the Officers of the State Government and in ignorance of the Constitution and legal provisions.
In the instant case, the recruitment process has not been completed despite expiry of period of more than 3-½ years. In the absence of Safai Karamcharis', we cannot expect cleanliness and to maintain sanitation system properly. The Government was expected to take immediate corrective action on initiation of this litigation, but they remained silent spectators pending consideration of these writ petitions.
For all these reasons given above, I hold bifurcation of the posts in pursuance to para 13 of the impugned order to be illegal and unconstitutional.
So far as preference to 'Valmiki' and 'Hella' societies is concerned, it is due to the experience they possess for the post in question. The Government is always at liberty to give credence to the experience to get the employees suitable for the post. It is not that there would be a reservation for the members of the societies but is only a (118 of 126) [CW-12762/2018] preference. However, it is necessary to issue direction to the non-petitioners that in the name of preference, they should not make reservation of the posts for 'Valmiki' and 'Hella' societies. The preference should be given only when it is shown that they were undertaking the same work as has been specified in the impugned order. In absence of which the non-petitioner would not give preference to the members of the societies and in any case, it should not result in reservation of the posts for a particular society because it will offend Article 16(2) of the Constitution of India. Thus, with the aforesaid observations, interference in the impugned order to that extent is not made.
In view of the discussion made above, para/condition No.13 of the letter dated 03.05.2013 is struck down to the extent of bifurcation of the posts and to be filled in one phase. The appointments of Safai Karamchari in pursuance to the advertisement would be made without bifurcation of the posts in two phases.
It is however made clear that if the application forms of the candidates were rejected in reference to para 13 of the order dated 03.05.2013, then it is declared to be illegal, but if the rejection is on any other ground and has not been challenged, this order would not be of any advantage to the petitioners.
Since the litigation herein is on account of the order passed on the whims of the officers without any basis and that too in violation of the Constitution and the Rules, the writ petitions stand allowed with cost of Rs.2000/- to each petitioner. In compliance of the order of this Court, now the appointments would made in the manner given above and it would be within a period of six months from the date of receipt of a copy of this order. "
39. In the case of Amit Gujarati and ors. (supra), a Division Bench of this Court vide order dated 19 th May, 2016, interferring with the recruitment process, observed thus:
"We have considered rival submissions made by the counsel for the parties and perused the record. We are taking the first issue in reference to the advertisement dt.25.05.2012 when the post of 'Safai Employees' was advertised. It is admitted by both the parties that due to litigation, the recruitment could not be finalized as yet.
(119 of 126) [CW-12762/2018] The only question for our consideration is as to whether the amendment during the course of recruitment can have effect by changing the Rule of game in the midst of the recruitment. The issue aforesaid has been dealt by the Apex Court in the case of K. Manjusree (supra). The change of the rule of game in the midst of the recruitment is not permitted. A process of recruitment initiated in the year 2012 should be completed as per the rule then prevalent if the corporation decide to carry on the recruitment. It cannot be affected by the subsequent amendment as the rule of game cannot be changed in the midst of the recruitment. The view is supported by the judgment of the Apex court thus we are inclined to accept the prayer of the petitioner on the second issue.
Accordingly, this writ petition is allowed limiting to the issue of recruitment as per the rule then existing when advertisement was issued if the Municipal Corporation, Jaipur want to proceed with the recruitment in reference to the aforesaid advertisement. "
40. The controversy as to whether a candidate whose name appears in merit list, acquires any right for appointment; is no more res-integra in view of various opinion of the Apex Court of the land in the case of Shankarsan Dash (supra), wherein on a survey of earlier opinions, Constitution Bench of the Supreme Court, in no uncertain terms, observed thus:
"7. It is not correct to say that if a number of vacancies are notified for appointment and adequate number of candidates are found fit, the successful candidates acquire an indefeasible right to be appointed which cannot be legitimately denied. Ordinarily the notification merely amounts to an invitation to qualified candidates to apply for recruitment and on their selection they do not acquire any right to the post. Unless the relevant recruitment rules so indicate, the State is under no legal duty to fill up all or any of the vacancies. However, it does not mean that the State has the licence of acting in an arbitrary manner. The decision not to fill up the vacancies has to be taken bona fide for appropriate reasons. And if the vacancies or any of them are filled up, the State is bound to respect (120 of 126) [CW-12762/2018] the comparative merit of the candidates, as reflected at the recruitment test, and no discrimination can be permitted.
This correct position has been consistently followed by this Court, and we do not find any discordant note in the decisions in State of Haryana v. Subhash Chander Marwaha and Ors. MANU/SC/0400/1973 :
(1973)IILLJ266SC ; Miss Neelima Shangla v. State of Haryana and Ors. MANU/SC/0472/1986 : [1986]3SCR785 and Jitendra Kumar and Ors. v. State of Punjab and Ors.
[1985] 1 SCR 899.
8. In State of Haryana v. Subhash Chander Marwaha and Ors., (supra) 15 vacancies of Subordinate Judges were advertised, and out of the selection list only 7, who had secured more than 55% marks, were appointed, although under the relevant rules the eligibility condition required only 45% marks. Since the High Court had recommended earlier, to the Punjab Government that only the candidates securing 55% marks or more should be appointed as Subordinate Judges, the other candidates included in the select list were not appointed. They filed a writ petition before the High Court claiming a right of being appointed on the ground that vacancies existed and they were qualified and were found suitable. The writ application was allowed. While reversing the decision of the High Court, it was observed by this Court that it was open to the Government to decide how many appointments should be made and although the High Court had appreciated the position correctly, it had "somehow persuaded itself to spell out a right in the candidates because in fact there were 15 vacancies". It was expressly ruled that the existence of vacancies does not give a legal right to a selected candidate. Similarly, the claim of some of the candidates selected for appointment, who were petitioners in Jitendra Kumar and Ors. v. State of Punjab and Ors., was turned down holding that it was open to the Government to decide how many appointments would be made. The plea of arbitrariness was rejected in view of the facts of the case and it was held that the candidates did not acquire any right merely by applying for selection or even after selection. It is true that the claim of the petitioner in the case of Miss Neelima Shangla v. State of Haryana, was allowed by this Court but, not on the ground that she had acquired any right by her selection and existence of vacancies. The fact was that the matter had been referred to the Public Service Commission which sent (121 of 126) [CW-12762/2018] to the Government only the names of 17 candidates belonging to the general category on the assumption that only 17 posts were to be filled up. The Government accordingly made only 17 appointments and stated before the Court that they were unable to select and appoint more candidates as the Commission had not recommended any other candidate. In this background it was observed that it is, of course, open to the Government not to fill up all the vacancies for a valid reason, but the selection cannot be arbitrarily restricted to a few candidates notwithstanding the number of vacancies and the availability of qualified candidates; and, there must be a conscious application of mind by the Government and the High Court before the number of persons selected for appointment is restricted. The fact that it was not for the Public Service Commission to take a decision in this regard was emphasised in this judgment. None of these decisions, therefore, supports the appellant.
9. Mr. Goswami appearing in support of the appeal has contended that in view of the relevant statutory rules, the authorities were under a duty to continue with the process of filling up all the vacancies until none remained vacant. Reference was made to Rule 4 of the Indian Police Service (Cadre) Rules, 1954, Rules 3, 4, 6 and 7 of the Indian Police Service (Recruitment) Rules, 1954 and Rules 2(1)(a), 2(1)(c), 8 and 13 of the Indian Police Service (Appointment by competitive Examination) Regulations, 1965. We do not think any of these rules comes to the aid of the appellant. Rule 3 of the Cadre Rules directs Constitution of separate cadres for States or group of States, and Rule 4 empowers the Central Government to determine the strength in consultation with the State Governments. The strength has to be re-examined at intervals of 3 years. Rule 3 of Recruitment Rules deals with the Constitution of the Service, and Rule 4 the method of recruitment. Rules 6 and 7 give further details in this regard. The learned Counsel could not point out any provision indicating that all the notified vacancies have to be filled up. Similar is the position with respect to the Competitive Examination Regulations. Regulation 2(1)(a) defines available vacancies as vacancies determined by the Central Government to be filled on the results of the examination, described in Regulation 2(1)(a). Regulation 8 prescribes that the candidates would be considered for appointment to the available vacancies subject to provisions 9 to 12 and Regulation 13 clarifies the position that a candidate does not get any right to appointment by mere inclusion of his (122 of 126) [CW-12762/2018] name in the list. The final selection is subject to satisfactory report on the character, antecedent and suitability of the candidates.
We, therefore, reject the claim that the appellant had acquired a right to be appointed against the vacancy arising later on the basis of any of the rules.
10. The main contention on behalf of the appellant has been, however, that the authorities in keeping the vacancies arising later unfilled, acted arbitrarily. Mr. Goswami referred to several documents annexed to the special leave petition and affidavits filed on behalf of the parties and contended that although appointments of many candidates in the other services were made in the later vacancies, the vacancy in the Indian Police Service which subsequently became available to the appellant was refused without any just cause, resulting in illegal discrimination. This was emphatically denied on behalf of the respondent. Since the matter did not appear to be free from ambiguity on the basis of the affidavits before us, we decided to examine the factual aspects more thoroughly by examining the other available materials on the records of the Union of India, and accordingly the learned Counsel for the respondent got the relevant departmental files called. Two further affidavits were also filed along with photostat copies of a large number of documents, which we examined at some length with the aid of the learned advocates for both sides. From the materials produced before us it is fully established that there has not been any arbitrariness whatsoever on the part of the respondent in filling up the vacancies in question or the other vacancies referred to by the learned Counsel for the appellant. The process of final selection had to be closed at some stage as was actually done. A decision in this regard was accordingly taken and the process for further allotment to any vacancy arising later was closed. Mr. Goswami relied upon certain appointments actually made subsequent to this stage and urged that by those dates the further vacancies in the Indian Police Service had arisen to which the appellant and the other successful candidates should have been adjusted. We do not find any merit in this contention. It is not material if in pursuance of a decision already taken before closing the process of final selection, the formal appointments were concluded later. What is relevant is to see as to when the process of final selection was closed. Mere completing the formalities cannot be of any help to the appellant. We do (123 of 126) [CW-12762/2018] not consider it necessary to mention all the details in this connection available from the large number of documents which we closely examined during the hearing at considerable length and do not have any hesitation in rejecting the argument of the learned Counsel in this regard based on the factual aspect.
11. So far the decision to adopt a different policy with respect to filling up of the reserved vacancies is concerned the same is justified on account of the special circumstances mentioned in the respondent's affidavits. The decision to depart from the confirmed policy was taken after a consideration by the authorities of the position in regard to unavailability of qualified candidates from year to year adversely affecting the desired strength of the reserved candidates in the services and cannot be condemned on the grounds of arbitrariness and illegal discrimination."
41. In the case of Babita Prasad and ors.(supra), while examining the claim of the petitioners in the backdrop of equality clause under Article 14 of the Constitution of India, reiterating the view in the case of Shankarsan Dash (supra), observed, that the mere fact, that of candidates who had been brought on the panel and had been sent for training at the Government expense; would also not imply that any indefeasible right had been created in favour of such candidate for appointment after completion of training. In the case of Subash Chander Marwaha and ors. (supra), the Supreme Court again observed that there is no constraint that the Government shall make an appointment either because there are vacancies or because a list of candidates has been prepared and is in existence.
42. In the instant batch of writ applications, from a glance of the opinion of the Division Bench while interferring with the (124 of 126) [CW-12762/2018] recruitment processes of year 2012, it is evident that the amended Rule of 2014, could not be applied to the recruitment processes of 2012. Hence, the action of the State-respondents in withdrawing the processes of selection of 2012, and including the left over unfilled vacancies in the selection process of 2018, involved herein; canot be faulted.
43. In view of the factual matrix aforesaid wherein the processes of recruitment became subject matter of judicial scrutiny and were interferrred with on account of inherrent illegalities; the action of the State-respondents in withdrawing the left over vacancies of the selection processes of the year 2012, and including those vacancies in the selection process of year 2018, involved herein, is perfectly legal and justified in the singular facts of the matters at hand.
44. The issue, stands answered, accordingly. ISSUE: (D) whether the manual scavengers were/are not entitled for preference in the selection process ?.
45. The issue as noted hereinabove, incidentally, finds complete answer in the opinion of the Division Bench in the case of Akhil Bhartiya Valmiki Samaj Arakshan Samajik Shodh and Vikas Samiti (supra), decided on 13th July, 2018, wherein dealing with the claim of preference on the plea of it to be their traditional work, in the process of recruitment on the post of 'Safai Karamchari' involved herein; the Division Bench observed thus:
(125 of 126) [CW-12762/2018] "Learned counsel for petitioner has even made the reference of Valmiki Samaj occupied in the job of cleaning work.
It is submitted that members of the Valmiki Samaj are doing cleaning working for last many decades thus it has become their traditional job. By evolving method of lottery, they may be deprived to get appointment on the post of Safai Karamchari affecting their traditional work. We find argument to be counterproductive, rather, damaging to the Valmiki Samaj itself. If we accept the plea about traditional work of safai by Valmiki Sajaj then it would mean that members should not go for other jobs. It is even when they are entitled for reservation in service being members of Scheduled Caste. If they would continue to work as Safaiwala then would not explore the possibility of other jobs. It may be higher and better post for their career. It is otherwise a fact that post of Safai Karamchari cannot be earmarked for one society or caste thus argument in reference to Valmiki Sajaj cannot be accepted."
46. In view of the observations, as extracted hereinabove, it will not be in fitness of things for this Court to observe any further in this regard. That apart, as informed by the counsel for the petitioners, the matter is pending for consideration before the Apex Court of the land on the very same issue. Accordingly, rights of the parties would ultimately be governed by the adjudication that may be made by the Supreme Court. For the present, suffice it to say that issue aforesaid stands adjudicated upon in terms of the observations of the Division Bench aforesaid.
47. In the result, the instant batch of writ applications stands adjudicated upon on all the four issues, as answered hreinabove.
(126 of 126) [CW-12762/2018]
48. A copy of this order be placed in each of the file.
(VEERENDR SINGH SIRADHANA),J Pcg/6 to 49 Powered by TCPDF (www.tcpdf.org)