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[Cites 0, Cited by 0] [Section 17(7)] [Section 17] [Entire Act]

State of Bihar - Subsection

Section 17(7)(b) in Bihar Minerals (Concession, Prevention of Illegal Mining, Transportation & Storage) Rules, 2019

(b)The officer authorized by the Department in this behalf shall convey his approval or refusal of the progressive mine closure plan within ninety days of the date of its receipt.