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State of Odisha - Section

Section 150 in The Orissa Motor Vehicles Rules, 1993

150. Restriction on number of trailer to be drawn.

(1)No tractor shall draw more than three trailers.
(2)No tractor shall draw on a public road with-
(i)a trailer exceeding half metric ton in weight unladen and fitted with solid steel wheels less than 60 centimetres in diameter;, and
(ii)a dise harrow without trolley wheels used as a trailing implements behind a tractor.
(3)No other goods vehicle shall draw more than one trailer.