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[Cites 0, Cited by 0] [Section 150] [Entire Act]

State of Odisha - Subsection

Section 150(2) in The Orissa Motor Vehicles Rules, 1993

(2)No tractor shall draw on a public road with-
(i)a trailer exceeding half metric ton in weight unladen and fitted with solid steel wheels less than 60 centimetres in diameter;, and
(ii)a dise harrow without trolley wheels used as a trailing implements behind a tractor.