Calcutta High Court (Appellete Side)
Swajit Sankar Mookherjee vs Sri Goutam Ghosh & Ors on 29 February, 2024
Author: Shampa Sarkar
Bench: Shampa Sarkar
29.02.2024 Ct. No. 19 Sl. No.01 Cp C.O. No. 1705 of 2023 Swajit Sankar Mookherjee Vs. Sri Goutam Ghosh & Ors.
Mr. Probal Kr. Mukherjee, Sr. Advocate Mr. Somnath Roy Chowdhury Mr. Kanak Kiran Bandyopadhyay .....for the petitioner.
Mr. Partha Pratim Roy Mr. Gourab Mondal Mr. Tathagata Biswas Ms. Ayushka Deb .....for the opposite parties.
Hearing concluded; judgment reserved.
(Shampa Sarkar, J.)