Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] State of Tamilnadu - Subsection Section 15(4) in Tamil Nadu Co-Operative Handloom Weavers Family Pension Rules, 1992 (4)The Trustee shall be competent to prescribe in consultation with the Government detailed accounting procedures to be followed in the maintenance of the Fund.
