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State of Tamilnadu - Section

Section 15 in Tamil Nadu Co-Operative Handloom Weavers Family Pension Rules, 1992

15. Accounts.

(1)The Assistant Director shall keep separate accounts for each society under the scheme in the prescribed form.
(2)The Authorised Officer shall maintain consolidated accounts in respect of each Assistant Director of the circle. He shall also maintain and control the accounts relating to the fund in the Public Account.
(3)The consolidated fund in respect of the scheme shall be maintained in the name of the Trustee in Public Account and all the remittances by the societies under the scheme shall be towards deposit in the name of the Trustee in Public Account.
(4)The Trustee shall be competent to prescribe in consultation with the Government detailed accounting procedures to be followed in the maintenance of the Fund.