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State of Rajasthan - Section

Section 1 in Rajasthan Public Parks Act, 1956

1. Short title, extent and commencement

(1)This Act may be called the Rajasthan Public Parks Act, 1956.
(2)[ It extends to the whole of the State of Rajasthan.] [Substituted vide item (43) of the Schedule, ibid.In this connection, see also the Rajasthan Act No. 40 of 1957 (Published in Rajasthan Gazette, Part 4-A, Extraordinary, dated 9.12.1957.]
(3)[ It shall come into force on such date as the State Government may, by notification in the] [Came into force on 1.1.57, vide PWD order No. D/17703.F-4-2-P.W. 52 dated 23.11.1956 (Published in Rajasthan Gazette Part 4-C, dated 20.12.1956).] [Official Gazette] [Substituted by Section 4 of the Rajasthan Act No. 27 of 1957 (Published in Rajasthan Gazette, Part 4-A, Extraordinary, dated . 13.8.1957).This Act now extends to the whole of the State of Rajasthan including the Abu, Ajmer and Sunel areas, with effect from 1.9.1957 i.e. the date of enforcement of Rajasthan Act No. 27 of 1957.], appoint in this behalf