Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Rajasthan - Subsection Section 1(2) in Rajasthan Public Parks Act, 1956 (2)[ It extends to the whole of the State of Rajasthan.] [Substituted vide item (43) of the Schedule, ibid.In this connection, see also the Rajasthan Act No. 40 of 1957 (Published in Rajasthan Gazette, Part 4-A, Extraordinary, dated 9.12.1957.]
