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[Cites 0, Cited by 0] [Section 42] [Entire Act]

State of Odisha - Subsection

Section 42(24) in Orissa Pani Panchayat Rules, 2003

(24)Immediately after the voting is over, the Election Officer shall count the votes in presence, of the members of the Executive Committee present and record the number of votes secured by each candidate in a plain paper.