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[Cites 1, Cited by 23]

Bombay High Court

Shri. Nandu Shivaji Buchade vs The State Of Maharashtra And Ors on 20 February, 2019

Bench: R.M. Borde, Pushpa Virendra Ganediwala

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

               WRIT PETITION NO. 12682 OF 2018

 Shri. Dnyaneshwar Maliba Shitole Thru Poa             ....Petitioner
 Holder And Anr.
             V/S
 The State Of Maharashtra And Ors.                  ....Respondent

WITH WRIT PETITION NO. 5989 OF 2018 Kashinath Gundiba Tambe, Through P.a.holder ....Petitioner Satish J Gavari V/S The State Of Maharashtra And Ors. ....Respondent WITH WRIT PETITION NO. 13989 OF 2018 Shri. Nandu Shivaji Buchade ....Petitioner V/S The State Of Maharashtra And Ors ....Respondent WITH WRIT PETITION STAMP NO. 31380 OF 2018 Santosh Keshav Shejwal Thru Poah Shri. Satish ....Petitioner J Gavari V/S The State Of Maharashtra And Ors ....Respondent WITH WRIT PETITION STAMP NO. 31381 OF 2018 Page 1/3 ::: Uploaded on - 20/02/2019 ::: Downloaded on - 20/03/2019 09:06:52 ::: Baban Damu Parkhi Thru Poah Saaj Realtors ....Petitioner Thru Partner Atul H Mundada V/S The State Of Maharashtra And Ors ....Respondent WITH WRIT PETITION NO. 13990 OF 2018 Shri. Sawant Arjun Jagtap ....Petitioner V/S The State Of Maharashtra And Ors ....Respondent WITH WRIT PETITION NO. 14005 OF 2018 Eknath Maruti Parkhi Through Poa Holder ....Petitioner V/S The State Of Maharashtra And Ors. ....Respondent WITH WRIT PETITION NO. 14004 OF 2018 Eknath Maruti Parkhi Through Poa Holder ....Petitioner V/S The State Of Maharashtra And Ors. ....Respondent WITH WRIT PETITION STAMP NO. 34177 OF 2018 Maruti Genaba Narsale Through Poa Holder ....Petitioner V/S The State Of Maharashtra And Ors. ....Respondent Suresh M Sabrad For Petitioner Smt.P.N.Diwan, AGP for State Resp No. 1 To 6 For Page 2/3 ::: Uploaded on - 20/02/2019 ::: Downloaded on - 20/03/2019 09:06:52 ::: Respondent CORAM : R.M. BORDE & SMT. PUSHPA VIRENDRA GANEDIWALA, JJ DATE : 20th February, 2019 P.C. :

06/03/2019, ( FOR REGISTRAR JUDICIAL - I ) Page 3/3 ::: Uploaded on - 20/02/2019 ::: Downloaded on - 20/03/2019 09:06:52 :::