Section 173 in Uttarakhand Goods and Services Tax Act, 2017
173. Amendment of certain Acts.
- Save as otherwise provided in this Act, on and from the date of commencement of this Act,-(i)in The Uttarakhand (The Uttar Pradesh Municipal Corporation Act, 1959, (Act no 2 of 1959)) Adaptation and Modification Order, 2002, Section 192 and sub-section 2(h) of Section 172 shall be omitted;(ii)in The Uttarakhand (Uttar Pradesh Taxation and Land Revenue Laws Act, 1975, (Act no 8 of 1975)) Adaptation and Modification order, 2002 Chapter-II (Section 2 to 13) shall be omitted;
