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[Cites 0, Cited by 0] [Section 173] [Entire Act]

State of Uttarakhand - Subsection

Section 173(ii) in Uttarakhand Goods and Services Tax Act, 2017

(ii)in The Uttarakhand (Uttar Pradesh Taxation and Land Revenue Laws Act, 1975, (Act no 8 of 1975)) Adaptation and Modification order, 2002 Chapter-II (Section 2 to 13) shall be omitted;