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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Tamilnadu - Subsection

Section 14(2) in Tamil Nadu Agricultural Produce and Livestock Contract Farming and Services (Promotion and Facilitation) Act, 2019

(2)The latitude of the contract under the Act may include holistically from pre-production to post-production or any components thereof with all terms and conditions, mentioned in the agreement, not inconsistent with this Act.