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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Uttar Pradesh - Subsection

Section 9(b) in The U.P. Electricity Regulatory Commission (Promotion of Green Energy Through Renewable Purchase Obligation) Regulations, 2010

(b)it docs not have any power purchase agreement for the capacity related to such generation to sell electricity at a preferential tariff determined by the Commission; and