Section 9 in The U.P. Electricity Regulatory Commission (Promotion of Green Energy Through Renewable Purchase Obligation) Regulations, 2010
9. Eligibility for Accreditation.
- A generating company engaged in generation of electricity from renewable energy sources shall be eligible to apply for accreditation subject to following conditions :(a)it has connectivity to the State Network,(b)it docs not have any power purchase agreement for the capacity related to such generation to sell electricity at a preferential tariff determined by the Commission; and(c)it possesses the necessary infrastructure required to carryout energy metering and time-blockwise accounting.
