Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 1]

Himachal Pradesh High Court

Sudarshan Kumar vs . H.P. State Civil Supplies on 7 November, 2022

Bench: Tarlok Singh Chauhan, Virender Singh

Sudarshan Kumar Vs. H.P. State Civil Supplies .

Corporation & Another CWPOA No.3553 of 2020. 07.11.2022 Present: Mr. Karan Singh Parmar, Advocate for the petitioner.

Ms. Bhawna Dutta, Advocate for the respondents.

Learned counsel for the petitioner prays for and is granted a week's time to take steps for bringing on record the legal representatives of the petitioner.

List on 14th November, 2022.

(Tarlok Singh Chauhan) Judge (Virender Singh) Judge November 07, 2022 (ps) ::: Downloaded on - 07/11/2022 20:33:12 :::CIS