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State of Uttar Pradesh - Section

Section 245 in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

245. Overhead clearance.

(a)The employer shall provide an erected overhead protection along periphery of every building and other construction site which shall be 15.00 metre or more in height when completed.
(b)Overhead clearance referred to in sub-rule (a) shall not be less than 2.0 metre and shall be erected at height not more than 5.0 metre above a base of building or at an angle of not more than 20 degree to its horizontal sloping into the building.