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[Cites 0, Cited by 0] [Section 245] [Entire Act]

State of Uttar Pradesh - Subsection

Section 245(a) in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

(a)The employer shall provide an erected overhead protection along periphery of every building and other construction site which shall be 15.00 metre or more in height when completed.