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Bombay High Court

Shantinagar Zopadpattidharak Sangh ... vs The Union Of India Thr The Secretary ... on 10 October, 2023

Bench: B.P. Colabawalla, M. M. Sathaye

                                                                      Board Sr.No.:-20

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 1897 OF 2022

 Vishnu Janaji Bhalerao                          ....PETITIONER
             V/S
 The Union Of India Thr. Secretary Ministry Of....RESPONDENT

Road Transport And Highways And Ors WITH WRIT PETITION NO. 15284 OF 2022 Chandrashekhar Basalingappa Barbade Decd. ....PETITIONER Thr Lhr Vaibahv C. Barbade V/S The Union Of India Thr. Secretary Ministry Of....RESPONDENT Road Transport And Highways And Ors WITH WRIT PETITION NO. 15283 OF 2022 Shantinagar Zopadpattidharak Sangh Thr Its ....PETITIONER President And Ors V/S The Union Of India Thr The Secretary Ministry ....RESPONDENT Of Road Transport And Highways And Ors WITH WRIT PETITION NO. 15282 OF 2022 Roshanbi Aziz Motiwala Thr Poa Mr. Iliyas Aziz ....PETITIONER Motiwala Page 1/2 ::: Uploaded on - 11/10/2023 ::: Downloaded on - 12/10/2023 03:38:40 ::: V/S The Union Of India Thr The Secretary Ministry ....RESPONDENT Of Road Transport And Highways Ors.

CORAM : HON'BLE SHRI JUSTICE B.P. COLABAWALLA & HON'BLE SHRI JUSTICE M. M. SATHAYE, JJ DATE : 10th October, 2023 P.C. :

Due to paucity of time, stand over to 23/10/2023. Interim order, if any, to continue till then.
( FOR REGISTRAR JUDICIAL - I ) Page 2/2 ::: Uploaded on - 11/10/2023 ::: Downloaded on - 12/10/2023 03:38:40 :::