Himachal Pradesh High Court
Ajminder Singh vs . State Of H.P. & Ors. on 23 June, 2022
Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia
Ajminder Singh Vs. State of H.P. & Ors.
Cr. WP No. 3/2022.
23.06.2022 Present: Ms. Neelam Kaplas, Advocate, for the petitioner.
Mr. Ashok Sharma, Advocate General with Mr. Rajinder Dogra, Sr. Addl. AG, Mr. Vinod Thakur and Mr. Shiv Pal Manhans, Addl. AGs, Mr. Bhupinder Thakur, Mr. Yudhvir Singh Thakur, Dy. AGs and Mr. Rajat Chauhan, Law Officer, for the respondentsÂState.
List on 27.06.2022, as prayed for.
r (Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) Judge 23rd June, 2022 (raman) ::: Downloaded on - 23/06/2022 20:06:23 :::CIS