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Himachal Pradesh High Court

Ajminder Singh vs . State Of H.P. & Ors. on 23 June, 2022

Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia

Ajminder Singh Vs. State of H.P. & Ors.

Cr. WP No. 3/2022

.

23.06.2022 Present: Ms. Neelam Kaplas, Advocate, for the petitioner.

Mr. Ashok Sharma, Advocate General with Mr. Rajinder Dogra, Sr. Addl. AG, Mr. Vinod Thakur and Mr. Shiv Pal Manhans, Addl. AGs, Mr. Bhupinder Thakur, Mr. Yudhvir Singh Thakur, Dy. AGs and Mr. Rajat Chauhan, Law Officer, for the respondents­State.

List on 27.06.2022, as prayed for.

r (Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) Judge 23rd June, 2022 (raman) ::: Downloaded on - 23/06/2022 20:06:23 :::CIS