Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Uttar Pradesh - Subsection Section 13(i) in The U.P. Subordinate Forest (Rangers, Deputy Rangers and Foresters) Service Rules, 1951 (i)the interest of the backward classes shall in general be borne in mind in making appointments; and
