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State of Uttar Pradesh - Section

Section 13 in The U.P. Subordinate Forest (Rangers, Deputy Rangers and Foresters) Service Rules, 1951

13. Representation of Scheduled Castes, etc.

- Consistently with the maintenance of efficiency of administration-
(i)the interest of the backward classes shall in general be borne in mind in making appointments; and
(ii)there shall be a general reservation of 10 per cent of the vacancies for members of the scheduled castes in making appointments to the service :
Provided that if in any one year candidates of the scheduled castes fail to be recruited to service to the extent of 10 per cent the deficiency shall be made good in the recruitment to the service in the following year :Provided further that the reservation on account of the deficiency shall not be carried forward for more than one year.