Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Punjab - Subsection

Section 13(ii) in The Punjab School Education Board Employees (Conduct) Regulations, 1978

(ii)which is capable of embarassing the relation between the Board, and other University or Board of School Education :