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State of Punjab - Section

Section 13 in The Punjab School Education Board Employees (Conduct) Regulations, 1978

13. Criticism of Government or the Board.

- No employee shall, in any radio broadcast or in any document published in his own name or anonymously, pseudonymously or in the name of any other person or in any communication to the press or in any public utterance make any statement of fact or opinion :-
(i)which has the effect of any adverse criticism of any current or recent policy or action of the Board or the State Government
(ii)which is capable of embarassing the relation between the Board, and other University or Board of School Education :
Provided that nothing in this regulation shall apply to any statement made or views expressed by an employee in his official capacity or in the due performance of the duties assigned to him.