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Bombay High Court

Vinayak Ghalappa Sambhale vs The State Of Maharashtra And Others on 3 August, 2022

Author: Sandeep V. Marne

Bench: Mangesh S. Patil, Sandeep V. Marne

            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                        BENCH AT AURANGABAD

                     903 WRIT PETITION NO.11855 OF 2019

                     VINAYAK GHALAPPA SAMBHALE
                               VERSUS
                THE STATE OF MAHARASHTRA AND OTHERS

                                        ...
        Advocate for Petitioner : Mr. B.P. Ganare h/f. Mr. Panpatte V.S.
            AGP for the respondent - State : Mr. K.N. Lokhande
                                        ...

                                CORAM    : MANGESH S. PATIL &
                                           SANDEEP V. MARNE, JJ.
                                DATE     : 3 AUGUST 2022

PC :

Learned advocate Mr. Ganare h/f. Mr. Panpatte advocate for the petitioner, on instructions, seeks leave to withdraw the writ petition.

2. Dismissed as withdrawn.




     [ SANDEEP V. MARNE ]                         [ MANGESH S. PATIL ]
           JUDGE                                       JUDGE

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