Bombay High Court
Vinayak Ghalappa Sambhale vs The State Of Maharashtra And Others on 3 August, 2022
Author: Sandeep V. Marne
Bench: Mangesh S. Patil, Sandeep V. Marne
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
903 WRIT PETITION NO.11855 OF 2019
VINAYAK GHALAPPA SAMBHALE
VERSUS
THE STATE OF MAHARASHTRA AND OTHERS
...
Advocate for Petitioner : Mr. B.P. Ganare h/f. Mr. Panpatte V.S.
AGP for the respondent - State : Mr. K.N. Lokhande
...
CORAM : MANGESH S. PATIL &
SANDEEP V. MARNE, JJ.
DATE : 3 AUGUST 2022 PC :
Learned advocate Mr. Ganare h/f. Mr. Panpatte advocate for the petitioner, on instructions, seeks leave to withdraw the writ petition.
2. Dismissed as withdrawn.
[ SANDEEP V. MARNE ] [ MANGESH S. PATIL ]
JUDGE JUDGE
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