Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 33(2)] [Section 33] [Entire Act] Bombay Presidency - Subsection Section 33(2)(a) in Bombay Aerial Ropeways Act, 1955 (a)constructs or maintains an aerial ropeway otherwise than in accordance with the provisions of an order made under section 10, or