Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Bihar - Subsection Section 7(1) in Bihar Neera (Unfermented Juice of Palms) Rules, 2017 (1)Any excise officer not below the rank of Sub-inspector may inspect tapping of tree and other places where neera product is manufactured, stored or sold.
