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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Telangana - Subsection

Section 7(vi) in Telangana Medical & Dental Colleges Admission, (Admission into MBBS & BDS Courses) Rules, 2017

(vi)Fees: (a) Tution Fee: All the candidates selected are required to pay the tuition fee as prescribed by the Government at the time of admission. If any of the candidates who joined in a course is allotted to another Medical College the tuition fees paid by the candidate will be adjusted to the newly selected course and the tuition fee paid already shall not be refunded under any circumstances.