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[Cites 0, Cited by 0] [Section 14(6)] [Section 14] [Entire Act]

State of Odisha - Subsection

Section 14(6)(b) in Orissa Rural Employment Guarantee Scheme, 2006 under NREGA-2005

(b)In case of inter-Block project, the work which fails within a Block, the Programme Officer of the concerned Block shall execute the same in coordination with other Programme Officer of any other Block in the manner project formulated at the District level.