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State of Odisha - Section

Section 12 in The Cuttack Municipal Council Control and Supervision of Slaughter Houses and Business Carried on by Butchers Bye-laws, 1980

12.

The Health Officer or the authorised Health Inspectors of Cuttack Municipality may enter into or inspect the slaughter house or premises used for sale of meat at any time during the day and the pattadar of the licensed dealer, as the case may be, shall allow him to inspect or give such information as may be required by the said Inspecting Officer.