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State of Mizoram - Section

Section 16 in The Mizoram Autonomous District Council (Constitution and Conduct of Business of the District Councils) Rules, 1974

16. Condition of service of officers and staff.

- Subject to the previous approval of the Administrator, the District Council of an Autonomous District may make rules regulating the conditions of service of officers and staff appointed to the services and posts in connection with the affairs of the District Council, provided that until rules are made by the District Council under this rule, the conditions of service of such officers and staff of the Council shall be regulated by orders to be issued by the Administrator, and in the absence of such order, by the relevant rules applicable to officers and staff under the rule making control of the Government of Mizoram, subject to such restrictions or modifications the Administrator may direct in the case of a particular appointment of class or classes of appointments.