Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 46] [Entire Act]

State of Uttarakhand - Subsection

Section 46(k) in Uttarakhand Agricultural produce Marketing (Development and regulation) Act, 2011

(k)take such steps as deemed necessary for effective discharge of the functions and decisions of the Market Committee.