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State of Uttarakhand - Section

Section 46 in Uttarakhand Agricultural produce Marketing (Development and regulation) Act, 2011

46. Chief Executive of the Market Committee of Special Market, Functions and powers.

- Executive member of the Market Committee shall Act as the Chief Executive Officer of the Market Committee of the Special Market. The Chief Executive officer shall : -
(a)exercise supervision and control over the officers and staff of the Market Committee in matters of executive administration concerning accounts and records and disposal of all questions relating to the services of the officers and staff of the Market Committee as per the prescribed procedure;
(b)appoint officers and staff of the Market Committee as per direction and procedure prescribed by the Market Committee;
(c)incur expenditure from the Market Committee fund for the sanctioned items of work;
(d)in cases of emergency, direct the execution of stoppage of any work and doing of any Act which requires the sanction of the Market Committee;
(e)launch prosecution for violation of provision of this Act and rules and by-laws made thereof;
(f)issue licences to the functionaries operating in the market;
(g)prepare Annual budget of the Market Committee;
(h)arrange for summoning the meetings of the Market Committee and maintenance of records of the proceedings of such meetings;
(i)inspect from time to time the construction work under taken by the Market Committee and send report of such inspection to the Chairman of the Market Committee;
(j)report such acts of the Market Committee or members of the Market Committee including the Chairman and Vice-chairman which are contrary to the provisions of this Act and Rules and by-laws framed thereof to the Managing Director;
(k)take such steps as deemed necessary for effective discharge of the functions and decisions of the Market Committee.
Chapter-VI Constitution, Functions and Powers of Uttarakhand Agricultural Produce Marketing Board