Section 2(1)(j) in Central Electricity Regulatory Commission (Deviation Settlement Mechanism and Related Matters) Regulations, 2014

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

(j)'Grid Code' means the Grid Code specified by the Commission under clause (h) of sub-section (1) of Section 79 of the Act.

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