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[Cites 0, Cited by 0] [Section 31] [Entire Act]

Union of India - Subsection

Section 31(2) in The Bangalore Metro Railway (General) Rules, 2011

(2)The examination shall ensure that all functions of the train are working correctly and in particular safety devices, such as-
(i)cab signaling;
(ii)safety brake circuits;
(iii)train, Depot control centre, Operations Control centre radio;
(iv)head and taillights;
(v)Train Integrated Management system;
(vi)brake gears;
(vii)isolating cock ties intact;
(viii)miniature circuit breaker and safety switch seals intact; and
(ix)any other item specified under special instructions.