Himachal Pradesh High Court
Gajendra Rawat vs Union Of India And Ors on 31 May, 2022
Bench: Sabina, Satyen Vaidya
Gajendra Rawat Vs Union of India and ors .
CWP No.2516 of 2021 31.5.2022 Present: Mr. Ravi Tanta, Advocate, for the petitioner.
Mr. Balram Sharma, Assistant Solicitor General of India, for respondent No.1. Mr. P.K. Bhatti, Deputy Advocate General, for respondents No.2 to 5State.
Mr. Balram Sharma, learned Assistant Solicitor General of India seeks more time to file reply on behalf of respondent No.1.
List again on 11.10.2022.
(Sabina) Acting Chief Justice (Satyen Vaidya) 31 May, 2022 st Judge (mamta) ::: Downloaded on - 01/06/2022 20:05:26 :::CIS