Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 1]

Himachal Pradesh High Court

Gajendra Rawat vs Union Of India And Ors on 31 May, 2022

Bench: Sabina, Satyen Vaidya

Gajendra Rawat Vs Union of India and ors .

CWP No.2516 of 2021 31.5.2022 Present: Mr. Ravi Tanta, Advocate, for the petitioner.

Mr. Balram Sharma, Assistant Solicitor General of India, for respondent No.1. Mr. P.K. Bhatti, Deputy Advocate General, for respondents No.2 to 5­State.

Mr. Balram Sharma, learned Assistant Solicitor General of India seeks more time to file reply on behalf of respondent No.1.

List again on 11.10.2022.

(Sabina) Acting Chief Justice (Satyen Vaidya) 31 May, 2022 st Judge (mamta) ::: Downloaded on - 01/06/2022 20:05:26 :::CIS