Himachal Pradesh High Court
Sudama Devi vs . Municipal Corporation, Shimla on 12 July, 2023
Author: Sandeep Sharma
Bench: Sandeep Sharma
' Sudama Devi vs. Municipal Corporation, Shimla .
CWPOA No. 7827 of 2019 12.7.2023 Present: Mr. Rakesh Kumar Dogra, Advocate, for the petitioner.
Mr. Mukul Sood, Advocate, for the respondent. Learned counsel for the petitioner prays for and is granted two weeks' time to place on record the documents, if any to establish that since 1993, petitioner has been discharging the duties of Clerk.
List on 08.08.2023.
July 12, 2023 (Sandeep Sharma),
tarun Judge
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