Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2A] [Entire Act] State of Rajasthan - Subsection Section 2A(2) in The Rajasthan Industrial Disputes Rules, 1958 (2)The application for registration of a union as a representative union shall be in Form 2, appended to these rules.
