Section 2A in The Rajasthan Industrial Disputes Rules, 1958
2A. [ [Rules 2A to 2G inserted by D. 4638/F. 3(21)/Lab/59, 24-6-60, IV-C Extraordinary, w.e.f. 27-06-60]
(1)The Register of representative unions shall be in Form I, appended to these rules.(2)The application for registration of a union as a representative union shall be in Form 2, appended to these rules.
