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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Gujarat - Subsection

Section 4(i) in Engineering Courses to Bachelor of Engineering and Technology Courses (Regulation of Admission and Payment of Fees) Rules, 2013

(i)Twenty percentage (20%) seats of the sanctioned seats of the immediate previous academic year or institute having AICTE permission of separate division for lateral entry for current academic year of each Bachelor of Engineering Course, in the,-