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State of Gujarat - Section

Section 4 in Engineering Courses to Bachelor of Engineering and Technology Courses (Regulation of Admission and Payment of Fees) Rules, 2013

4. Seats Available for Admission.

- For the purpose of admission, available seats shall include,-
(i)Twenty percentage (20%) seats of the sanctioned seats of the immediate previous academic year or institute having AICTE permission of separate division for lateral entry for current academic year of each Bachelor of Engineering Course, in the,-
(a)Government Colleges or Institutions,
(b)the aided Colleges or Institutions, and
(c)the Unaided Colleges or Institutions of the State, subject to the minimum of two seats;
(ii)
(a)the seats remained vacant in the previous year, or
(b)the seats fallen vacant for any reason during previous year in the first year engineering courses; and
(iii)5% of available seats as per clause (i) shall be allotted to the candidates belonging to Tuition Fee Waiver category as per guidelines issued by the All India Council for Technical Education (AICTE), New Delhi.