Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6(8)] [Section 6] [Entire Act] Union of India - Subsection Section 6(8)(b) in National Housing Bank Employees' Regulations, 1994 (b)On the date fixed by the inquiring authority, the employee shall appear before the inquiring authority at the time, place and date specified in the notice.