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Supreme Court - Daily Orders

Swiss Ribbons Pvt. Ltd. vs Union Of India on 29 November, 2018

Bench: Rohinton Fali Nariman, Navin Sinha

                                                     1

                                       IN THE SUPREME COURT OF INDIA

                                        CIVIL ORIGINAL JURISDICTION

                                  TRANSFER PETITION (C) NO. 1116 OF 2018


     DHIRAJ SALUJA                                                      Petitioner(s)

                                                    VERSUS

     UNION OF INDIA & ORS.                                              Respondent(s)




                                                 O R D E R

Heard the learned counsel appearing for the parties.

For the grounds stated in the Transfer Petition, we allow transfer of Writ Petition being C.W.P. No. 15685/2018 titled as Dhiraj Saluja vs. Union of India & Ors. pending before the High Court of Punjab & Haryana at Chandigarh to this Court.

Let the records of the case be transferred without delay.

The transfer petition is allowed in the afore-stated terms.

In the meanwhile, interim orders passed by the High Court shall continue to operate.

.......................... J. (ROHINTON FALI NARIMAN) .......................... J. (NAVIN SINHA) New Delhi;

Signature Not Verified

November 29, 2018.

Digitally signed by R NATARAJAN Date: 2018.12.01 12:05:05 IST Reason: 2

ITEM NO.1 COURT NO.7 SECTION X (Part-heard) S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS Writ Petition(s)(Civil) No(s). 99/2018 SWISS RIBBONS PVT. LTD. & ANR. Petitioner(s) VERSUS UNION OF INDIA & ORS. Respondent(s) WITH W.P.(C) No. 100/2018 (X) (FOR EX-PARTE STAY ON IA 20708/2018 FOR [I/A FOR AMENDMENT OF THE WRIT PETITION] ON IA 103896/2018 FOR PERMISSION TO FILE AMENDED WRIT PETITION ON IA 148006/2018) W.P.(C) No. 115/2018 (PIL-W) (FOR CLARIFICATION/DIRECTION ON IA 22623/2018) W.P.(C) No. 339/2018 (PIL-W) (FOR STAY APPLICATION ON IA 55055/2018 FOR CLARIFICATION/DIRECTION ON IA 158358/2018) W.P.(C) No. 459/2018 (X) W.P.(C) No. 598/2018 (X) (FOR STAY APPLICATION ON IA 79949/2018) W.P.(C) No. 775/2018 (X) (IA No. 103051/2018-CLARIFICATION/DIRECTION) W.P.(C) No. 802/2018 (X) (FOR STAY APPLICATION ON IA 91670/2018 FOR INTERVENTION/IMPLEADMENT ON IA 99564/2018 FOR INTERVENTION APPLICATION ON IA 105439/2018 FOR AD-INTERIM WRIT ON IA 115457/2018) W.P.(C) No. 849/2018 (X) (FOR STAY APPLICATION ON IA 98140/2018) T.P.(C) No. 1116/2018 (XVI-A) (IA No.93723/2018-EX-PARTE STAY) W.P.(C) No. 822/2018 (X) (FOR APPLICATION FOR VACATION OF INTERIM ORDER ON IA 128863/2018) SLP(C) No. 28623/2018 (XVII) (IA No.124485/2018-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.124484/2018-PERMISSION TO FILE PETITION (SLP) and IA No.124486/2018-PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS) 3 W.P.(C) No. 1086/2018 (X) (FOR INTERIM INJUNCTION ON IA 130515/2018 FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS ON IA 130778/2018) W.P.(C) No. 1110/2018 (X) (IA No.132781/2018-EX-PARTE AD-INTERIM RELIEF) W.P.(C) No. 1124/2018 (X) (IA No.133998/2018-EX-PARTY STAY) W.P.(C) No. 1142/2018 (X) (IA No.135636/2018-GRANT OF INJUNCTION) W.P.(C) No. 1138/2018 (X) (IA No.135486/2018-GRANT OF INJUNCTION) W.P.(C) No. 1156/2018 (X) (FOR INTERIM INJUNCTION ON IA 136787/2018) W.P.(C) No. 1153/2018 (X) (IA No.136631/2018-AD-INTERIM WRIT) W.P.(C) No. 1166/2018 (X) (IA No.138005/2018-INTERIM INJUNCTION) W.P.(C) No. 1221/2018 (X) (FOR STAY APPLICATION ON IA 142233/2018) W.P.(C) No. 1206/2018 (X) (FOR GRANT OF INTERIM RELIEF ON IA 141152/2018 FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS ON IA 148487/2018) W.P.(C) No. 1212/2018 (X) (IA No.141651/2018-GRANT OF INTERIM RELIEF) W.P.(C) No. 1236/2018 (X) (FOR ADMISSION and IA No.142984/2018-APPROPRIATE ORDERS/DIRECTIONS) W.P.(C) No. 1296/2018 (X) W.P.(C) No. 1310/2018 (X) (FOR ADMISSION AND IA No.154748/2018-AD-EX-PARTE STAY) SLP (C) No. 31421/2018 (X) (FOR ADMISSION AND I.R. AND IA NO. 155279/2018-CONDONATION OF DELAY IN FILING AND IA NO. 155281/2018-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT AND IA NO. 155282/2018-PERMISSION TO FILE ADDITIONAL DOCUMENTS) W.P.(C) No. 1316/2018 (X) (FOR ADMISSION and IA No.155187/2018-APPROPRIATE ORDERS/DIRECTIONS) 4 W.P.(C) No. 1308/2018 (X) (FOR ADMISSION and IA No.154478/2018-APPROPRIATE ORDERS/DIRECTIONS) W.P.(C) No. 1359/2018 (X) (FOR ADMISSION and IA No.161381/2018-STAY APPLICATION) T.C.(C) No. 65/2018 (XVI-A) (IN T.P. (C) No. 1404/2018) W.P.(C) No. 1363/2018 (X) W.P.(C) No. 1364/2018 (X) (FOR ADMISSION and IA No.162516/2018-EX-PARTE STAY and IA No.162517/2018-PERMISSION TO FILE LENGTHY LIST OF DATES) T.C.(C) No. 71/2018 (XVI-A) (IN T.P. (CIVIL) NO. 1283/2018 T.C.(C) No. 73/2018 (XVI-A) (IN T.P. (C) NO. 1285/2018) T.C.(C) No. 72/2018 (XVI-A) (IN T.P. (CIVIL) NO. 1284/2018, FOR INTERVENTION/IMPLEADMENT ON IA 169185/2018 FOR impleading party ON IA 169216/2018) T.C.(C) No. 75/2018 (XVI-A) (IN T.P. (C) No. 1287/2018) T.C.(C) No. 76/2018 (XVI-A) (IN T.P. (C) No. 1288/2018) T.C.(C) No. 74/2018 (XVI-A) (IN T.P. (C) No. 1286/2018) T.C.(C) No. 70/2018 (XVI-A) (IN T.P. (C) No. 1403/2018) T.C.(C) No. 69/2018 (XVI-A) (IN T.P. (C) No. 1402/2018) T.C.(C) No. 68/2018 (XVI-A) (IN T.P. (C) No. 1401/2018) T.C.(C) No. 67/2018 (XVI-A) (IN T.P. (C) No. 1400/2018) T.C.(C) No. 66/2018 (XVI-A) (IN T.P. (C) No. 1399/2018) W.P. (C) NO. 1383/2018 (FOR ADMISSION AND IA NO. 166018/2018-EX-PARTE STAY) W.P.(C) No. 1402/2018 (X) 5 (FOR ADMISSION and IA No.168991/2018-STAY APPLICATION) W.P.(C) No. 1410/2018 (X) (FOR ADMISSION and IA No.170527/2018-EX-PARTE STAY) Date : 29-11-2018 These matters were called on for hearing today.

CORAM : HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN HON'BLE MR. JUSTICE NAVIN SINHA For Petitioner(s) Mr. Mukul Rohatgi, Sr.Adv.

Mr. Vishwas Shah, Adv.

Mr. Masoom Shah, Adv.

Mr. Udit Gupta, Adv.

Mr. Anup Jain, Adv.

Mr. Pulkit Deora, Adv.

Mr. Abhishek Baid, Adv.

For M/s. Udit Kishan And Associates, AOR Mr. Mukul Rohatgi, Sr. Adv. Mr. K.V. Viswanathan, Sr. Adv. Mr. Mahesh Agarwal, Adv. Mr. Arvind Kumar Gupta, Adv. Ms. Purthi Gupta, Adv.

Mr. Ankur Saigal, Adv.

Mr. Himanshu Satija, Adv. Ms. Heena George, Adv.

Mr. Shubham Kulshreshtha, Adv. Ms. Aastha Mehta, Adv.

Mr. C.S. Chauhan, Adv.

Mr. Rishi Agrawala, Adv. Mr. Karan Luthra, Adv.

Ms. Devika Mohan, Adv.

Mr. Raghav Shankar, Adv. Mr. Simranjeet Singh, Adv. Ms. Aastha Mehta, Adv.

Mr. Divyang Chandiramani, Adv. Mr. Anshuman Srivastava, Adv. Mr. Sikhil Suri, Adv.

Mr. Soumik Ghosal, Adv.

Mr. Rajesh Kumar, Adv.

Ms. Neeha Nagpal, Adv.

Ms. Devanshi Singh, Adv. Mr. Arshit Anand, Adv.

Mr. Gunjan Adhwani, Adv. Ms. Shally Bhasin, Adv.

Ms. Vrinda Bhandari, Adv. Mr. Ravi Raghunath, Adv. Mr. Dhananjay Bhaskar, Adv. Mr. Mukunda Rao, Adv.

Mr. Venkataraman, R., Adv. Mr. E. C. Agrawala, AOR 6 Mr. Mukul Rohatgi, Sr. Adv. Mr. Rajiv Shankar Dvivedi, Adv. Ms. Arti Dvivedi, Adv.

Mr. Avind Kumar Gupta, Adv. Ms. Purti Marwaha, Adv.

Ms. Henna George, Adv.

Ms. V.S. Lakshmi, Adv.

Mr. A. Venayagam Balan, AOR Mr. Mukul Rohatgi, Sr. Adv. Mr. Sanjay Agarwal, Adv. Ms. Palak Mahajan, Adv.

Mr. Ashish Batra, Adv.

Mr. Wattan Sharma, Adv.

Mr. Sarthak Sachdev, Adv. Ms. Diksha Rai, AOR Mr. S.B. Upadhyay, Sr.Adv. Mr. Pawan Upadhyay, Adv. Ms. Anisha Upadhyay, Adv. Mr. Sarvjit Pratap Singh, Adv. Mr. Nishant Kumar, Adv.

Ms. Sharmila Upadhyay, AOR Mr. Anirudh Singh, Adv.

Mr. Shyam Divan, Sr.Adv. Mr. Ananga Bhattacharyya, Adv. Mr. Rohit Rao N., Adv.

Mr. Kiran Kumar, Adv.

For M/s. Veritas Legis, AOR Mr. Sajan Poovayya, Sr.Adv. Mr. Nishant Kumar, Adv.

Mr. Hemant Singh, Adv.

Mr. Ambuj Dixit, Adv.

Ms. Divya Roy, AOR Mr. Sajan Poovayya, Sr. Adv. Mr. V. Mukherjee, Adv.

Mr. Pukhrambam Ramesh Kumar, AOR Mr. Ameya Vikram Mishra, Adv. Ms. Catherine Ayallore, Adv. Mr. Priyadarshi Banerjee, Adv. Mr. Pratibhanu Singh Kharola, Adv. Mr. K. Amrit Kumar Sharma, Adv.

Mr. V.N. Subramaniam, Adv. Ms. Anzu K. Varkey, Adv.

Mr. Senthil Jagadeesan, AOR 7 Mr. Naresh Kaushik, Adv. Mr. Manoj Joshi, Adv.

Mr. Siddhant Manral, Adv. Mr. Abhishek Verma, Adv. Mr. Omung Raj Gupta, Adv. Mr. Devik Singh, Adv.

Mr. Rahul Sharma, Adv.

Ms. Rebbeca Dais, Adv.

Mrs. Lalita Kaushik, AOR Ms. Madhumita Bhattacharjee, AOR Vidur Kamra, Adv.

Mr. M. P. Vinod, AOR Mr. Sandeep Sudhakar Deshmukh, AOR Mr. Keshav Gupta, Adv.

Ms. Anna Bansal, Adv.

Mr. Vinod Sharma, AOR Mr. Nikhil Jain, AOR Mr. Saurabh Kirpal, Adv. Ms. Pragya Ohri, Adv.

Mr. Abhirup Dasgupta, Adv. Mr. Ishaan Duggal, Adv.

Mr. Mohit Ram, AOR Mr. Devanshu Sajlan, Adv. Mr. Deepak Joshi, Adv.

Mr. T. Mahipal, AOR Mr. Rajiv Shankar Dvivedi, AOR Mr. Rakesh Dwivedi, Sr. Adv. Mr. V. Giri, Sr. Adv.

Mr. Rajendra Barot, Adv. Ms. Liz Mathew, AOR Mr. Vivek Shetty, Adv.

Mr. Johan Chokshi, Adv.

Ms. Saraswati, Adv.

Eklavya Dwivedi, Adv.

Mr. Navneet R., Adv.

Mr. Anupam Lal Das, AOR Mrinal harshvardhan, Adv.

Ms. Suruchii Aggarwal, AOR Mr. K.K. Gupta, Adv.

Ms. Ankita Prakash, Adv.

8

Mr. Pranaya Goyal, AOR For Respondent(s) Mr. K.K. Venugopal, AG Mr. Vikramjit Banerjee, ASG Mr. R. Balasubramanian, Adv. Mrs. Madhvi Diwan, Adv.

Ms. Haripriya Padmanabhan, Adv. Ms. Shraddha Deshmukh, Adv. Mr. A.K. Sharma, AOR Mrs. Anil Katiyar, AOR Mr. Tushar Mehta, SG Mr. Siddhant Kant, Adv.

Ms. Srishti Khare, Adv.

Mr. S. S. Shroff, AOR Mr. Tushar Mehta, SG Mr. Ramji Srinivasan, Sr. Adv. Mr. Bishwajit Dubey, Adv. Mr. Spandan Biswal, Adv. Mr. Manpreet Lamba, Adv. Ms. Srideepa Bhattacharyya, Adv. M/s. Cyril Amarchand Mangaldas, AOR Mr. Sudarsh Menon, AOR Mr. Chetan Sharma, Adv.

Mr. Abhishek Singh, Adv. Mr. Vanshdeep Dalmia, AOR Mr. Ytharth Kumar, Adv.

Mr. J. Amal Anand, Adv.

Mr. Amit Gupta, Adv.

Mrs. S. Usha Reddy, AOR Mr. Tushar Mehta, SG Ms. Swarupama Chaturvedi, AOR Mr. B.N. Dubey, Adv.

Mr. Ashok Mathur, AOR Mr. Rajesh Kumar-I, Adv. Mr. Anant Gautam, Adv.

Mr. Aakash Sehrawat, Adv. Ms. Shruti Vats, Adv.

Mr. Anmol Mehta, Adv.

Mr. C.U. Singh, Sr.Adv.

Mr. P.S. Sudheer, AOR Mr. Rishi Maheshwari, Adv. Ms. Anne Mathew, Adv.

Mr. Bharat Sood, Adv.

Ms. Shruti Jose, Adv.

9

Mr. Mayank Pandey, AOR Mr. Arvind Kumar Sharma, AOR M/s. Parekh & Co., AOR Mr. P.V. Dinesh, Adv.

Mr. T.P. Sindhu, Adv.

Mr. Bineesh K., Adv.

Mr. Syed Mustafa, Adv.

Mr. Mukund P. Unny, AOR Mr. Ranjit Kumar, Sr. Adv. Ms. Ruby Singh Ahuja, Adv. Mr. Vishal Gehrana, Adv. Mr. Sahil Monga, Adv.

Mr. Navandeep Matta, Adv. Mr. Rishi, Adv.

Mrs. Manik Karanjawala, Adv. For M/s. Karanjawala & Co., AOR Mr. Balaji Srinivasan, AOR Mr. Alok Kumar, Adv.

Ms. Somya Yadava, Adv.

Mr. Siddhant Tripathi, Adv. Ms. Jagriti Mahajan, Adv. Ms. Prarthna Dogra, Adv. Ms. Snigdha Singh, Adv.

Mr. Arvind Kumar Shukla, Adv. Mr. Alok Shukla, AOR Mr. Nihal Ahmad, Adv.

Mr. Kunal Yadav, Adv.

Mr. Hardik Luthra,Adv.

Mr. N.P. Gaur, Adv.

Ms. Neena Shukla, Adv.

Mr. S. S. Shroff, AOR Mr. O. P. Gaggar, AOR Mr. E. C. Agrawala, AOR Mr. Gurmeet Singh Makker, AOR Mr. Shantanu Sagar, AOR Mr. Anurag Kishore, AOR Ms. Kusum Lata, AOR Mr. Mahesh K. Chaudhary, Adv.

10

Mr. Som Raj Choudhury, AOR Mr. Prashant Kumar, Adv.

Mr. Sanjay Kapur, AOR Ms. Sheena Taqui, Adv.

Ms. Megha Karnwal, Adv.

Ms. Mansi Kapur, Adv.

Ms. Shubhra Kapur, Adv.

Mr. Chandrashekhar A. Chakalabbi,Adv. Mr. Shiv Pandey, Adv.

Mr. Anshul Rai, Adv.

Mr. Awanish, Adv.

For M/s. Dharmaprabhas Law Associates, AOR Mr. Vipin Kumar Jai, AOR Mr. Vipul Jai, Adv.

Shailly Dinkar, Adv.

For Applicant(s): Mrs. D. Geetha, Adv.

Mrs. D.K. Devesh, AOR UPON hearing the counsel the Court made the following O R D E R Heard the arguments of Mr. K.V. Vishwanathan, learned senior counsel appearing for the petitioner in W.P. (C) No. 822/2018 and Mr. Mukul Rohatgi, learned senior counsel for the petitioner in W.P. (C) Nos. 99/2018 and 100/2018.

T.P.(C) No. 1116/2018:

The Transfer Petition is allowed in terms of the signed order. List all the matters on Tuesday, the 4 th December, 2018, for further arguments as part heard at 10:30 a.m. (R. NATARAJAN) (TAPAN KUMAR CHAKRABORTY) COURT MASTER (SH) ASSISTANT REGISTRAR (Signed order is placed on the file)