Section 25 in General Statutes of the Dr. M.G.R. Medical University
25. Statute - Rules regarding questions. - No questions shall be admitted unless it complies with the following conditions, namely: -
(a)it shall not publish any name or statement not strictly necessary to make the question intelligible;(b)it shall not contain statements for the accuracy of which the member asking the question does not take responsibility;(c)it shall not contain arguments, inferences, ironical expressions or defamatory statements;(d)it shall not ask for an expression of opinion or the solution of an abstract legal question or of a hypothetical preposition;(e)it shall not refer to the character or conduct of any person except in his official capacity as connected with the University.
