Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Tamilnadu - Subsection

Section 25(e) in General Statutes of the Dr. M.G.R. Medical University

(e)it shall not refer to the character or conduct of any person except in his official capacity as connected with the University.